High Courts16 Apr 2018Dismissed
RUKMANI DEI SINCE DEAD THROUGH Vs RAHAS BIHARI BARAL AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0087
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 483 of 1,624
High Courts16 Apr 2018Dismissed
MUCHU MUNDA AND ANOTHER Vs DASARATH MUNDA
Orissa High Court · (2018) 04 OHC CK 0086
High Courts12 Apr 2018Dismissed
PRAKASH KANHAR Vs STATE OF ORISSA
Orissa High Court · (2018) 04 OHC CK 0013
Indian Penal Code, 1860 — Section 376(2)(f)
High Courts12 Apr 2018Allowed
SHYAM SUNDAR PRUSTY Vs REPUBLIC OF INDIA
Orissa High Court · (2018) 04 OHC CK 0012
Prevention of Corruption Act, 1988 — Section 7, 13, 13(2), 13(1)(d), 13(1)(d)(i), (ii), 20
High Courts12 Apr 2018Dismissed
ASHOK KU.BARIK Vs UNION OF INDIA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0011
Constitution of India, 1950 — Article 21, 226
High Courts11 Apr 2018Disposed of
VISHAL VISWAKARMA AND OTHERS Vs RAVENSHAW UNIVERSITY AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0004
Income Tax Act, 1961 — Section 10(22)Constitution of India, 1950 — Article 30(1)
High Courts11 Apr 2018Dismissed
ORISSA HIGH COURT Vs STATE OF ODISHA
Orissa High Court · (2018) 04 OHC CK 0003
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306, 498A
High Courts11 Apr 2018Disposed of
RABINDRANATH SAHOO Vs CHAIRMAN AND MANAGING DIRECTOR ITDC AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0002
High Courts11 Apr 2018Dismissed
MANGUTU BHOTRA AND ANOTHER Vs BONU BHOTRA AND ANOTHER BONU BHOTRA AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0001
Code of Criminal Procedure, 1973 — Section 145
High Courts10 Apr 2018Allowed
ABHAY KUMAR SAHU Vs STATE OF ODISHA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0057
High Courts10 Apr 2018Dismissed
DILIP KUMAR MALLICK Vs UNION OF INDIA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0056
Constitution of India, 1950 — Article 226, 227
High Courts10 Apr 2018Allowed
RAMAKRUSHNA TRIPATHY AND OTHERS Vs SARBESWAR NAYAK .DEAD. THROUGH HIS LEGAL HEIRS AND
Orissa High Court · (2018) 04 OHC CK 0055
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3(1), 6, 7, 9(3), 10, 11, 12
High Courts10 Apr 2018Disposed of
SUDHASHREE JENA ALIAS BISWAL Vs SATYABRATA BISWAL AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0054
Protection of Women from Domestic Violence Act, 2005 — Section 23
High Courts10 Apr 2018Disposed of
Principal Karanjia College Vs State of Odisha and Others
Orissa High Court · (2018) 04 OHC CK 0025
Code of Criminal Procedure, 1973 — Section 133, 482
High Courts09 Apr 2018Dismissed
TARUN MOHANTY Vs STATE OF ODISHA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0052
High Courts09 Apr 2018Dismissed
DR PRASANT KUMAR ACHARI Vs UNION OF INDIA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0051
Constitution of India, 1950 — Article 226
High Courts09 Apr 2018Disposed of
SUBHASHREE SARANGI Vs STATE OF ORISSA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0050
Orissa Education Act, 1969 — Section 10A, 10A(1), 10A(3)
High Courts09 Apr 2018Dismissed
SK. YAQUINUDDIN AND ANOTHER Vs STATE OF ORISSA
Orissa High Court · (2018) 04 OHC CK 0049
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 395, 436, 454
High Courts09 Apr 2018Allowed
AMULLYA KUMAR KHANDUA Vs STATE OF ORISSA AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0048
Code of Criminal Procedure, 1973 — Section 200, 482Negotiable Instruments Act, 1881 — Section 138
High Courts09 Apr 2018Allowed
SURENDRA BEHERA Vs BANSHIDHAR BEHERA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0047
Code of Civil Procedure, 1908 — Order 39 Rule 7