High Courts23 Aug 2016Allowed
Mahammad Isak Vs State of Orissa
Orissa High Court · (2016) sup2 CutLTCriminal 892
Criminal Procedure Code, 1973 (CrPC) - Section 468, Section 473, Section 482
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 527 of 1,624
High Courts22 Aug 2016Disposed Off
Management of M/s. Kalinga Hospital Ltd. Vs General Secretary
Orissa High Court · (2016) 151 FLR 529 : (2016) 4 LLJ 84
Constitution of India, 1950 — Article 226
High Courts22 Aug 2016Disposed Off
Branch Manager Vs Presiding Officer
Orissa High Court · (2017) 152 FLR 1095 : (2017) 1 LLJ 175
Industrial Disputes Act, 1947 - Section 25F
High Courts22 Aug 2016Allowed
Jagannath Behera Vs Sanjukta Denga
Orissa High Court · (2017) CriLJ 1065
Criminal Procedure Code, 1973 (CrPC) - Section 190, Section 482Penal Code, 1860 (IPC) - Section 294 323 452 302 506, Section 34
High Courts19 Aug 2016Disposed Off
Rajkishore Parida Vs Akshaya Ku. Nayak
Orissa High Court · (2016) 166 AIC 703 : (2017) sup1 CutLTCriminal 450
Evidence Act, 1872 — Section 45, 47, 73Negotiable Instruments Act, 1881 (NI) — Section 138, 143(2)
High Courts19 Aug 2016Dismissed
Kailash Chandra Panda Vs Central Information Commission
Orissa High Court · (2017) 123 CutLT 236 : (2016) 2 ILRCuttack 836
Right To Information Act, 2005 - Section 3, Section 4(c), Section 4(i)(b)
High Courts18 Aug 2016Allowed
Bhupendra Kumar Dash - Petitioner @HASH State of Odisha and Others - Opposite Parties
Orissa High Court · (2016) AIR(Orissa) 167 : (2017) 1 BC 426 : (2016) 2 ILRCuttack 760 : (2017) 3 RAJ 179
Constitution of India, 1950 - Article 14, Article 226
High Courts18 Aug 2016Disposed Off
Hemogenomics Private Limited Vs State of Odisha
Orissa High Court · (2016) AIR(Orissa) 178 : (2017) 1 ILRCuttack 31 : (2017) 3 RAJ 731
Constitution of India, 1950 - Article 14Transfer of Property Act, 1882 - Section 52
High Courts18 Aug 2016Dismissed
Braja Sundar Mishra Vs State of Odisha
Orissa High Court · (2016) 122 CutLT 655
Criminal Procedure Code, 1973 (CrPC) - Section 439Odisha Protection of Interests of Depositors (in Financial Establishments) Act, 2011 - Section 6Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420, Section 467, Section 4
High Courts18 Aug 2016Allowed
Ramakanta Jena Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 220
Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 397, Section 401Penal Code, 1860 (IPC) - Section 363
High Courts17 Aug 2016Disposed Off
M/s. Toshali Sands Vs Regional Director, Employees' State Insurance Corporation
Orissa High Court · (2017) 2 CLR 101 : (2016) 151 FLR 519 : (2017) LIC 1220
Constitution of India, 1950 — Article 226, 227Employees State Insurance Act, 1948 — Section 39, 40, 45 A, 45 C, 75
High Courts17 Aug 2016Dismissed
Bijoy Kumar Khillar Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 461
Criminal Procedure Code, 1973 (CrPC) - Section 482Explosives Act, 1884 - Section 9BPenal Code, 1860 (IPC) - Section 394
High Courts17 Aug 2016Dismissed
Priyanath Pradhan Vs Smita Pradhan
Orissa High Court · (2017) 1 Crimes 423
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts10 Aug 2016Allowed
Goramani Gouda Vs C.E.O, Southco Electrical Division Berhampur
Orissa High Court · (2016) AAC 2158 : (2016) 2 ILRCuttack 593
Constitution of India, 1950 — Article 226
High Courts10 Aug 2016Dismissed
Dr. Raghunath Meher Vs University Grants Commission
Orissa High Court · (2016) 2 ILRCuttack 587 : (2016) LIC 3668
Constitution of India, 1950 — Article 226
High Courts10 Aug 2016Dismissed
Jagannath Pradhan Vs Bhanu Pradhan
Orissa High Court · (2017) AIRCC 762
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts10 Aug 2016Allowed
Basanta Kumar Sahoo Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 464
Criminal Procedure Code, 1973 (CrPC) - Section 482Essential Commodities Act, 1955 - Section 7
High Courts10 Aug 2016Allowed
Bibekanada Dash Vs C.E.O., NESCO (Electrical)
Orissa High Court · (2017) AAC 136 : (2017) 2 ACC 188 : (2016) 122 CutLT 1062
Constitution of India, 1950 - Article 226
High Courts09 Aug 2016Dismissed
State of Orissa Vs Ananda Chandra Das
Orissa High Court · (2016) 166 AIC 670 : (2016) CriLJ 4206 : (2016) 4 Crimes 538 : (2017) sup1 CutLTCriminal 442
Criminal Procedure Code, 1973 (CrPC) — Section 378(1), 378(3)Penal Code, 1860 (IPC) — Section 420
High Courts09 Aug 2016Dismissed
Ramakanta Patnaik Vs Suresh Ch. Sahoo
Orissa High Court · (2016) 122 CutLT 1087 : (2016) 2 ILRCuttack 640
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9