High Courts18 Feb 2011Allowed
Brundaban Sahu Vs State of Orissa and Others
Orissa High Court · (2011) 1 OLR 1054
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 673 of 1,624
High Courts18 Feb 2011
A.B. Minerals and Exports and Another Vs Paradeep Port Trust (PPT) and Others
Orissa High Court · (2011) 02 OHC CK 0019
Constitution of India, 1950 — Article 14, 19(1), 226
High Courts18 Feb 2011Allowed
Dandapani Muli Vs P.O. Industrial Tribunal BBSR and Others
Orissa High Court · (2011) 130 FLR 773 : (2011) 4 LLJ 20 : (2011) 1 OLR 721
Industrial Disputes Act, 1947 — Section 33(2)Orissa State Road Transport Corporation (Classification, Recruitment and Conditions of Service) Regulations, 1978 — Rule 136(34), 136(69)
High Courts17 Feb 2011
Rourkela Development Authority, Shop Owners Association and Others Vs Rourkela Development Authority
Orissa High Court · (2011) 02 OHC CK 0033
Constitution of India, 1950 — Article 12, 14, 19(1), 21, 39Finance Act, 1994 — Section 68Orissa Development Authorities Rules, 1983 — Rule 54
High Courts17 Feb 2011Allowed
Chapala Das Vs Berhampur University and Another
Orissa High Court · (2011) 112 CLT 90 : (2011) 1 OLR 911
Constitution of India, 1950 — Article 341, 342Posts and Services (For Scheduled Castes and Scheduled Tribes) Act, 1975 — Section 2, 5, 6, 7
High Courts17 Feb 2011Dismissed
State of Orissa and Another Vs Bipin Bihari Jena and Another
Orissa High Court · (2011) 1 OLR 256 Supp
Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 15(1)
High Courts17 Feb 2011Dismissed
Narasingha Naik Vs State of Orissa and Others
Orissa High Court · (2012) 114 CLT 318
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts15 Feb 2011
M. Chabindra Patro Vs Collector and Dist. Magistrate and Others
Orissa High Court · (2011) 02 OHC CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 100, 102, 102(1), 457Essential Commodities Act, 1955 — Section 3, 6, 6A, 7Orissa Public Distribution System (Control) Order, 2008 — Section 23
High Courts15 Feb 2011Allowed
Ashok Kumar Das and Another Vs State of Orissa
Orissa High Court · (2011) 2 ILR (Ori) 197
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts15 Feb 2011Allowed
Sri Susanta Kumar Sahu Vs Secretary, Bar Council of India, New Delhi and Another
Orissa High Court · (2011) 2 OLR 595
Advocates Act, 1961 — Section 24, 24(1), 24(3), 24A, 7Constitution of India, 1950 — Article 14, 142, 19, 21Indira Gandhi National Open University Act, 1985 — Section 5(2)
High Courts15 Feb 2011
Ram Ratan Modi Vs ICICI Bank Bhubaneswar Branch, Office Kharvel Nagar
Orissa High Court · (2013) 115 CLT 293
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(13)(A)
High Courts15 Feb 2011Dismissed
Kasia ' Kasinath Behera Vs State of Orissa State of Orissa Vs Bata ' Batia Behera (dead) Bhasia ' Bhaskar Behera and Another
Orissa High Court · (2011) 02 OHC CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts14 Feb 2011Allowed
Amrita Mishra Vs Chairman, O.J.E.E., Burla and Others
Orissa High Court · (2011) 111 CLT 788 : (2011) 1 OLR 250 Supp
Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007 — Section 9(4)
High Courts14 Feb 2011Allowed
Kuni Sahoo Vs State of Orissa and Others
Orissa High Court · (2011) 112 CLT 135 : (2011) 130 FLR 30 : (2011) 1 OLR 960
Orissa Municipal Act, 1950 — Section 408, 73, 73B
High Courts11 Feb 2011Dismissed
Indian Metals and Ferro Alloys Ltd. Vs Assistant Commissioner of Income Tax
Orissa High Court · (2013) 353 ITR 561 : (2012) 209 TAXMAN 46
Constitution of India, 1950 — Article 14, 19, 19(1)(g)Income Tax Act, 1961 — Section 143(3), 147, 148, 148, 149
High Courts11 Feb 2011Dismissed
Indian Metals and Ferro Alloys Ltd. Vs Asst. Commissioner of Income Tax
Orissa High Court · (2011) 243 CTR 258
Constitution of India, 1950 — Article 14, 19, 19(1)Finance (Amendment) Act, 2001 — Section 32(2)Finance Act, 1996 — Section 32(2)
High Courts11 Feb 2011Dismissed
Kendu Naik Vs State of Orissa
Orissa High Court · (2011) 2 ILR (Ori) 115
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts10 Feb 2011Allowed
Guri Behera and Others Vs D.R.M., East Coast Railway and Others
Orissa High Court · (2011) 02 OHC CK 0039
Constitution of India, 1950 — Article 226, 227, 266, 41Motor Vehicles Act, 1988 — Section 163A , 173Railways Act, 1989 — Article 147, 11, 11, 113, 114
High Courts09 Feb 2011Allowed
Siba Karan and another Vs State of Orissa
Orissa High Court · (2011) 2 OLR 508
Penal Code, 1860 (IPC) — Section 302, 304, 34