High Courts30 Mar 2010
Ex-Nk Prabhakar Sethi and Others Vs General Manager, State Bank of India and Others
Orissa High Court · (2010) 110 CLT 119 : (2010) 2 ILR (Ori) 507
Constitution of India, 1950 — Article 16, 16(2), 16(3), 35
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 704 of 1,624
High Courts30 Mar 2010Allowed
Govinda Samantaroy Vs State of Orissa
Orissa High Court · (2010) CriLJ 3058 : (2010) 1 OLR 82 Supp
Evidence Act, 1872 — Section 27, 9Penal Code, 1860 (IPC) — Section 34, 394
High Courts30 Mar 2010Allowed
Saraswati Panigrahi Vs Divisional Manager, United India Insurance Company Ltd. and Others
Orissa High Court · (2011) ACJ 1141 : AIR 2010 Ori 110 : (2010) 111 CLT 207 : (2010) OLR 310 Supp
High Courts29 Mar 2010Dismissed
Md. Tasllm alias Sahatl Akhtar Vs State of Orissa
Orissa High Court · (2010) 1 OLR 663 Supp
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364A
High Courts29 Mar 2010
Prafulla Kumar Mohanty Vs The State of Orissa
Orissa High Court · (2010) 1 OLR 842
Criminal Procedure Code, 1973 (CrPC) — Section 161, 437, 438, 439Penal Code, 1860 (IPC) — Section 201, 302
High Courts29 Mar 2010Allowed
Gopal Chandra Saha and Another Vs Abhiram Das and Others
Orissa High Court · (2010) 4 CivCC 584 : (2010) 2 OLR 65
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts29 Mar 2010
Narasingh Behera Vs Union of India and others
Orissa High Court · (2011) 1 OLR 500 Supp
Limitation Act, 1963 — Section 14
High Courts26 Mar 2010Dismissed
Reliance Industries Ltd. Vs State of Orissa and Others
Orissa High Court · (2010) 1 ILR (Ori) 830
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 23Income Tax Act, 1961 — Section 34
High Courts26 Mar 2010Dismissed
Naresh Kumar Jain Vs Gobindaram Choudhury and Others
Orissa High Court · (2010) 110 CLT 25
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts26 Mar 2010
Kumar Das and Others Vs Banchhanidhi Behera and Another
Orissa High Court · (2010) 1 OLR 783
Criminal Procedure Code, 1973 (CrPC) — Section 202, 247, 256, 300, 317Penal Code, 1860 (IPC) — Section 294, 34, 427, 447
High Courts26 Mar 2010
Judhistir Ray Vs State of Orissa and Others
Orissa High Court · (2010) 126 FLR 136 : (2010) 4 LLJ 307 : (2010) 2 OLR 83
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996 — Rule 4(2)
High Courts26 Mar 2010Dismissed
Nirmala Kumar Nanda Vs Sarojini Nanda
Orissa High Court · (2010) 110 CLT 226
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage (Amendment) Act, 1956 — Section 13, 27
High Courts26 Mar 2010Dismissed
Union of India (UOI) and Others Vs Meghanad Nayak
Orissa High Court · (2010) 1 ILR (Ori) 630
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 18, 19Prevention of Corruption Act, 1947 — Section 5
High Courts26 Mar 2010Dismissed
Banabhari Das Vs Bijay Kumar Sahu and Others
Orissa High Court · (2010) 110 CLT 29
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 208
High Courts25 Mar 2010
Smt. Sradhabati Parida Vs State of Orissa and others
Orissa High Court · (2011) 1 OLR 482 Supp
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 21Orissa Education Act, 1969 — Section 3
High Courts25 Mar 2010
Smt. Laxmidevi Ram Vs Tirupati Electro Marketing Pvt. Ltd.
Orissa High Court · (2010) 1 BC 535 : (2010) 1 ILR (Ori) 691 : (2010) OLR 658 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 138(1), 141
High Courts25 Mar 2010
Harischandra Patel Vs State of Orissa
Orissa High Court · (2010) 1 OLR 990
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 34, 482Penal Code, 1860 (IPC) — Section 332, 34, 427, 452, 506
High Courts25 Mar 2010
Chandra Sekhar Patro Vs State of Orissa and Others
Orissa High Court · (2011) 111 CLT 68 : (2010) 1 OLR 972
High Courts25 Mar 2010Allowed
Bata Krushna Nayak Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 747 : (2010) 1 OLR 723
Orissa Government Land Settlement Act, 1962 — Section 7A(3)
High Courts25 Mar 2010
Gopi Behera and Others Vs State of Orissa and Another
Orissa High Court · (2010) 03 OHC CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 125, 161, 173, 239, 240Dowry Prohibition Act, 1961 — Section 4Hindu Marriage Act, 1955 — Section 16, 5