Central Excises and Salt Act, 1944 — Section 14, 35GConstitution of India, 1950 — Article 226, 227Finance Act, 1994 — Section 65, 65(105), 65(23), 68, 69

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High Courts25 Feb 2011Dismissed

Dr. Binod Chandra Mahanty Vs State of Orissa and others Registrar Orissa University of Agriculture and Technology and another Vs Upendra Nath Patra and another

Orissa High Court · (2011) 2 OLR 244

Constitution of India, 1950 — Article 14, 16Orissa University of Agriculture and Technology Act, 1965 — Section 17, 19(1), 2(1), 2(10), 2(2)

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High Courts25 Feb 2011Allowed

Baladeb Prasad Chakrabarty Vs Union Minister of Defence-Cum-Chairman, Board of Governors and Others

Orissa High Court · (2011) 131 FLR 256

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Constitution of India, 1950 — Article 226

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High Courts25 Feb 2011Allowed

Ajoy Kumar Patra Vs State of Orissa and Others

Orissa High Court · (2012) 113 CALLT 407

Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 9Orissa Education Act, 1969 — Section 7C

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High Courts25 Feb 2011Dismissed

Mohammed Jabir ' Dhana Vs Manoj Kumar Behera

Orissa High Court · (2011) 02 OHC CK 0022

Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts25 Feb 2011

Sumitra Bhuyan Vs State of Orissa and Others

Orissa High Court · (2012) 113 CALLT 409

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Orissa Rules, 2003 — Rule 4, 5, 5(4), 6

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High Courts24 Feb 2011Allowed

Devindar Singh Sabharwal and others Vs State and another

Orissa High Court · (2011) 2 OLR 520

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482, 492Penal Code, 1860 (IPC) — Section 182, 34, 405, 406, 420

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High Courts24 Feb 2011

Gayatri Kar Vs Board of Secondary Education Orissa and Others

Orissa High Court · (2011) 02 OHC CK 0047

Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5

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High Courts24 Feb 2011Dismissed

Krishi Enterprises Vs Commissioner of Commercial Taxes and Others

Orissa High Court · (2011) 2 ILR (Ori) 393

Central Sales Tax (Orissa) Rules, 1957 — Rule 22, 6Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 12(1), 12(6)Central Sales Tax Act, 1956 — Section 10, 10(A), 3, 5(3), 6

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High Courts22 Feb 2011Allowed

Bruti Pradhan and Another Vs Rampriya Pradhan (died) and Prasanna Pradhan and Others

Orissa High Court · (2011) 112 CLT 84 : (2011) 1 OLR 990 : (2011) 112 PLJR 84

Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 12, 37(1), 9(1)

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High Courts22 Feb 2011

Orissa Sponge Iron and Steel Ltd. and Others Vs Bhushan Energy Ltd. and Others

Orissa High Court · (2011) 02 OHC CK 0016

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Companies Act, 1956 — Section 100, 101, 102, 103, 10FCompany Law Board Regulations, 1991 — Regulation 14

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