High Courts16 Sept 2016Dismissed
Sri. Pravakar Muduli Vs Smt. Satyabhama Muduli
Orissa High Court · (2016) 168 AIC 790 : (2017) 1 DMC 780
Hindu Marriage Act, 1955 - Section 13B
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 525 of 1,624
High Courts16 Sept 2016Allowed
Bipul Parua Vs Kakali Jena
Orissa High Court · (2017) CriLJ 1553 : (2017) 123 CutLT 278
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 341, Section 354, Section 394
High Courts15 Sept 2016Disposed Off
Regional Transport Authority - Petitioner @HASH State of Orissa and Others - Opposite Parties
Orissa High Court · (2016) 151 FLR 1087 : (2016) 4 LLJ 323
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2(oo)(bb), Section 25F
High Courts15 Sept 2016Disposed Off
The Project Manager, Cattle and Poultry Feed Processing Plant, Orissa Agro Industries Corp. Ltd., BBSR - Petitioner @HASH P.O., Labour Court, Bhubaneswar and another - Opposite Parties
Orissa High Court · (2016) 4 LLJ 508
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25F
High Courts14 Sept 2016Dismissed
Rabindra Nath Sahu and Another - Petitioners @HASH Smt. Susila Sahu - Opposite Party
Orissa High Court · (2016) CriLJ 4931 : (2017) sup1 CutLTCriminal 390 : (2017) 1 DMC 653 : (2017) 1 HLR 721 : (2017) 1 ILRCuttack 348 : (2017) 1 RCRCivil 450 : (2017) 1 RCRCriminal 312
Protection of Women From Domestic Violence Act, 2005 - Section 27
High Courts14 Sept 2016Disposed Off
Management of Regional Manager Vs P.O., C.G.I.T.-cum-Labour Court
Orissa High Court · (2017) 1 CLR 427 : (2017) 152 FLR 727
Industrial Disputes Act, 1947 - Section 10(1), Section 25B, Section 25F
High Courts14 Sept 2016Dismissed
Maquet Medical India Pvt. Ltd. Vs Odisha State Medical Corporation Ltd.
Orissa High Court · (2017) 1 BC 246
Constitution of India, 1950 - Article 226
High Courts13 Sept 2016Dismissed
The Management of Deputy Director Vs Chaitanya Sahani
Orissa High Court · (2016) 4 LLJ 187
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F, 33C(2)
High Courts13 Sept 2016Disposed Off
Sri Swapan Kumar Pathak Vs Presiding Officer
Orissa High Court · (2016) 151 FLR 709 : (2016) 4 LLJ 210
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25-FFFOrissa Industrial Disputes Rules, 1959 — Section 82
High Courts13 Sept 2016Allowed
Sukadeb Barik Vs State of Orissa
Orissa High Court · (2017) AIRCC 862
ORISSA ESTATES ABOLITION ACT, 1951 - Section 5(h)
High Courts13 Sept 2016Allowed
Kailash Chandra Lenka Vs Managing Director, IDCO
Orissa High Court · (2017) 2 BC 458 : (2016) 2 ILRCuttack 937
High Courts12 Sept 2016Disposed Off
Mahanadi Coalfields Ltd. Vs Presiding Officer, Industrial Tribunal
Orissa High Court · (2017) 152 FLR 100 : (2017) 1 ILRCuttack 62 : (2017) LabLR 559 : (2017) LIC 248
Contract Labour (Regulation and Abolition) Act, 1970 - Section 10Industrial Disputes Act, 1947 - Section 10
High Courts12 Sept 2016Dismissed
Harihar Padhan Vs State of Odisha
Orissa High Court · (2017) 1 CriCC 795 : (2017) CriLJ 140 : (2017) 2 Crimes 1
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 376
High Courts09 Sept 2016Dismissed
Banamali Chhatria Vs Presiding Officer, Labour Court
Orissa High Court · (2017) 152 FLR 1093 : (2017) 1 LLJ 197
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 33-C(2)
High Courts08 Sept 2016Disposed Off
Gyanasis Jena - Appellant @HASH Smt. Rekha Swain
Orissa High Court · (2016) AIR(Orissa) 163 : (2017) 1 CivCC 613 : (2017) 1 DMC 568 : (2017) 1 DMC 411 : (2017) 1 HLR 669
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Family Courts Act, 1984 - Section 19(1)
High Courts07 Sept 2016Dismissed
Kumari Sasmita Parida - Petitioner @HASH Union of India and Others - Opposite Parties
Orissa High Court · (2016) LIC 4288
High Courts07 Sept 2016Dismissed
Gayadhar Jena Vs State of Odisha
Orissa High Court · (2017) CriLJ 1022 : (2016) 2 ILRCuttack 1301
Constitution of India, 1950 - Article 20(1)Orissa Protection of Interest of Depositors (in Financial Establishments) Act, 2013 - Section 6
High Courts06 Sept 2016Disposed Off
Swagatika Nayak Vs Bijay Kumar Swain
Orissa High Court · (2017) 1 DMC 204
Hindu Marriage Act, 1955 - Section 21A
High Courts06 Sept 2016Allowed
Dhirendra Kumar Khandelwal Vs State of Orissa (E.O.W.)
Orissa High Court · (2017) 123 CutLT 543
Criminal Procedure Code, 1973 (CrPC) - Section 401Odisha Protection of Interest of Depositors (in Financial Establishments) Act, 2011 - Section 6
High Courts06 Sept 2016Allowed
Kailash Chandra Panda Vs State of Orissa
Orissa High Court · (2017) 123 CutLT 572
Criminal Procedure Code, 1973 (CrPC) - Section 401