High Courts10 Mar 2011Allowed
Raghunath 'abhaya ' Abhi Jena and Others Vs State of Orissa
Orissa High Court · (2011) 03 OHC CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 147, 148, 149, 302
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 671 of 1,624
High Courts10 Mar 2011Allowed
Paradip Port Trust Vs State Consumer Disputes Redressal Commission, Orissa, Cuttack and another
Orissa High Court · (2011) 2 OLR 293
Constitution of India, 1950 — Article 12, 136, 226, 227, 32Consumer Protection Act, 1986 — Section 19, 2, 2(1)
High Courts09 Mar 2011Dismissed
State of Orissa and another Vs Dr. Prasanna Kumar Pati
Orissa High Court · (2011) 131 FLR 253
High Courts09 Mar 2011Allowed
Santa ' Santu Mukherjee, Muna ' Minaketan Saha, Mitu ' Ajit ' Ashok Kumar Nayak and Mitu ' Ajit ' Ashok Kumar Nayak, Bhaskar Rao Vs State of Orissa
Orissa High Court · (2011) 03 OHC CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Mar 2011Dismissed
Bhanu @ Chandrabhanu Naik Vs State of Orissa
Orissa High Court · (2011) 1 OLR 1058 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Evidence Act, 1872 — Section 145, 154Penal Code, 1860 (IPC) — Section 302
High Courts09 Mar 2011Allowed
Panika Bhoi Vs Kunu Bariha and Others
Orissa High Court · (2011) 03 OHC CK 0056
Evidence Act, 1872 — Section 91, 92Orissa Land Reforms Act, 1960 — Section 22, 22(1), 23, 3, 4Transfer of Property Act, 1882 — Section 41
High Courts09 Mar 2011Allowed
Lokanath Pujapanda and Another Vs State of Orissa
Orissa High Court · (2011) 1 OLR 1070 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 300, 302, 304, 324, 325
High Courts09 Mar 2011Allowed
Prawin Kumar Vs State of Orissa and Others
Orissa High Court · (2011) 111 CLT 777
Boards Excise Rules, 1965 — Rule 102AConstitution of India, 1950 — Article 226, 227Orissa Excise Rules, 1965 — Rule 45, 45(2), 45(3)
High Courts09 Mar 2011
Tadingi Rammurty and Another Vs State of Orissa
Orissa High Court · (2011) CriLJ 2791 : (2011) 1 OLR 1087 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 324, 34
High Courts09 Mar 2011
Baruna Sa Vs State of Orissa
Orissa High Court · (2011) CriLJ 2841 : (2011) 1 OLR 1094 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Evidence Act, 1872 — Section 27, 32, 32(1)Penal Code, 1860 (IPC) — Section 300, 302, 304, 324, 326
High Courts04 Mar 2011Allowed
Pradip Kumar Khaitan and Others Vs Registrar of Companies, orissa.
Orissa High Court · (2012) 106 CLA 298 : (2012) 171 CompCas 49 : (2011) 110 SCL 460
Companies Act, 1948 — Section 209A, 211, 448, 633, 633(2)
High Courts04 Mar 2011Allowed
Sankar Das Vs P.O., Industrial Tribunal, BBSR and Another
Orissa High Court · (2011) 03 OHC CK 0055
Industrial Disputes Act, 1947 — Section 33(2), 33C(2)
High Courts04 Mar 2011Dismissed
Bahlab Charan Sahoo Vs State of Orissa
Orissa High Court · (2011) 03 OHC CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 173(2), 190, 190(1)Prevention of Corruption Act, 1988 — Section 5, 7
High Courts04 Mar 2011Dismissed
Larsen and Toubro Ltd. Vs State of Orissa and Others
Orissa High Court · (2011) 03 OHC CK 0051
Apprentices Act, 1961 — Section 18, 2Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Industrial Disputes Act, 1947 — Section 2, 25F, 6N
High Courts04 Mar 2011Allowed
M.K. Bhaumik Vs Sukura Singh and Others
Orissa High Court · (2011) 1 OLR 1082 : (2011) 3 TAC 321
Motor Vehicles Act, 1939 — Section 2(24), 95Motor Vehicles Act, 1988 — Section 2(34)
High Courts04 Mar 2011Dismissed
Vishal Retail Ltd. and Another Vs Achhar Singh Bhumber and Others
Orissa High Court · AIR 2011 Ori 159 : (2011) 112 CLT 510
Arbitration and Conciliation Act, 1996 — Section 8(1), 8(2)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts04 Mar 2011Allowed
Ganga ' Gangadhar Sethy Vs State of Orissa
Orissa High Court · (2011) 1 OLR 1063
Arms Act, 1959 — Section 25(1B), 27Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 6, 7A
High Courts04 Mar 2011Dismissed
Sarpanch, Allaori G.P. and Others Vs State of Orissa and Others
Orissa High Court · (2011) 03 OHC CK 0022
Orissa Grama Panchayat Act, 1964 — Section 4(3)
High Courts04 Mar 2011Dismissed
Ram Chandra Mishra and Others Vs Niranjan Nayak and Others
Orissa High Court · (2011) 03 OHC CK 0010
High Courts04 Mar 2011Dismissed
S. Siba Rao Vs Nabin Mahakur and Another
Orissa High Court · (2011) 03 OHC CK 0001
Motor Vehicles Act, 1988 — Section 173, 173(1), 173(2)