High Courts05 Apr 2018Disposed of
Banalata Mohapatra Vs State of Odisha and others
Orissa High Court · (2018) 04 OHC CK 0015
Orissa Education Act, 1969 — Section 7(C)Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 485 of 1,624
High Courts04 Apr 2018Disposed of
TANKADHAR MISHRA Vs STATE OF ORISSA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0024
Constitution of India, 1950 — Article 14, 19Indian Penal Code, 1860 — Section 109, 420
High Courts04 Apr 2018Dismissed
CHAKRADHAR SAHOO Vs CENTRAL ELECTRICITY SUPPLY UTILITY OF ORISSA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0023
Code of Civil Procedure, 1908 — Order 47 Rule 1Constitution of India, 1950 — Article 226
High Courts04 Apr 2018Disposed of
MAMATA PATI Vs STATE OF ODISHA VIGILANCE
Orissa High Court · (2018) 04 OHC CK 0022
Code of Criminal Procedure, 1973 — Section 239, 240Indian Penal Code, 1860 — Section 479, 337Prevention of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d)
High Courts04 Apr 2018Dismissed
Gurubari Bewa and others Vs Krushna Chandra Padhi and others
Orissa High Court · (2018) 04 OHC CK 0021
High Courts04 Apr 2018Dismissed
Shyam Sundar Rout .since Died.his legal heirs Ganesh Chandra Rout and others Vs Biswa Mohan Das and Others
Orissa High Court · (2018) 04 OHC CK 0020
Code of Criminal Procedure, 1973 — Section 47, 115Orissa Land Reforms Act, 1960 — Section 12, 14, 15(1) (b), 67Code of Civil Procedure, 1908 — Order 9 Rule 13
High Courts04 Apr 2018Disposed of
Brajabandhu Behera Vs Bargarh Cement Ltd. and another
Orissa High Court · (2018) 04 OHC CK 0006
Code of Criminal Procedure, 1973 — Section 173, 190, 202, 465, 482Indian Evidence Act, 1872 — Section 420, 468, 471
High Courts03 Apr 2018Dismissed
SATRUGHNA PARIJA Vs SARAT MAJHI AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0059
High Courts03 Apr 2018Dismissed
Lakhpati Sahu and others Vs Bed Prakash Agrawal and another
Orissa High Court · (2018) 04 OHC CK 0058
High Courts03 Apr 2018Allowed
Sibabhai Chawan and others Vs Sabitribai Jain SARBESWAR NAYAK .DEAD. THROUGH HIS LEGAL HEIRS AND
Orissa High Court · (2018) 04 OHC CK 0053
High Courts03 Apr 2018Partly Allowed
Ramesh Chandra Naik and others Vs State of Orissa
Orissa High Court · (2018) 04 OHC CK 0045
Code of Criminal Procedure, 1973 — Section 2(d), 4, 4(2), 5, 154, 156, 164, 482Indian Penal Code, 1860 — Section 34, 109, 312, 315, 316, 318Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 — Section 2(a), 17, 17(2), 17(4)20(1), 23, 25, 27, 28, 28(1)(a), 28(3), (1)(b), 28(1)(b), 30
High Courts03 Apr 2018Allowed
Abdul Ahad Vs Chairman Cuttack Gramya Bank
Orissa High Court · (2018) 04 OHC CK 0014
High Courts02 Apr 2018Dismissed
PRAFULLA BHAISAL AND OTHERS Vs STATE OF ORISSA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0033
Coal Mines (Nationalisation) Act 1973 — Section 3(3), 3(3)(a), 3(3)(a)(i)Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 4(1), 9(1), 11(1), 14Land Acquisition Act, 1894 — Section 4(1), 11, 16, 17
High Courts02 Apr 2018Dismissed
DR.PRABIR KU.MOHANTY Vs STATE OF ORISSA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0032
University Grants Commission Act, 1956 — Section 22(1), 26(1)Constitution of India, 1950 — Article 226
High Courts02 Apr 2018Dismissed
SUMITRA ADHIKARI Vs AUTHORISED OFFICER-CUM-DIVISIONAL FOREST OFFICER
Orissa High Court · (2018) 04 OHC CK 0031
Orissa Forest Act, 1972 — Section 56
High Courts02 Apr 2018Dismissed
BHIKARI PRADHAN AND OTHERS Vs JAGYASINI PRADHAN
Orissa High Court · (2018) 04 OHC CK 0030
Specific Relief Act, 1963 — Section 34, 42Code of Civil Procedure, 1908 — Order 14 Rule 2
High Courts02 Apr 2018Dismissed
STATE OF ORISSA AND OTHERS Vs JAYKRUSHNA BRAHMACHARI
Orissa High Court · (2018) 04 OHC CK 0029
Code of Civil Procedure, 1908 — Section 9Orissa Motor Sprit (Taxation on Sales) Act, 1946 — Section 3(2), 8, 28(i), 28Orissa Development Authorities Act, 1982 — Section 91
High Courts02 Apr 2018Allowed
Dr. Debi Prasanna Rath Vs Padmini Panda
Orissa High Court · (2018) 04 OHC CK 0018
Code of Criminal Procedure, 1973 — Section 80, 156(3), 202, 482Indian Penal Code, 1860 — Section 403, 405, 406, 420, 427, 499
High Courts02 Apr 2018Dismissed
Mrutyunjay Barik Vs Collector and others Collector and others
Orissa High Court · (2018) 04 OHC CK 0010
Indian Penal Code, 1860 — Section 417, 420, 468Code Of Civil Procedure, 1908 — Order 47, Rule 1Constitution of India, 1950 — Article 14, 21, 226
High Courts02 Apr 2018Allowed
Puranmal Agarwala and Others Vs State of Orissa and Ors.
Orissa High Court · (2018) 04 OHC CK 0009
Code of Criminal Procedure, 1973 — Section 482Bihar and Orissa Excise (Orissa Amendment) Act, 1998 — Section 2Bihar and Orissa Excise Act, 1915 — Section 2, 2(12a), 47(a), 47(g), 55, 89