High Courts28 Oct 2016Allowed
Dhobani Beherani Vs Laxmi Beherani
Orissa High Court · (2017) 169 AIC 660 : (2017) 1 ILRCuttack 97
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 107, Section 108
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 523 of 1,624
High Courts27 Oct 2016Disposed Off
Management of the Project Director, Animal Disease Research Institute Vs Babaji Charan Behera
Orissa High Court · (2017) 152 FLR 935
Industrial Disputes Act, 1947 - Section 2(oo), Section 25B, Section 25F
High Courts26 Oct 2016Dismissed
Jambeswar Sethi Vs Anantha Ojha
Orissa High Court · (2016) 168 AIC 800 : (2016) 2 ILRCuttack 1311
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9Constitution of India, 1950 - Article 227
High Courts25 Oct 2016Disposed Off
Krushna Chandra Behera Vs State of Orissa
Orissa High Court · (2016) 168 AIC 814 : (2017) sup1 CutLTCriminal 374 : (2017) 1 ILRCuttack 351
Criminal Procedure Code, 1973 (CrPC) - Section 219(1)Penal Code, 1860 (IPC) - Section 409
High Courts24 Oct 2016Dismissed
Santosh Kumar Roul Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 139
Penal Code, 1860 (IPC) - Section 120B, Section 211, Section 34, Section 342, Section 343, Section 365, Section 384, Section 506, Section 508Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 14, Section 3
High Courts24 Oct 2016Dismissed
Banamali Behera Vs Nirupama Pal
Orissa High Court · (2017) 123 CutLT 134
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts24 Oct 2016Dismissed
Suresh Chandra Mohanty Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 6
Criminal Procedure Code, 1973 (CrPC) - Section 256
High Courts21 Oct 2016Allowed
State Bank of India Vs Income Tax Officer High Court of Orissa
Orissa High Court · (2017) 292 CurTR 438 : (2016) 2 ILRCuttack 1248
Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13, Section 2(1)(zd), Section 35Income Tax Act, 1961 - Section 220, Section 222, Section 293
High Courts19 Oct 2016Disposed Off
Sarat Chandra Routray Vs State of Orissa
Orissa High Court · (2017) 152 FLR 529
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 11(10), Section 11(9), Section 17, Section 17A
High Courts18 Oct 2016Dismissed
Madhab Charan Routray Vs Sarat Ch. Baral
Orissa High Court · (2016) 168 AIC 818 : (2017) AIRCC 1357 : (2017) 1 OJR 125
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts17 Oct 2016Disposed Off
Secy., Panposh Co-operative Vs Khetrabasi Tripathy
Orissa High Court · (2017) 152 FLR 387 : (2017) LabLR 438
Industrial Disputes Act, 1947 - Section 25F
High Courts07 Oct 2016Dismissed
Kamaljit Mishra Vs Suchitra Mishra
Orissa High Court · (2016) 168 AIC 807
Hindu Succession Act, 1956 - Section 6
High Courts07 Oct 2016Dismissed
Muralidhara Nayak Vs Madhei Prusty
Orissa High Court · (2016) 168 AIC 803 : (2017) AIRCC 968
High Courts07 Oct 2016Disposed off
Pradeep @ Pradipt Kumar Barik Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 48
Criminal Procedure Code, 1973 (CrPC) - Section 439Odisha Protection of Interests of Depositors (in Financial Establishments) Act, 2011 - Section 6Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420, Section 467, Section 4
High Courts07 Oct 2016Dismissed
Bijaya Gobinda Dash Vs Director, Orissa State Agricultural Marketing Board
Orissa High Court · (2017) LIC 336
Constitution of India, 1950 - Article 226
High Courts06 Oct 2016Disposed Off
Ramesh Ch. Patra Vs P.O., Labour Court
Orissa High Court · (2017) 152 FLR 111 : (2017) 1 LLN 530
Industrial Disputes Act, 1947 - Section 33C (2)Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 - Section 17(2)
High Courts06 Oct 2016Allowed
Assa Bibi Vs Basanta Jena
Orissa High Court · (2017) AIRCC 1053
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31Limitation Act, 1963 - Section 34, Section 5
High Courts06 Oct 2016Disposed Off
Suresh Kumar Pradhan Vs Union of India
Orissa High Court · (2017) 152 FLR 382 : (2017) 1 LLJ 586
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10(1), Section 12(4), Section 12(5)
High Courts06 Oct 2016Dismissed
Lt. Col. (Retd.) Rakesh Rana, KC Vs State of Orissa
Orissa High Court · (2017) 123 CutLT 303
Criminal Procedure Code, 1973 (CrPC) - Section 439Odisha Protection of Interests of Depositors (in Financial Establishments) Act, 2011 - Section 6Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420, Section 467, Section 4
High Courts05 Oct 2016Allowed
State of Orissa - Appellant @HASH P.S.N. Rao
Orissa High Court · (2016) 167 AIC 806 : (2016) 2 ILRCuttack 1065
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Section 100Specific Relief Act, 1963 - Section 34, Section 37, Section 38