COURT ARCHIVE

Orissa High Court judgments

32,463 judgments · page 674 of 1,624

High Courts09 Feb 2011Dismissed

Sakila Majhi and Others Vs State of Orissa

Orissa High Court · (2011) 3 Crimes 205 : (2011) 1 OLR 980 : (2011) 4 RCR(Criminal) 381

Civil Procedure Code, 1908 (CPC) — Section 51Constitution of India, 1950 — Article 11, 14, 19, 19(1), 21Criminal Procedure Code, 1973 (CrPC) — Section 357(2), 357(5), 374, 374(2)

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High Courts09 Feb 2011

Kasinath Sethy Vs Sanjukta Sethi and Others

Orissa High Court · (2012) 1 CivCC 114 : (2011) 1 OLR 560 : (2011) 3 RCR(Civil) 628 : (2011) 3 RCR(Civil) 628 : (2011) 3 RCR(Criminal) 439 : (2011) 3 RCR(Criminal) 439

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(2), 125(3), 128

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High Courts09 Feb 2011Allowed

Deepak Pradhan Vs State of Orissa

Orissa High Court · (2011) 3 DMC 611 : (2011) 1 OLR 999

Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 27, 32(1)

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High Courts09 Feb 2011

State of Orissa and Another Vs Mamata Mohanty

Orissa High Court · (2011) 02 OHC CK 0015

Constitution of India, 1950 — Article 14, 16, 21ALimitation Act, 1963 — Section 3Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 2, 4, 5, 5(1), 5(2)

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High Courts04 Feb 2011

Jagadish Pr. Chandak Vs Deepak Ku. Jajodia

Orissa High Court · (2011) 1 OLR 1044 Supp

Negotiable Instruments Act, 1881 (NI) — Section 138, 147Penal Code, 1860 (IPC) — Section 403, 417, 420

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High Courts04 Feb 2011Allowed

Jagannath Barik Vs Secretary, Department of School and Mass Education, BBSR and Others

Orissa High Court · (2011) 02 OHC CK 0037

Orissa Aided Educational Institutions Employees Retirement Benefit (Amendment) Rules, 1998 — Rule 4Orissa Aided Educational Institutions Employees Retirement Benefits Rules, 1981 — Rule 4(5)

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High Courts04 Feb 2011

Rayal Kumar Nayak Vs Maa Narayan R.T.S. Dadakangia and Another

Orissa High Court · (2011) 111 CALLT 707 : (2011) 1 OLR 467 : (2011) 2 TAC 616

Motor Vehicles Act, 1988 — Section 2(21)

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High Courts04 Feb 2011Dismissed

Jogendranath Tarai and Others Vs State of Orissa and Others

Orissa High Court · (2011) 111 CLT 868

Coastal Aquaculture Authority Act, 2005 — Section 4, 4(1), 4(3)Orissa Land Reforms Act, 1960 — Section 8, 8A

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High Courts04 Feb 2011Allowed

Central Bank of India and Another Vs Ram Chandra Sahoo and Others

Orissa High Court · (2011) 1 OLR 1046

Constitution of India, 1950 — Article 12, 226Consumer Protection Act, 1986 — Section 12, 13(3B)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 20, 34(1)

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High Courts04 Feb 2011Dismissed