High Courts27 Nov 2009Dismissed
Ratha Saunta Vs State of Orissa
Orissa High Court · (2010) CLT 712 (Suppl Crl) : (2010) 1 OLR 474 Supp : (2010) OLR 712 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304(1)
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 717 of 1,624
High Courts25 Nov 2009
E. Suryanarayana Patro Vs President, Tribal Development Co-operative Corpn. of Orissa Ltd. and Another
Orissa High Court · (2010) 109 CLT 66 : (2010) 1 OLR 898 Supp
High Courts25 Nov 2009
Orissa State Road Transport Corporation and Another Vs Brundaban Sahu and Another
Orissa High Court · (2010) 109 CLT 662 : (2010) 1 OLR 895 Supp
High Courts24 Nov 2009
Prafulla Kumar Mishra Vs State of Orissa
Orissa High Court · (2010) CLT 403 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302
High Courts24 Nov 2009Allowed
Madhusudan Sahu Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 595 : (2010) 1 OLR 22
High Courts24 Nov 2009Allowed
Governing Body of Evening College Vs State of Orissa and Others
Orissa High Court · (2010) 1 OLR 335
High Courts23 Nov 2009Dismissed
Prabhat Kumar Biswal Vs Election Officer, Dungripalli Regulated
Orissa High Court · (2010) 109 CLT 574 : (2010) 1 OLR 891 Supp
Orissa Agricultural Produce Markets Act, 1956 — Section 6
High Courts20 Nov 2009Dismissed
Tarachand Majhi Vs Lalit Padhan
Orissa High Court · (2009) 11 OHC CK 0062
High Courts20 Nov 2009
Jagannath Plastipack Ltd. Vs C.C.E., C and S.T., Bhubaneswar-I
Orissa High Court · (2011) 23 STR 81
Central Excises and Salt Act, 1944 — Section 35F, 35G(2)
High Courts20 Nov 2009
Ramesh Kumar Agarwala Vs State of Orissa and Another
Orissa High Court · (2010) CLT 398 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 248(1), 452Penal Code, 1860 (IPC) — Section 379, 419, 420, 463, 471
High Courts20 Nov 2009Allowed
Sharada Enterprises Vs The Presiding Officer, Industrial Tribunal, Industrial Estate Rourkela and Others
Orissa High Court · (2010) 109 CLT 522 : (2010) 1 OLR 884 Supp
High Courts20 Nov 2009
Sudarsan Giri Vs Union of India (UOI) and Others
Orissa High Court · (2010) 109 CLT 426 : (2010) 2 ILR (Ori) 512 : (2010) 1 OLR 742
Central Industrial Security Force Act, 1968 — Section 11
High Courts20 Nov 2009Dismissed
Sri Aruna Kumar @ Aruna Pradhan Vs Radhika Pradhan and Another
Orissa High Court · (2010) CLT 287 (Suppl Crl) : (2010) 1 OLR 37 : (2010) OLR 287 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts19 Nov 2009Allowed
Biju @ Biraja Prasad Parida and Others Vs State of Orissa and Another
Orissa High Court · (2010) CLT 559 (Suppl Crl) : (2010) 1 OLR 225 : (2010) OLR 559 (Suppl Crl) : (2011) 6 RCR(Criminal) 1599
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 323, 354, 379, 452
High Courts19 Nov 2009
Pulin Bihari Mohanty Vs Chairman-Cum-Managing Director, Orissa Forest Develop. Corp. Ltd. and Another
Orissa High Court · (2010) 109 CLT 337 : (2010) 1 OLR 875 Supp
High Courts18 Nov 2009
Shri Gouri Shankar Mishra Vs Administrator, Shri Jagannath Temple and Another
Orissa High Court · (2010) 109 CLT 572 : (2010) 1 OLR 873 Supp
High Courts18 Nov 2009
Suresh Chandra Padhee Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 569 : (2003) OLR 1 Supp
High Courts18 Nov 2009
Surendra Rout and Others Vs Executive Magistrate
Orissa High Court · (2010) CLT 216 (Suppl Crl) : (2010) 1 OLR 19
Criminal Procedure Code, 1973 (CrPC) — Section 144Orissa Hindu Religious Endowments Act, 1951 — Section 41
High Courts17 Nov 2009Allowed
Ajit Mishra Vs State of Orissa and Others
Orissa High Court · (2010) CLT 206 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 25Orissa Law Officers Rules, 1971 — Rule 12(2)
High Courts17 Nov 2009Allowed
The Dhamara Port Company Ltd. Vs Soumya Ranjan Mohanty and Others
Orissa High Court · (2009) 11 OHC CK 0057
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 18, 23, 23(3), 24, 4(1)