High Courts21 Mar 2018Dismissed
M.A. Hafiz Vs Raghunath Maharana and others
Orissa High Court · (2018) 03 OHC CK 0085
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 488 of 1,624
High Courts21 Mar 2018Allowed
Ms Ranjit Construction Vs State of Odisha and others
Orissa High Court · (2018) 03 OHC CK 0082
PWD Contractors Registration Rules, 1967 — Rule 6
High Courts21 Mar 2018Dismissed
Sri Sanjaya Kumar Sahani Vs The Chairman-cum-Managing Director Andhra Bank and Others
Orissa High Court · (2018) 03 OHC CK 0078
High Courts21 Mar 2018Dismissed
Harsh Kumar Primus Lakra Vs Land Allotment Committee Rourkela and another
Orissa High Court · (2018) 03 OHC CK 0076
Orissa Prevention of Land Encroachment Act, 1972 — Section 8AConstitution of India, 1950 — Article 19(1)(e), 21, 300A
High Courts21 Mar 2018Dismissed
Gopal Naik Vs Chairman-cum-Managing Director Indian Air Lines Limited New Delhi and others
Orissa High Court · (2018) 03 OHC CK 0053
Police Act, 1861 — Section 17Constitution of India, 1950 — Section 226
High Courts20 Mar 2018Disposed of
JULAP ROUT Vs CESU THROUGH ITS MANAGING DIRECTOR CUM CHIEF EXECUTIVE AND ANOTHER
Orissa High Court · (2018) 03 OHC CK 0104
Orissa Co-operativeSocieties Act 1962 — Section 72(1)Orissa Cooperative Societies Rules, 1965 — Rule 11, 86Constitution of India, 1950 — Article 226, 227
High Courts20 Mar 2018Dismissed
Sk.Mujibar Rahaman Vs Sk.Kamruddin since dead his legal heirs Sk.Alluddin and Others
Orissa High Court · (2018) 03 OHC CK 0084
Constitution of India, 1950 — Article 227
High Courts20 Mar 2018Dismissed
Subodha Mishra Vs Director National Institute of Science Education and Research NISER Bhubaneswar.
Orissa High Court · (2018) 03 OHC CK 0081
Constitution of India, 1950 — Article 226, 227
High Courts20 Mar 2018Dismissed
SANATAN DASH Vs CM CUM DIRECTOR OPTC LTD BBSR AND OTHERS
Orissa High Court · (2018) 03 OHC CK 0079
Prevention of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d)Code of Criminal Procedure, 1973 — Section 374, 389Orissa Civil Services (pension) Rules, 1992 — Rule 2(q), 7, 7(1), 46, 62, 65, 66, 66(3)
High Courts20 Mar 2018Allowed
Arati Mohapatra Vs Deputy Registrar State Administrative Tribunal and others
Orissa High Court · (2018) 03 OHC CK 0059
O.C.S. (CC&A) Rules, 1962 — Rule 15Constitution of India, 1950 — Article 311(2)
High Courts19 Mar 2018Dismissed
Amareswar Malla Vs State of Orissa and others
Orissa High Court · (2018) 03 OHC CK 0083
Transfer of Property Act, 1882 — Section 117Registration Act, 1908 — Section 17, 49Indian Evidence Act, 1872 — Section 91
High Courts19 Mar 2018Dismissed
PUJA PADMANAVA PANDA SAMANTA Vs STATE OF ORISSA AND ANOTHER
Orissa High Court · (2018) 03 OHC CK 0074
Code of Criminal Procedure, 1973 — Section 311, 397(3), 397(1), 397(2), 401, 482Indian Penal Code, 1860 — Section 323, 324, 341Indian Evidence Act, 1872 — Section 154
High Courts19 Mar 2018Allowed
C.K. VAIDYA Vs SRI NARENDRA CHANDRA KALUA
Orissa High Court · (2018) 03 OHC CK 0073
Code of Criminal Procedure, 1973 — Section 202, 482Indian Penal Code, 1860 — Section 34, 294, 355, 356, 420, 452, 467, 506
High Courts19 Mar 2018Dismissed
PURNA CHANDRA MISRA AND ANOTHER Vs JOGINDRA PRASAD BISI AND OTHERS
Orissa High Court · (2018) 03 OHC CK 0072
High Courts19 Mar 2018Dismissed
KARUNAKAR RANSINGH AND OTHERS Vs KUNTALA DEI AND OTHERS
Orissa High Court · (2018) 03 OHC CK 0071
Code of Civil Procedure, 1908 — Section 96
High Courts19 Mar 2018Dismissed
AMARESWAR MALLA Vs STATE OF ORISSA AND OTHERS
Orissa High Court · (2018) 03 OHC CK 0070
Transfer of Property Act, 1882 — Section 117Registration Act, 1908 — Section 17, 49Indian Evidence Act, 1872 — Section 91
High Courts19 Mar 2018Dismissed
MANIKESWARI PRASAD DEV Vs EXECUTIVE OFFICER NAC DIGAPAHANDI AND ANOTHER
Orissa High Court · (2018) 03 OHC CK 0069
Indian Evidence Act, 1872 — Section 58, 110Code of Civil Procedure, 1908 — Order 26 Rule 9
High Courts19 Mar 2018Dismissed
RABI PODH AND OTHERS Vs CHHUTA PODH AND OTHERS
Orissa High Court · (2018) 03 OHC CK 0068
Indian Evidence Act, 1872 — Section 50
High Courts19 Mar 2018Dismissed
MAHESWAR DAS Vs RAGHUNATH SAHU SINCE DEAD AND OTHERS
Orissa High Court · (2018) 03 OHC CK 0067
Code of Civil Procedure, 1908 — Order 26 Rule 9Limitation Act, 1963 — Article 64, 65