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Orissa High Court judgments

32,472 judgments · page 521 of 1,624

High Courts29 Nov 2016Allowed

Rohita Naik Vs State of Orissa

Orissa High Court · (2017) 169 AIC 875 : (2017) 66 OrissaCriR 196

Criminal Procedure Code, 1973 (CrPC) - Section 320(2)Penal Code, 1860 (IPC) - Section 307, Section 324
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High Courts28 Nov 2016Dismissed

Vinay Gupta Vs Saveri Nayak

Orissa High Court · (2017) 1 Crimes 53 : (2017) 1 DMC 181 : (2017) 1 OJR 34 : (2017) 66 OrissaCriR 199 : (2017) 2 RCRCriminal 929

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 21, Section 23(1), Section 23(2)
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High Courts24 Nov 2016Disposed off

Radharani Samal Vs State of Orissa

Orissa High Court · (2017) 123 CutLT 218

Constitution of India, 1950 - Article 226Orissa Education (Recruitment and Condition of Service of Teachers and Members of the staffs of Aided Educational Institution) Rules, 1974 - Rule 16(2)
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High Courts23 Nov 2016Disposed off

Nrusingha Nath Nanda Vs State of Orissa

Orissa High Court · (2017) sup1 CutLTCriminal 474 : (2017) 1 OJR 111 : (2017) 66 OrissaCriR 227

Criminal Procedure Code, 1973 (CrPC) - Section 439Odisha Protection of Interests of Depositors (in Financial Establishments) Act, 2011 - Section 6Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420, Section 467, Section 4
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High Courts21 Nov 2016Dismissed

Naba Kumari Mahakud @ Mohakuda Vs State of Orissa

Orissa High Court · (2017) 169 AIC 872 : (2017) sup1 CutLTCriminal 282

Criminal Procedure Code, 1973 (CrPC) - Section 228Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 304B, Section 306, Section 34, Section 406, Section 498A, Section 506
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High Courts16 Nov 2016Disposed off

Tareque Ahemad Vs State of Odisha

Orissa High Court · (2017) sup1 CutLTCriminal 613 : (2017) 1 OJR 150

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 304
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High Courts16 Nov 2016Disposed off

Radhakanta Bhoi Vs State of Orissa

Orissa High Court · (2017) sup1 CutLTCriminal 103

Criminal Procedure Code, 1973 (CrPC) - Section 407, Section 482Penal Code, 1860 (IPC) - Section 147, Section 148, Section 307
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High Courts15 Nov 2016Dismissed

Giridhari Nath Vs Mamitarani Sutar

Orissa High Court · (2017) 1 Crimes 172 : (2017) 1 DMC 87 : (2017) 66 OrissaCriR 13 : (2017) 2 RCRCivil 476 : (2017) 2 RCRCriminal 52

Protection of Women From Domestic Violence Act, 2005 - Section 12
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