High Courts11 Mar 2010
B. Hari Prasad and Others Vs B. Usha
Orissa High Court · (2010) 2 OLR 80 : (2010) 7 RCR(Criminal) 1775
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 34, 406, 498A
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 707 of 1,624
High Courts11 Mar 2010Dismissed
Sainik Mining and Allied Services Ltd. and Another Vs Mahanadi Coal Fields Ltd. and Others
Orissa High Court · (2010) 109 CLT 762
High Courts10 Mar 2010Dismissed
Smt. Sujata Sahu Vs Santosh Kumar Behera
Orissa High Court · (2010) 1 OLR 196 Supp
Hindu Marriage Act, 1955 — Section 24
High Courts10 Mar 2010
Laxman Sahu Vs State of Orissa
Orissa High Court · (2010) 1 ILR (Ori) 170 : (2011) 6 RCR(Criminal) 2249
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 3, 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(C)
High Courts10 Mar 2010Allowed
Sri Arjuna Chandra Sahoo Vs Presiding Officer, Industrial Tribunal and Others
Orissa High Court · (2010) 110 CLT 318
Industrial Disputes Act, 1947 — Section 10(1), 12(4), 2, 25B(2), 25F
High Courts10 Mar 2010Allowed
Naba Bharat Ferro Alloys Ltd. and Another Vs State of Orissa and Others
Orissa High Court · (2010) 1 OLR 976
Orissa Sales Tax Act, 1947 — Section 7
High Courts09 Mar 2010Allowed
Bhikari Swain @ Kathi Swain and Another Vs State of Orissa
Orissa High Court · (2010) 1 OLR 623 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts09 Mar 2010
Shri Raj Kishore Subudhi alias Barik Vs State of Orissa and Others
Orissa High Court · (2010) 2 ILR (Ori) 194 : (2010) 2 OLR 76
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 36, 37, 37(1), 4, 41
High Courts09 Mar 2010Allowed
Sarat Kumar Mohanty (since dead) and after him his legal heirs Haripriya Devi and Others Vs State of Orissa and Others
Orissa High Court · (2011) 111 CLT 48 : (2010) 1 OLR 862
Constitution of India, 1950 — Article 226, 227
High Courts09 Mar 2010
Rama Pradhan Vs State of Orissa and others
Orissa High Court · (2011) 1 OLR 461 Supp
High Courts08 Mar 2010Dismissed
Bhanja Munda Vs State of Orissa
Orissa High Court · (2011) 1 OLR 297 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts05 Mar 2010Allowed
Union of India (UOI) and Another Vs Shri Jugal Kishore Samal
Orissa High Court · (2010) 1 ILR (Ori) 484
High Courts05 Mar 2010Allowed
Divisional Manager, United India Insurance Co. Ltd. Vs Nagendra Sethi and Others
Orissa High Court · (2011) ACJ 1826 : (2010) 110 CLT 45 : (2011) 6 RCR(Civil) 1592
Motor Vehicles Act, 1988 — Section 140, 163A, 168, 171
High Courts05 Mar 2010Allowed
Geetanjali Pattnaik Vs District Judge and Another
Orissa High Court · (2010) 110 CLT 39
Constitution of India, 1950 — Article 14, 16, 275
High Courts05 Mar 2010Dismissed
Sri Kelu Charana Jena and Others Vs State of Orissa
Orissa High Court · (2010) CLT 662 (Suppl Crl) : (2010) 1 OLR 682
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 294, 323, 341, 506
High Courts05 Mar 2010
Sundhu Nalk Vs State of Orissa
Orissa High Court · (2010) 1 OLR 618 Supp
Penal Code, 1860 (IPC) — Section 302, 304
High Courts05 Mar 2010
Divisional Manager, DO-III, The New India Assurance Co. Ltd. Vs Raja Kishore Patra and Others
Orissa High Court · (2010) 109 CLT 684 : (2010) 1 OLR 686
High Courts04 Mar 2010
Sadasiba Palei and Others Vs Sabitri Patra and Others
Orissa High Court · AIR 2011 Ori 19 : (2010) 110 CLT 522
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 7 Rule 11Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4
High Courts04 Mar 2010Dismissed
Prativarani Khatua and Others Vs Director, Social Welfare-cum-Deputy Secretary to Government and Others
Orissa High Court · (2010) 110 CLT 214
High Courts04 Mar 2010
Sri Suresh Chandra Mahapatra Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 604