High Courts19 Mar 2018Dismissed
BINODINI PANIGRAHI Vs BANDHU MUNDA AND OTHERS
Orissa High Court · (2018) 03 OHC CK 0066
Specific Relief Act, 1977 — Section 20Orissa Land Reforms Act, 1960 — Section 22
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 489 of 1,624
High Courts19 Mar 2018Dismissed
BHIMSEN TANTY ALIAS GANDA Vs GHASSIA ORAM AND ANOTHER
Orissa High Court · (2018) 03 OHC CK 0065
Code of Civil Procedure, 1908 — Order 8 Rule 5, Order 8 Rule 5(2), Order 8 Rule 9, Order 8 Rule 10, Order 8 Rule 1, Order 20 Rule 5
High Courts19 Mar 2018Allowed
Janardan Mishra Vs Manoranjan Jena and another
Orissa High Court · (2018) 03 OHC CK 0058
Code of Criminal Procedure, 1973 — Section 197, 197(1), 202, 482Indian Penal Code, 1860 — Section 294, 323
High Courts19 Mar 2018Dismissed
MATHURI JENA DEAD THROUGH HIS L RS AND OTHERS Vs BABAN SAHU DEAD THROUGH HIS L RS AND OTHERS
Orissa High Court · (2018) 03 OHC CK 0057
High Courts19 Mar 2018Dismissed
Sailabala Panda Vs Union of India and others
Orissa High Court · (2018) 03 OHC CK 0040
Central Civil Service(Pension) Rules,1972 — Rule 50(6), 51, 54(14), 54(14)(b)Constitution of India, 1950 — Article 226, 227
High Courts17 Mar 2018Allowed
Sarbeswar alias Sarba Khillar Vs State of Orissa
Orissa High Court · (2018) 03 OHC CK 0056
Indian Penal Code, 1860 — Section 395, 397, 458Arms Act, 1959 — Section 25Indian Evidence Act, 1872 — Section 27
High Courts17 Mar 2018Dismissed
MANGULU JENA Vs STATE OF ORISSA
Orissa High Court · (2018) 03 OHC CK 0036
Indian Penal Code, 1860 — Section 306, 376Indian Evidence Act, 1872 — Section 6, 32, 32(1)
High Courts16 Mar 2018Disposed of
Satyendra Kumar Vs Union of India and Others
Orissa High Court · (2018) 03 OHC CK 0075
Constitution of India, 1950 — Article 14, 226, 227
High Courts16 Mar 2018Dismissed
Mohan Kurumi Vs Lalsai Kurumi and others
Orissa High Court · (2018) 03 OHC CK 0064
Registration Act, 1908 — Section 17
High Courts16 Mar 2018Disposed of
Golakh Chandra Das Vs Braja Kamini Das and others
Orissa High Court · (2018) 03 OHC CK 0063
High Courts16 Mar 2018Dismissed
Bhikari Padhi Vs Abhedananda Mishra and others
Orissa High Court · (2018) 03 OHC CK 0062
High Courts16 Mar 2018Dismissed
The Executive Officer NAC Aska Vs K. Mahalaxmiamma Reddy .dead. and others
Orissa High Court · (2018) 03 OHC CK 0061
Code of Civil Procedure, 1908 &mdash Section 80Orissa Municipal Act, 1950 — Section 349
High Courts16 Mar 2018Allowed
Sk. Rahimullah Vs State of Orissa and Others
Orissa High Court · (2018) 03 OHC CK 0046
Orissa Consumer Protection Rules, 1987 — Rule 3(6)(d), 3(6), 3
High Courts15 Mar 2018Dismissed
Khusiram Sharma Vs Pradip Chandra Deo
Orissa High Court · (2018) 03 OHC CK 0024
Indian Penal Code, 1860 — Section 420
High Courts15 Mar 2018Dismissed
Guru Charan Samal and others Vs Gananath Samal and another
Orissa High Court · (2018) 03 OHC CK 0020
Registration Act, 1908 — Section 17
High Courts15 Mar 2018Dismissed
SARASWATI PATEL Vs PRADEEP KUMAR JOSHI
Orissa High Court · (2018) 03 OHC CK 0014
Indian Penal Code, 1860 — Section 447, 506Code of Criminal Procedure 1973 — Section 202
High Courts14 Mar 2018Dismissed
GOPABANDHU PATHAGAR ALIAS TOWN Vs KALYANI PATRA AND OTHERS
Orissa High Court · (2018) 03 OHC CK 0019
High Courts14 Mar 2018Disposed of
Subas Chandra Mishra Vs State of Orissa and others
Orissa High Court · (2018) 03 OHC CK 0007
Constitution of India, 1950 — Article 12, 32, 226University Grants Commission Act 1956 — Section 3
High Courts13 Mar 2018Allowed
M/s. the Dhamra Port Company Limited Vs Union of India and others
Orissa High Court · (2018) 03 OHC CK 0004
Custom Act, 1962 — Section 2(11), 2(12), 2(23), 25(1), 30
High Courts12 Mar 2018Disposed of
Gurei Barik Vs State of Orissa
Orissa High Court · (2018) 03 OHC CK 0031
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 109, 376, 506