COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 486 of 1,624

High Courts02 Apr 2018Dismissed

SUBASH CHANDRA TRIPATHY Vs STATE OF ORISSA AND ORS.

Orissa High Court · (2018) 04 OHC CK 0005

Code of Criminal Procedure, 1973 — Section 144, 145, 145(4), 146(1), 397(1), 397(2), 397(3), 401, 482Indian Evidence Act, 1872 — Section 35, 90

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High Courts30 Mar 2018Disposed of

UMESH PRASAD DHAL Vs STATE OF ODISHA AND OTHERS

Orissa High Court · (2018) 03 OHC CK 0095

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High Courts30 Mar 2018Dismissed

CHANDRAMA PADHI AND OTHERS Vs GODABARI MAHARANA .DEAD. THROUGH L.RS.

Orissa High Court · (2018) 03 OHC CK 0094

Orissa Estates Abolition Act, 1951 — Section 39Code of Civil Procedure, 1908 — Section 11, Order 2 Rule 2, Order 9 Rule 9Limitation Act, 1963 — Article 65

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High Courts30 Mar 2018Allowed

Rajan Bhoi Vs Birabar Panigrahi and others

Orissa High Court · (2018) 03 OHC CK 0093

Transfer of Property Act, 1882 — Section 53A

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High Courts30 Mar 2018Dismissed

Ganesh Prasad Dubey .dead. through his L.Rs. and others Vs Premlata Dei alias Pani and others

Orissa High Court · (2018) 03 OHC CK 0092

Code of Civil Procedure, 1908 — Section 107, Order 41 Rule 27, Order 41 Rule 25, Order 41 Rule 23, Order 41 Rule 27(1)

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High Courts30 Mar 2018Dismissed

Abbas Khan Vs Garibulla Khan and another

Orissa High Court · (2018) 03 OHC CK 0060

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High Courts29 Mar 2018Dismissed

STATE OF ORISSA Vs HALDHAR BARIK AND OTHERS HALDHAR BARIK AND OTHERS

Orissa High Court · (2018) 03 OHC CK 0091

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High Courts29 Mar 2018Dismissed

KORAPUT PANCHABATI GRAMYA BANK Vs HARIDASH MANDAL

Orissa High Court · (2018) 03 OHC CK 0090

Code of Civil Procedure, 1908 — Order 8 Rule 5 (2), Order 19 Rule 1

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High Courts29 Mar 2018

Prafulla Kumar Sahu Vs Uchaba Sahoo .since dead. through L.R. and others

Orissa High Court · (2018) 03 OHC CK 0089

Hindu Minority and Guardianship Act, 1956 — Section 7

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High Courts28 Mar 2018Allowed

Mst.Sukara Munda and others Vs Budhuni Munda and others

Orissa High Court · (2018) 03 OHC CK 0088

Specific Relief Act, 1877 — Section 42Specific Relief Act, 1963 — Section 34Code of Civil Procedure, 1908 — Order 7 Rule 7

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High Courts28 Mar 2018Allowed

MS SAVITRI INDUSTRIES Vs COLLECTOR-CUM-CHAIRMAN RTE-SARVA SIKSHYA ABHIYAN C

Orissa High Court · (2018) 03 OHC CK 0052

Indian Contract Act, 1872 — Section 2(a), (b)

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High Courts28 Mar 2018Disposed of

SASWAT MISHRA AND ANOTHER Vs DAYANIDHI SHARMA AND ANOTHER

Orissa High Court · (2018) 03 OHC CK 0051

Lotteries (Regulation) Act, 1998 — Section 4, 5, 7Prize Chits and Money Circulation Scheme (Banning) Act, 1978 — Section 4, 5, 10(4)©Code of Civil Procedure, 1908 &mdash Section 156(3), 197, 200, 202, 482

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High Courts28 Mar 2018Dismissed

GOLAK BIHARI MOHANTY Vs UMESH CHANDRA MOHANTY AND ANOTHER

Orissa High Court · (2018) 03 OHC CK 0050

Code of Civil Procedure, 1908 &mdash Section 96(1)

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High Courts28 Mar 2018Dismissed

ANANDA GOUDO AND OTHERS Vs SATRUGHANA NAIK AND ANOTHER

Orissa High Court · (2018) 03 OHC CK 0043

Code of Criminal Procedure, 1973 — Section 144

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High Courts28 Mar 2018Dismissed

STATE OF ORISSA Vs PRAFULLA KUMAR PRADHAN .DEAD. THROUGH L.RS.

Orissa High Court · (2018) 03 OHC CK 0042

Code of Civil Procedure, 1908 — Section 11

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High Courts28 Mar 2018Partly Allowed

MST.SUKARA MUNDA AND OTHERS Vs BUDHUNI MUNDA AND OTHERS

Orissa High Court · (2018) 03 OHC CK 0041

Specific Relief Act, 1877 — Section 34, 42Code of Civil Procedure, 1908 — Order 7 Rule 7

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High Courts28 Mar 2018Disposed of

Saswat Mishra and another Vs Dayanidhi Sharma and another

Orissa High Court · (2018) 03 OHC CK 0035

Lotteries (Regulation) Act 1998 — Section 7, 10(4)©Prize Chits and Money Circulation Scheme (Banning) Act, 1978 — Section 4, 5Code of Criminal Procedure, 1973 — Section 156(3), 197, 200, 202, 482

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High Courts27 Mar 2018Dismissed

Raghu Bagar Vs Baikuntha Gour alias Sandha and another

Orissa High Court · (2018) 03 OHC CK 0098

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High Courts27 Mar 2018Allowed

Krishik Infrastructure Developers Pvt. Lt Vs Orissa Industrial Infrastructure Development Corporation and others

Orissa High Court · (2018) 03 OHC CK 0054

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High Courts27 Mar 2018Allowed

Drupati Sahu Vs Sri Santosh Sahu

Orissa High Court · (2018) 03 OHC CK 0049

Hindu Marriage Act, 1955 — Section 9Code of Criminal Procedure, 1973 — Section 125

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