High Courts30 Mar 2011
Kanaka Sahu Vs Krushna Chandra Sahu and Others
Orissa High Court · (2011) 03 OHC CK 0026
Civil Procedure Code, 1908 (CPC) — Section 10, 151
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 669 of 1,624
High Courts30 Mar 2011Allowed
Santosh Kumar Mohapatra Vs Appellate Authority-Cum-D.G.M., Central Bank of India and Others
Orissa High Court · (2011) 2 ILR (Ori) 163
High Courts29 Mar 2011Dismissed
Ratikanta Dutta and Others Vs State of Orissa
Orissa High Court · (2011) 03 OHC CK 0020
Constitution of India, 1950 — Article 14, 16, 21A, 254Orissa Right of Children to Free and Compulsory Education Rules, 2010 — Rule 15, 16(2), 16(4)Right of Children to Free and Compulsory Education Act, 2009 — Section 2, 23, 23(1), 23(2), 29(1)
High Courts29 Mar 2011Allowed
Ravindra Kumar Mallick Vs Narayan Mallick and Another
Orissa High Court · (2011) 03 OHC CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts28 Mar 2011
Monalisa Behera Vs State of Orissa and Others
Orissa High Court · (2011) 112 CLT 81 : (2011) 1 OLR 963 : (2011) 112 PLJR 81
High Courts28 Mar 2011Dismissed
Madhusudan Mishra Vs State of Orissa
Orissa High Court · (2011) 03 OHC CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 326Prevention of Corruption Act, 1947 — Section 13(1), 13(2), 5(1)
High Courts28 Mar 2011
Subhendu Mohanty Vs State of Orissa and Others
Orissa High Court · (2011) 03 OHC CK 0005
Constitution of India, 1950 — Article 14 , 21
High Courts25 Mar 2011
Divisional Railway Manager, South Eastern Railway Vs Kesa Lakhua and Others
Orissa High Court · (2011) 1 OLR 272 Supp
Motor Vehicles Act, 1988 — Section 171
High Courts25 Mar 2011Allowed
K. Ravanamma Vs State of Orissa and others
Orissa High Court · (2011) 2 OLR 130
Constitution of India, 1950 — Article 227Orissa Land Reforms Act, 1960 — Section 22, 23
High Courts25 Mar 2011
Sabitri Panigrahi and Others Vs Sri Bharat Kumar Swain and Another
Orissa High Court · (2011) 03 OHC CK 0004
Motor Vehicles Act, 1988 — Section 170
High Courts24 Mar 2011Allowed
Chairman @ Niranjan Sahoo and Another Vs State of Orissa
Orissa High Court · (2011) 1 OLR 1104 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 114, 302, 304, 323, 34
High Courts23 Mar 2011
Sk. Majnu and another Vs Lochan Sahoo and others
Orissa High Court · (2011) 2 OLR 40
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, 115, 151, 21(2)Court Fees Act, 1870 — Section 12, 7
High Courts23 Mar 2011Allowed
National Institute Of Computer Education Pvt. Ltd. Vs Branch Manager, Dena Bank, CTC and Others
Orissa High Court · AIR 2011 Ori 168
Consumer Protection Act, 1986 — Section 17
High Courts23 Mar 2011
Kahnu Charan Guin Vs Forest Range Officer and Others
Orissa High Court · (2011) 1 EFLT 460 : (2011) 1 OLR 936
Orissa Forest Produce (Control of Trade) Act, 1981 — Section 1, 1(3), 13, 13(1)
High Courts23 Mar 2011Dismissed
Shiba Sankar Nanda Vs Padmini Naik and Others
Orissa High Court · (2011) 03 OHC CK 0039
Evidence Act, 1872 — Section 90Hindu Succession Act, 1956 — Section 22Partition Act, 1893 — Section 4
High Courts23 Mar 2011Dismissed
Toffan Sarbhang Vs State of Orissa
Orissa High Court · (2011) 03 OHC CK 0023
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts22 Mar 2011Allowed
Musaraf Hussain Vs Hazara Bibi
Orissa High Court · AIR 2012 Ori 42 : (2011) 2 OLR 437
Transfer of Property Act, 1882 — Section 106
High Courts22 Mar 2011Allowed
Sri Gopal Chandra Mohanty Vs Utkal University and Others
Orissa High Court · (2011) 2 OLR 379
High Courts22 Mar 2011Allowed
Suresh Kumar Sarangi Vs Bansidhar Jagdev and others
Orissa High Court · (2011) 2 OLR 361
Panchayat Samiti Act, 1959 — Section 44(2), 44B, 83(1)
High Courts22 Mar 2011
Pankaj Agarwal and Others Vs Deepak Gaud and Others
Orissa High Court · (2011) 112 CLT 77
Criminal Procedure Code, 1973 (CrPC) — Section 401Negotiable Instruments Act, 1881 (NI) — Section 138, 141Penal Code, 1860 (IPC) — Section 429