High Courts10 Nov 2016Allowed
Gokula Naik Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 22 : (2017) 1 OJR 261
Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 401Penal Code, 1860 (IPC) - Section 354
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 522 of 1,624
High Courts10 Nov 2016Dismissed
Susama Rath @ Panda Vs State of Orissa
Orissa High Court · (2017) AIRCC 1471 : (2017) 123 CutLT 708
Constitution of India, 1950 - Article 226, Article 227
High Courts09 Nov 2016Allowed
Rajendra Prasad Yadav Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 470 : (2017) 1 OJR 77
Essential Commodities Act, 1955 - Section 7
High Courts09 Nov 2016Dismissed
Dhoba Behera Vs Jagabandhu Behera
Orissa High Court · (2017) AIR(Orissa) 6 : (2017) 1 CivCC 642 : (2017) 123 CutLT 773
Hindu Adoptions and Maintenance Act, 1956 - Section 11(iv)
High Courts08 Nov 2016Disposed off
Jujesti Dalei Vs Guru Charan Behera
Orissa High Court · (2017) 123 CutLT 28
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts07 Nov 2016Dismissed
Debendra Kumar Roul Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 429
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 294, Section 323, Section 324, Section 34, Section 341, Section 379, Section 506
High Courts07 Nov 2016Dismissed
Bhaju @ Bhajamohan Das Vs State of Orissa
Orissa High Court · (2017) 123 CutLT 199
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 376
High Courts04 Nov 2016Dismissed
(Sri) Atul Kumar Mohanty Vs State of Odisha
Orissa High Court · (2017) 123 CutLT 966 : (2017) 1 ILRCuttack 78 : (2017) 66 OrissaCriR 846 : (2017) 66 OrissaCriR 154
Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 7
High Courts03 Nov 2016Dismissed
Sudarsan Bag Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 331
Penal Code, 1860 (IPC) - Section 34, Section 363
High Courts03 Nov 2016Dismissed
Jagannath Biswas Vs State of Orissa
Orissa High Court · (2017) 123 CutLT 629
Penal Code, 1860 (IPC) - Section 323
High Courts03 Nov 2016Dismissed
Executive Engineer East Electrical Division (WESCO) Vs Sesha Bag
Orissa High Court · (2017) 123 CutLT 778
High Courts03 Nov 2016Partly Allowed
Orissa Manganese and Minerals Pvt. Ltd. Vs Assistant Provident Fund Commissioner
Orissa High Court · (2017) LabLR 382 : (2017) LIC 91
Constitution of India, 1950 - Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, Section 17(1)
High Courts03 Nov 2016Allowed
Prafulla Kumar Pradhan Vs State of Odisha
Orissa High Court · (2017) AIR(Orissa) 19
High Courts03 Nov 2016Partly Allowed
Pranati Rout Vs Bijaya Rout
Orissa High Court · (2017) 123 CutLT 135 : (2017) 1 DMC 619
Family Courts Act, 1984 - Section 19
High Courts02 Nov 2016Disposed Off
Smt. Basant Kumari Mohanty Vs Parbati Mohanty
Orissa High Court · (2017) AIRCC 649 : (2017) 1 ILRCuttack 332 : (2017) 1 OJR 62
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts02 Nov 2016Partly Allowed
Gopinath Paraja Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 423 : (2017) 66 OrissaCriR 284
Penal Code, 1860 (IPC) - Section 302
High Courts01 Nov 2016Allowed
Mrutunjay Mohapatra Vs Prana Krushna Mohapatra
Orissa High Court · (2017) 123 CutLT 10
High Courts28 Oct 2016Dismissed
Bairagi Mahalik Vs Keluni Dei
Orissa High Court · (2016) 168 AIC 797
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 59
High Courts28 Oct 2016Dismissed
Birla Singh Vs Gura Urmal
Orissa High Court · (2016) 168 AIC 793
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 107, Section 108
High Courts28 Oct 2016Allowed
Bibachha Digal Vs State of Orissa
Orissa High Court · (2017) 169 AIC 665 : (2017) sup1 CutLTCriminal 568 : (2017) 66 OrissaCriR 321
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34