High Courts25 Apr 2018Dismissed
NARAHARI SAHU .DEAD. AND OTHERS Vs MAHESWAR PRADHAN
Orissa High Court · (2018) 04 OHC CK 0103
Code of Criminal Procedure, 1973 — Section 145
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 481 of 1,624
High Courts25 Apr 2018Dismissed
TARJAN PATRA Vs STATE OF ODISHA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0075
High Courts25 Apr 2018Allowed
FAKIR MOHAN SATPATHY Vs BIGHNESWAR SWAIN AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0074
Specific Relief Act, 1963 — Section 34Code of Civil Procedure, 1908 — Section 11, Order 1 Rule 8
High Courts23 Apr 2018Dismissed
DURYODHAN JENA Vs BAIKUNTHA NATH SAMAL AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0084
Orissa Land Reforms Act, 1960 — Section 2(31), 36A, 37A, 39, 40A, 44(1)
High Courts23 Apr 2018Dismissed
NITYANANDA PATNAIK Vs DIRECTOR GENERAL AND I.G. OF POLICE ORISSA Cuttack and others
Orissa High Court · (2018) 04 OHC CK 0083
Orissa General Financial Rules — Rule 65Limitation Act, 1963 — Article 58
High Courts23 Apr 2018Dismissed
PARVATI MISRA Vs NABIN CHANDRA MISRA AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0082
High Courts23 Apr 2018Dismissed
MANGULI CHARAN NAYAK .DEAD. THROUGH HIS L.RS. Vs STATE OF ORISSA AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0081
Orissa Tenancy Act, 1913 — Section 5(2), 23, 24, 24(1), 25
High Courts23 Apr 2018Allowed
DR. MAHESWAR PANDA AND OTHERS Vs STATE OF ORISSA AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0080
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 498ADowry Prohibition Act, 1961 — Section 4, 6A
High Courts23 Apr 2018Allowed
SUNIL PANDEY AND ORS. Vs STATE OF ORISSA
Orissa High Court · (2018) 04 OHC CK 0079
Code of Criminal Procedure, 1973 — Section 162, 482Indian Penal Code, 1860 — Section 34, 407Indian Evidence Act, 1872 — Section 3, 24, 25, 26, 30
High Courts23 Apr 2018Disposed of
MUKESH KUMAR WADHWA Vs STATE OF ORISSA
Orissa High Court · (2018) 04 OHC CK 0078
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 376, 376(2)(g), 506Indecent Representation of Women (Prohibition) Act, 1986 — Section 3, 4, 6
High Courts23 Apr 2018Dismissed
ASARAM KEOTA AND OTHERS Vs DASARATHA KEOTA AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0077
Code of Criminal Procedure, 1973 — Section 145
High Courts23 Apr 2018Dismissed
BRUNDABATI SATPATHY Vs STATE BANK OF INDIA AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0076
Indian Evidence Act, 1872 — Section 34Bankers Book Evidence Act, 1891 — Section 4Limitation Act, 1963 — Article 19
High Courts23 Apr 2018Dismissed
NABAKISHORE PRUSTY AND OTHERS Vs BISWANATH DEB
Orissa High Court · (2018) 04 OHC CK 0073
Code of Criminal Procedure, 1973 — Section 144Indian Easements Act, 1882 — Section 60Indian Evidence Act, 1872 — Section 17,18(2), 21, 32, 90
High Courts23 Apr 2018Dismissed
JOGI ORAM AND ANOTHER Vs JITIA ORAM AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0072
Orissa Government Land Settlement Act, 1962 — Section 2(b-1), 3(3)Orissa Government Land Settlement Rules, 1983 — Rule 3, 4, 5
High Courts23 Apr 2018Allowed
MAGUNI CHARAN DEY Vs UJAIMANI DEI AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0071
High Courts23 Apr 2018Allowed
BISWANATH DIXIT AND OTHERS Vs KOTHABANDHU PUJAPANDA AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0070
Code of Civil Procedure, 1908 — Order 41 Rule 17 (1)
High Courts23 Apr 2018Dismissed
DAYANIDHI BAIDYA Vs KESHABA BAIDYA AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0069
Code of Civil Procedure, 1908 — Section 96, Section 96(2), Section 105, Order 9 Rule 13, Order 43 Rule 1
High Courts23 Apr 2018Allowed
KASINATH JENA Vs GANGADHAR SWAIN AND OTHERS
Orissa High Court · (2018) 04 OHC CK 0068
Limitation Act, 1963 — Article 65
High Courts23 Apr 2018Dismissed
BISIKESAN NAIK Vs STATE OF ORISSA AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0067
Orissa Prevention of Land Encroachment Act, 1972 — Section 16
High Courts23 Apr 2018Dismissed
GOPINATH NAIK .SINCE DEAD. THROUGH L.RS. AND OTHER Vs BALIGUDA PASTORATE UNION SUNAPANGA PHULBANI AND ANOTHER
Orissa High Court · (2018) 04 OHC CK 0066
Code of Civil Procedure, 1908 — Order 1 Rule 8Indian Evidence Act, 1872 — Section 35