High Courts02 Feb 2010Allowed
Sridhar Jena Vs Santosh Kumar Jena and Others
Orissa High Court · (2010) 109 CLT 550 : (2010) 1 OLR 486
Civil Procedure Code, 1908 (CPC) — Section 151Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 506
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 711 of 1,624
High Courts02 Feb 2010Dismissed
Chandradhwaja Meher Vs State of Orissa and others
Orissa High Court · (2011) 1 OLR 443 Supp
High Courts29 Jan 2010Allowed
Duryodhan Patra Vs State of Orissa
Orissa High Court · (2010) CLT 830 (Suppl Crl) : (2010) CriLJ 2505 : (2010) 1 OLR 167 Supp
Criminal Law (Amendment) Act, 1952 — Section 7(3)Evidence Act, 1872 — Section 114, 24, 25Penal Code, 1860 (IPC) — Section 409, 468
High Courts29 Jan 2010
Sri Saroj Kumar Tripathy Vs Collector and Others
Orissa High Court · (2010) 109 CLT 556 : (2010) 1 OLR 446
Orissa Public Distribution System (Control) Order, 2008 — Section 14(3)
High Courts29 Jan 2010
Rohit Kumar That Vs State of Orissa and Another
Orissa High Court · (2010) CriLJ 2643 : (2010) 1 OLR 209 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 197(3), 202, 482Penal Code, 1860 (IPC) — Section 294, 302, 323, 34, 341
High Courts29 Jan 2010Allowed
Anupama Behera and Others Vs Divisional Manager, L.I.C. of India and Another
Orissa High Court · (2011) ACJ 1196 : (2010) 1 OLR 534 : (2011) 8 RCR(Civil) 2533
Insurance Act, 1938 — Section 45
High Courts29 Jan 2010
Nrusingha Nath Mishra Vs Republic of India
Orissa High Court · (2010) 1 OLR 934 : (2011) 6 RCR(Criminal) 2483
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120A, 120B, 420Prevention of Corruption Act, 1988 — Section 13
High Courts29 Jan 2010Dismissed
Rabindra Kumar Das and Others Vs The Commissioner, Settlement and Consolidation and Others
Orissa High Court · (2010) 109 CLT 639
High Courts29 Jan 2010Dismissed
Kishore Chandra Mohanty Vs Union of India (UOI) and Others
Orissa High Court · (2010) 1 ILR (Ori) 297
Administrative Tribunals Act, 1985 — Section 19Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226
High Courts28 Jan 2010Dismissed
Dasaru Kisan Vs State of Orissa
Orissa High Court · (2010) CLT 636 (Suppl Crl) : (2010) 1 OLR 538 Supp : (2010) OLR 636 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304
High Courts28 Jan 2010Allowed
Brusasan Nayak Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 732 : (2010) 1 OLR 627
High Courts28 Jan 2010Dismissed
Pramod Kumar Bastia Vs State of Orissa
Orissa High Court · (2010) CriLJ 2528 : (2010) 1 OLR 688 : (2011) 6 RCR(Criminal) 72
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 376
High Courts28 Jan 2010Allowed
Papuni @ Ratikanta Nayak Vs State of Orissa
Orissa High Court · (2010) CLT 819 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts27 Jan 2010
Dhani @ Sanjiba Behera Vs State of Orissa
Orissa High Court · (2010) 1 ILR (Ori) 940 : (2011) 1 OLR 294 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 25, 37
High Courts25 Jan 2010Allowed
Premanjan Parida Vs State of Orissa and Another
Orissa High Court · (2010) 1 ILR (Ori) 304
High Courts25 Jan 2010Allowed
Keshab Chandra Mishra Vs G.M. South Eastern Railway and Others
Orissa High Court · (2010) 1 ILR (Ori) 472
High Courts25 Jan 2010
Executive Engineer (Ele), Puri Electrical Division and Others Vs Prasanna Kumar Swain and Another
Orissa High Court · (2010) 109 CLT 643
High Courts25 Jan 2010Dismissed
Union of India (UOI) and Others Vs Nila Die
Orissa High Court · (2010) 1 ILR (Ori) 426
Administrative Tribunals Act, 1985 — Section 19Land Acquisition Act, 1894 — Section 4(C)Limitation Act, 1963 — Section 5
High Courts22 Jan 2010Dismissed
Sri Jeyaram Educational Trust and Others Vs A.G. Syed Mohideen and Others
Orissa High Court · (2010) 1 OLR 838
Civil Procedure Code, 1908 (CPC) — Section 15, 16, 17, 18, 19
High Courts22 Jan 2010Dismissed
Sk. Ibrahim Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 388 : (2010) 1 OLR 716
Penal Code, 1860 (IPC) — Section 407