COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 490 of 1,624

High Courts12 Mar 2018Disposed of

Bala Krushna Sahoo and other Vs State of Orissa

Orissa High Court · (2018) 03 OHC CK 0030

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 149, 294, 325, 341, 506Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)

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High Courts12 Mar 2018Disposed of

Niranjan Parida and another Vs State of Odisha

Orissa High Court · (2018) 03 OHC CK 0023

Odisha Protection of Interests of Depositors (In Financial Establishments) Act, 2011 — Section 13Code of Civil Procedure, 1908 — Section 151

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High Courts12 Mar 2018Dismissed

Ms Jai Bajrang Traders Vs Vishal Bansal

Orissa High Court · (2018) 03 OHC CK 0022

Code of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 13, 14, 15, 16, 118, 138, 139

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High Courts12 Mar 2018Dismissed

MRUTYUNJAYA MAJHI Vs GOPINATH MAJHI

Orissa High Court · (2018) 03 OHC CK 0021

Code of Criminal Procedure, 1973 — Section 144

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High Courts12 Mar 2018Dismissed

MAHESWAR BAGHA AND OTHERS Vs BAIKUNTHA BAGHA

Orissa High Court · (2018) 03 OHC CK 0018

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High Courts12 Mar 2018Dismissed

Ms. Lotus Chemicals Pvt. Ltd. Vs Asst. Provident Fund Commissioner .Compl. Rourkela

Orissa High Court · (2018) 03 OHC CK 0012

Employees Provident Fund and Miscellaneous Provisions of the Act, 1952 — Section 3A, 7A, 7I, 7Q, 14BCode of Criminal Procedure 1973 — Section 30, 32Employees Provident Fund Appellate Tribunal (Procedure) Rules, 1997 — Rule 7

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High Courts12 Mar 2018Disposed of

Rabindra Kumar Sethi Vs State of Orissa represented through its Secretary to Government Public Enterprises Department and others

Orissa High Court · (2018) 03 OHC CK 0005

Road Transport Corporations Act, 1950 — Section 34Constitution of India, 1950 — Article 13(3)(a), 21, 309

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High Courts09 Mar 2018Allowed

MURALIDHAR NAYAK Vs JAYAHARI MAHANTA AND OTHERS

Orissa High Court · (2018) 03 OHC CK 0025

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High Courts09 Mar 2018Allowed

MS SHRI MAHAVIR FERRO ALLOYS PVT LTD Vs MS PASSARY MINERALS LTD

Orissa High Court · (2018) 03 OHC CK 0009

Micro, Small and Medium Enterprises Development Act, 2006 — Section 17, 18, 18(3)Arbitration and Conciliation Act, 1996 — Section 6, 6(2), 7(1), 11(5)Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 6

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High Courts08 Mar 2018Allowed

KAMPAL MISRA AND OTHERS Vs STATE OF ORISSA

Orissa High Court · (2018) 03 OHC CK 0103

Indian Penal Code 1860 — Section 34, 201, 302, 323, 364Code of Criminal Procedure 1973 — Section 164

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High Courts08 Mar 2018Dismissed

ANANTA BHATTA MISHRA Vs SARASWATI BHATTA MISHRA ALIAS DRAUPADI DEVI AND OTHERS

Orissa High Court · (2018) 03 OHC CK 0029

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High Courts08 Mar 2018Allowed

Shive Shankar Singh and others Vs Union of India and others

Orissa High Court · (2018) 03 OHC CK 0008

Mines Act, 1952 — Section 17(1), 33, 33(1), 58, 59(1), 83(1)Mines Rules, 1955 — Rule 60

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High Courts08 Mar 2018Disposed of

Smt. Joshna Rani Patnaik and another Vs Dr. Krushna Singha Padhy & another

Orissa High Court · (2018) 03 OHC CK 0003

Indian Evidence Act, 1872 — Section 102, 103Orissa Survey and Settlement Act, 1958 — Section 21Code of Civil Procedure, 1908 — Order 26 Rule 9

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High Courts07 Mar 2018Dismissed

Bal Krishna Dwivedi Vs Union of India

Orissa High Court · (2018) 03 OHC CK 0017

Central Industrial Security Force Rules, 1969 — Rule 35Constitution of India, 1950 — Article 226, 227

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High Courts07 Mar 2018Allowed

SRI ASHOK KUMAR DASH Vs CHINTAMANI MOHANTY AND OTHERS

Orissa High Court · (2018) 03 OHC CK 0016

Indian Contract Act, 1872 — Section 70Code of Civil Procedure, 1908 — Order 41 Rule 33

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High Courts07 Mar 2018Disposed of

Dr. Ramesh Chandra Patra Vs Orissa University of Agriculture and Technology represented through its Secretary and others

Orissa High Court · (2018) 03 OHC CK 0013

Orissa University of Agriculture and Technology Act, 1965 — Section 2(2), 4, 5(q), 10(2), 10(9), 17, 17(12), 17(13), 27, 28, 31Constitution of India, 1950 — Article 14

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High Courts07 Mar 2018Disposed of

Trinath Sahu and others Vs State of Orissa

Orissa High Court · (2018) 03 OHC CK 0010

Code of Criminal Procedure, 1973 — Section 397(3), 468, 468(2), 468(2)(c), 469, 470, 473, 482Copy Right Act, 1957 — Section 63Indian Penal Code 1860 — Section 420, 469, 471

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High Courts06 Mar 2018Dismissed

PREMRAJ TADI AND ANOTHER Vs DASHA MALLIK AND OTHERS

Orissa High Court · (2018) 03 OHC CK 0032

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High Courts06 Mar 2018Dismissed

Ms. L.N. Infrastructure and Construction Pvt. Ltd. Vs Odisha State Police Housing and Welfare Corporation

Orissa High Court · (2018) 03 OHC CK 0028

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High Courts06 Mar 2018Dismissed

Minakshi Sarangi Vs State of Orissa

Orissa High Court · (2018) 03 OHC CK 0027

Limitation Act, 1963 — Section 5National Legal Services Authority Act, 1987 — Section 12

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