High Courts19 Aug 2026Disposed Of
Ashim Kumar Das Vs State Of Orissa
Orissa High Court · (2026) 08 OHC CK 1941
BNSS, 2023-Section 483NDPS Act-U/Ss.20(b)(ii)(C), U/S.20(b)(ii)(B), Section 37
COURT ARCHIVE
Orissa High Court judgments
32,476 judgments · page 20 of 1,624
High Courts19 Aug 2026Allowed
Rahul Sahani & Ors. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1945
BNSS-Section 483NDPS Act-Section 20(b)(ii)(C), Sec.37
High Courts19 Aug 2026Disposed Of
Santosh Kumar Barad Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1947
BNSS, 2023-Section 483, U/S.483BNS-U/Ss.318(2)/318(4)/319(2)/336(2) /338/336(3)/340(2), offence U/S.338IT Act-Section 66(D)
High Courts19 Aug 2026Disposed Of
Hemanta Kumar Pattanaik Vs Board of Directors, Cuttack Gramin Bank & Anr.
Orissa High Court · (2026) 08 OHC CK 1443
Constitution of India-Articles 226 and 227
High Courts19 Aug 2026Allowed
Sanjib Kumar Bala Vs Union Of India & Ors.
Orissa High Court · (2026) 08 OHC CK 1444
Constitution of India-Article 226
High Courts19 Aug 2026Allowed
Amiya Mohan Dash Vs Apana Tripathy
Orissa High Court · (2026) 08 OHC CK 1445
Orissa High Court Video Conferencing for Courts Rules, 2020
High Courts19 Aug 2026Disposed Of
Debabrata Sahoo Vs State of Odisha & Anr.
Orissa High Court · (2026) 08 OHC CK 1446
Constitution of India-Article-226 & 227OCS (RA) Rules, 1990OCS (RA) Rules, 2020
High Courts19 Aug 2026Disposed Of
Manoj Kumar Barik Vs State Of Odisha & Ors.
Orissa High Court · (2026) 08 OHC CK 1447
Indian Contract Act, 1872-Section 56Import Trade Control Order No. 2-ITC/48-Clause 1, (v) of paragraph (a)
High Courts19 Aug 2026Disposed Of
Yasobanta Patra Vs Ananya Jena
Orissa High Court · (2026) 08 OHC CK 1448
Hindu Marriage Act, 1955-Section 13(1)Orissa High Court Video Conferencing for Courts Rules, 2020
High Courts19 Aug 2026Disposed Of
Kapileswar Sahoo Vs State Of Odisha & Others
Orissa High Court · (2026) 08 OHC CK 1449
Constitution of India-Article-226 & 227Odisha Service Code-Rule-71(a )
High Courts18 Aug 2026Disposed Of
Manish Ranjan Naik Vs State Of Odisha & Ors.
Orissa High Court · (2026) 08 OHC CK 1450
Constitution of India-Article 226 and 227
High Courts18 Aug 2026Disposed of
Mamta Patua @ Mamata & Anr. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1583
BNSS, 2023-Section 483BNS-U/Ss.140(3)/140 (4)/142/115(2)/103(1)/117(3)/61(2)(a)
High Courts18 Aug 2026Disposed of
Sonia Golary @ Jetia @ Sania Golary & Anr. Vs State of Orissa
Orissa High Court · (2026) 08 OHC CK 1582
BNSS, 2023-Section 483NDPS Act-Section 20(b)(ii)(C), 27-A, 29, 37
High Courts18 Aug 2026Disposed Of
Panchu Samal & Anr. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1451
BNSS, 2023-Section 483BNS-Section 126(2), 115 (2), 117, 329(4), 296(b), 74, 76, 109(1), 351(2), 3(5), 109
High Courts18 Aug 2026Disposed Of
Himansu Sekhar Behura Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1452
BNSS, 2023-Section 483OPID ActIPC-U/Ss.420/467/468/471/120-B, U/S.467
High Courts18 Aug 2026Allowed
Bidya @ Bidyadhar Jena & Ors. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1453
BNSS, 2023-Section 483BNS-Section 61(2), 115(2), 118(2), 109, 312Arms Act-Section 25, 27
High Courts18 Aug 2026Disposed Of
Kuber Nag Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1454
BNSS-Section 483BNS-Sections 318(4)/319(2)/336(3)IT Act-Sec.66-D
High Courts18 Aug 2026Allowed
Balia Marandi Vs State Of Orissa & Anr.
Orissa High Court · (2026) 08 OHC CK 1455
Juvenile Justice (Care and Protection of Children) Act, 2015-Section 101(5)IPC-Section 376(AB)POCSO Act-Section 6
High Courts18 Aug 2026Allowed
Bhabani Shankar Nath @ Kalia Vs State of Odisha & Anr.
Orissa High Court · (2026) 08 OHC CK 1456
Scheduled Caste & Scheduled Tribe (Prevention of Atrocities) Act, 1989-Section 14-(A)(2), 14-A, 3(2)(v)IPC-Sections 302, 216, 201, 120(B), 34Arms Act-Sections 25, 27
High Courts18 Aug 2026Dismissed
Jitu @ Jitendra Sahu @ Jitendra Kumar Sahu Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1442
BNSS, 2023-Section 442, 438BNS-Sections 103(1)/3(5), 61(2)BSA-Section 9, 104