High Courts18 Mar 2010Dismissed
Debendra Swain and Others Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 21
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 706 of 1,624
High Courts18 Mar 2010Dismissed
Dhadia @ Ramesh Chandra Sahoo Vs State of Orissa
Orissa High Court · (2010) 1 ILR (Ori) 859 : (2011) 6 RCR(Criminal) 2196
Penal Code, 1860 (IPC) — Section 302, 323
High Courts18 Mar 2010Dismissed
Manoj Kumar Tripathy Vs Mayarani Praharaj
Orissa High Court · AIR 2010 Ori 131 : (2010) 109 CLT 529 : (2010) 1 OLR 214 Supp : (2011) 6 RCR(Civil) 1093
Constitution of India, 1950 — Article 142
High Courts16 Mar 2010
Tathagata Satpathy and Another Vs Priyabrata Patnaik and Another
Orissa High Court · (2011) 111 CLT 52 : (2010) 2 OLR 512
Criminal Procedure Code, 1973 (CrPC) — Section 205, 311, 482Penal Code, 1860 (IPC) — Section 34, 499, 500, 501, 502Press and Registration of Books Act, 1867 — Section 1(1), 5(1), 6, 7
High Courts16 Mar 2010
Ferro Alloys Corporation Ltd. and Another Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 134
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 3, 61, 62Orissa Electricity Regulatory Commission Distribution (Condition of Supply) Regulations, 2004 — Regulation 7
High Courts16 Mar 2010
Batua ' Bhaskar Pradhan Vs State of Orissa
Orissa High Court · (2010) 03 OHC CK 0079
Penal Code, 1860 (IPC) — Section 299, 304I
High Courts16 Mar 2010
Santosh Kumar Ray Vs State of Orissa and Others
Orissa High Court · (2010) 03 OHC CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 319, 398, 482Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts16 Mar 2010Dismissed
Sarat Chandra Panda and Others Vs Narsingh ' Nrushing Charan Paramguru
Orissa High Court · (2010) 109 CLT 869 : (2010) 1 OLR 775
Contract Act, 1872 — Section 25SUITS VALUATION ACT, 1887 — Section 8
High Courts16 Mar 2010
Rokkam Ramprasad ' R. Ramparasad Vs State of Orissa and Others
Orissa High Court · AIR 2011 Ori 17 : (2010) 109 CLT 872 : (2010) 1 OLR 787
Constitution of India, 1950 — Article 227
High Courts16 Mar 2010Dismissed
Kunilata Dutta Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 675
Constitution of India, 1950 — Article 14, 16, 311
High Courts15 Mar 2010Allowed
Sri Jalandhar Pradhan Vs State of Orissa and Another
Orissa High Court · (2010) 110 CLT 138 : (2010) 127 FLR 177 : (2010) 1 OLR 302 Supp
Central Reserve Police Force Rules, 1955 — Rule 27(6)Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 15
High Courts15 Mar 2010
Blaze Electronics Pvt. Ltd. Vs OSFC and Others
Orissa High Court · (2010) 4 BC 332 : (2010) 110 CLT 141
High Courts15 Mar 2010
Akula Garanayak and Others Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 177 : (2011) 1 OLR 465 Supp
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Land Acquisition Act, 1894 — Section 11, 18, 28A, 28A(1), 4(1)
High Courts15 Mar 2010Dismissed
Sudarsana Mohanta Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 144
Land Acquisition Act, 1894 — Section 4(1)
High Courts12 Mar 2010
Sashirekha Nayak Vs Chief Executive Officer/Executive Director, NESCO (Electrical) and Others
Orissa High Court · (2010) 110 CLT 210
Constitution of India, 1950 — Article 226, 227
High Courts11 Mar 2010Allowed
Hikoka Someya Vs State of Orissa
Orissa High Court · (2010) 1 OLR 641 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 304
High Courts11 Mar 2010
Er. Hemanta Kumar Pradhan Vs Sri Birakishore Patel and Another
Orissa High Court · (2010) 1 OLR 629 Supp
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 12Criminal Procedure Code, 1973 (CrPC) — Section 144, 482
High Courts11 Mar 2010Allowed
Smt. Satyabati Pradhan Vs Shyam Sundar Nayak and Others
Orissa High Court · (2010) 111 CLT 204 : (2010) 1 OLR 963 : (2011) 6 RCR(Civil) 1434
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3
High Courts11 Mar 2010Allowed
Sri Bhagirathi Parida Vs Birendra Pattnaik
Orissa High Court · (2010) 1 OLR 930
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 397
High Courts11 Mar 2010
Jogendra Panda Vs State of Orissa and Others
Orissa High Court · (2010) 1 ILR (Ori) 30 : (2010) 1 OLR 299 Supp