High Courts25 Mar 2010
All Orissa Private Secondary Training Schools Management Association Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 73 : (2010) 1 OLR 830
Orissa Education Act, 1969 — Section 5
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 705 of 1,624
High Courts23 Mar 2010
Tulasidas Modi and Others Vs Union of India (UOI) and Others
Orissa High Court · (2010) 2 ILR (Ori) 240
Constitution of India, 1950 — Article 162, 19, 19(1)Essential Commodities Act, 1955 — Section 3, 3(1), 5
High Courts23 Mar 2010Dismissed
Jagannath Minerals and Another Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 782
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 3Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
High Courts23 Mar 2010Allowed
Kukumina Construction (P) Ltd. Vs Sub-Registrar-cum-Stamp Collector and Others
Orissa High Court · AIR 2010 Ori 104 : (2010) 111 CLT 218 : (2010) 2 OLR 19
Orissa Registration Rules, 1988 — Rule 100, 100(1), 100(2)Orissa Stamp Rules, 1952 — Rule 28Registration Act, 1908 — Section 32A, 45B, 47A, 47A(1), 52
High Courts23 Mar 2010Dismissed
Dandasi Sahu Vs Executive Engineer, Minor Irrigation Division and Others
Orissa High Court · (2010) 110 CLT 127
High Courts23 Mar 2010
Gayatri Datta Nayak and Others Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 766 : (2010) 1 ILR (Ori) 608 : (2010) 2 OLR 103
Constitution of India, 1950 — Article 226, 309
High Courts23 Mar 2010Allowed
Harshpriya Construction (P) Ltd. Vs The Inspector General of Registration and Others
Orissa High Court · (2010) 109 CLT 772 : (2010) 1 OLR 760
Registration Act, 1908 — Section 61
High Courts23 Mar 2010Allowed
Dibakar Maharana Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 776
High Courts23 Mar 2010Dismissed
Krushna Nanda Mohanty and another Vs State of Orissa and others
Orissa High Court · (2010) 03 OHC CK 0038
Constitution of India, 1950 — Article 226, 227, 243ZGOrissa Municipal Act, 1950 — Section 12, 12(3)
High Courts23 Mar 2010Allowed
Sri Padma Charan Patra Vs State of Orissa and Others
Orissa High Court · AIR 2010 Ori 149 : (2010) 110 CLT 291 : (2010) 2 OLR 355
High Courts23 Mar 2010Allowed
Kumuda Ch. Sahoo Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 123
High Courts23 Mar 2010
Prasanta Kumar Joshi Vs Inspector General of Registration (IGR) and Others
Orissa High Court · (2011) 111 CLT 62
Societies Registration Act, 1860 — Section 4, 4A, 4B, 4C
High Courts23 Mar 2010Dismissed
Sri Ashok Dora Vs State of Orissa and Others
Orissa High Court · AIR 2010 Ori 153 : (2010) 110 CLT 297
Constitution of India, 1950 — Article 226, 227, 243D, 243K, 243OOrissa Panchayat Samiti (Election) Rules, 1991 — Rule 30, 7Orissa Panchayat Samiti Act, 1959 — Section 16, 16(2)
High Courts23 Mar 2010
M/s. Tonnjes Eastern Security Technologies Pvt. Ltd and another Vs State of Orissa and others
Orissa High Court · (2010) 03 OHC CK 0006
Central Motor Vehicles Rules, 1989 — Rule 50, 51Motor Vehicles Act, 1988 — Section 109(3), 41(6)
High Courts22 Mar 2010Dismissed
Gulf Oil Corporation Ltd. and Another Vs State of Orissa and Sixteen Ors.
Orissa High Court · (2011) 111 CLT 41 : (2010) 1 ILR (Ori) 74 : (2010) OLR 1054 Supp : (2011) 43 VST 247
Central Sales Tax Act, 1956 — Section 3Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 11 , 80Constitution of India, 1950 — Article 226, 32
High Courts19 Mar 2010
Hrusikes Sethi and Others Vs State of Orissa and Others
Orissa High Court · (2010) 1 ILR (Ori) 844 : (2010) 1 OLR 1101 Supp
Administrative Tribunals Act, 1985 — Section 14, 14(1), 14(3), 15, 15(1)Constitution of India, 1950 — Article 136, 226, 309, 310, 310(2)
High Courts19 Mar 2010Dismissed
Ijak Vs State of Orissa
Orissa High Court · (2010) CriLJ 4551 : (2011) 7 RCR(Criminal) 1843
Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324
High Courts18 Mar 2010
K.N. Singh and Another Vs G.M. (Personnel), M.M.T.C. Ltd. and Others
Orissa High Court · (2010) 110 CLT 35 : (2010) 126 FLR 965 : (2011) 1 LLJ 655 : (2010) 2 OLR 99
High Courts18 Mar 2010Allowed
Haramohan Khuntia Vs Union of India (UOI)
Orissa High Court · (2010) 109 CLT 793 : (2010) 1 OLR 119 Supp
Administrative Tribunals Act, 1985 — Section 21Official Secrets Act, 1923 — Section 5
High Courts18 Mar 2010
Dr. Rajani Kanta Samal Vs State of Orissa and Others
Orissa High Court · (2010) 110 CLT 130
Orissa Civil Services (Zone of Consideration for Promotion) Rules, 1988 — Rule 2, 3Orissa Education Services (Professors Grade) Recruitment Rules, 1990 — Rule 5, 5(2)