High Courts20 Aug 2026Allowed
Himanshu Sekhar Das Vs State Of Odisha & Ors.
Orissa High Court · (2026) 08 OHC CK 1578
Constitution of India-Articles 226 and 227
COURT ARCHIVE
Orissa High Court judgments
32,476 judgments · page 19 of 1,624
High Courts20 Aug 2026Allowed
Yuvraj Paswan & Ors. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1579
BNSS, 2023-Section 483BNS-U/Ss.103(1)/238(a)/140(1)(2)(3)/61(2)
High Courts20 Aug 2026Allowed
Babu Maharana & Ors. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1580
BNSS, 2023-Section 483BNS-Sections 309(6)/61(2)Arms Act-Sec. 25/27
High Courts20 Aug 2026Writ appeals dismissed; no order as to costs
Dr. Labangalata Bisoi Vs State of Odisha and Another
Orissa High Court · 2026:OHC:47-DB
Constitution of India-Article 14, 16, 226, 227Odisha High Court Order, 1948-Article 4Odisha Education Service (College Branch) Recruitment Rules, 1990-Rules 1, 2, 3, 9
High Courts19 Aug 2026Disposed Of
Tanmaya Nag & Anr. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1917
BNSS, 2023-Section 483NDPS Act-Section 21(c)/25/29, Sec.37Drugs and Cosmetics Act-Sec.13
High Courts19 Aug 2026Disposed Of
Barali Suraj Ramkeval @ Suraj Ramkeval Barali & Ors. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1919
BNSS, 2023-Section 483NDPS Act-Section 20(b)(ii)(C), 37
High Courts19 Aug 2026Allowed
Sukadeb Mondal & Ors. Vs State Of Orissa
Orissa High Court · (2026) 08 OHC CK 1921
BNSS, 2023-Section 483, U/S.483NDPS Act-U/Ss.20(b)(ii)(C)/25/29, Section 37
High Courts19 Aug 2026Allowed
Nalini Prava Singh Vs Biswajit Natha
Orissa High Court · (2026) 08 OHC CK 1922
Constitution of India-Articles 226 and 227Code of Civil Procedure-Order 6 Rule 17, VI, Rule 17, II Rule 2
High Courts19 Aug 2026Allowed
Sahanawaz Khan & Ors. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1574
BNSS, 2023-Section 483BNS-Sections 281/303(2)/109/111(2)(3)/3(5)Prevention of Cruelty to Animals Act-Section 11
High Courts19 Aug 2026Disposed of
Manager, T.P. Hub, The Oriental Insurance Co. Ltd., BBSR Vs Laxmipriya Sahoo & Ors.
Orissa High Court · (2026) 08 OHC CK 1575
Motor Vehicles Act, 1988-Section 173(1)Right to Information Act
High Courts19 Aug 2026Allowed
Minakshi Behera Vs Avisek Pradhan
Orissa High Court · (2026) 08 OHC CK 1927
Code of Civil Procedure-Section 24Hindu Marriage Act, 1955-Section 13(1)(ib), 9, 13(B)Orissa High Court Video Conferencing for Courts Rules, 2020
High Courts19 Aug 2026Allowed
Swagatika Barik Vs Asutosh Barik
Orissa High Court · (2026) 08 OHC CK 1928
Code of Civil Procedure-Section 24Orissa High Court Video Conferencing for Courts Rules, 2020
High Courts19 Aug 2026Disposed Of
Manoj Kumar Barik Vs State Of Odisha & Ors.
Orissa High Court · (2026) 08 OHC CK 1929
Indian Contract Act, 1872-Section 56Import Trade Control Order No. 2-ITC/48, dated March 6, 1948-Clause 1, (v) of paragraph (a)
High Courts19 Aug 2026Disposed Of
Hemanta Kumar Pattanaik Vs Board Of Directors, Cuttack Gramin Bank & Anr.
Orissa High Court · (2026) 08 OHC CK 1931
Constitution of India-Articles 226 and 227
High Courts19 Aug 2026Allowed
Sanjib Kumar Bala Vs Union Of India & Ors.
Orissa High Court · (2026) 08 OHC CK 1932
Constitution of India-Article 226
High Courts19 Aug 2026Allowed
Amiya Mohan Dash Vs Apana Tripathy
Orissa High Court · (2026) 08 OHC CK 1935
Orissa High Court Video Conferencing for Courts Rules, 2020
High Courts19 Aug 2026Disposed of
Gopinath Parida @ Gopi & Anr. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1576
BNSS-Section 483BNS-U/Ss.318(4)/ 336(3)/ 319(2)/ 61(2)/ 3(5)/ 111(2)(b)/ 111(4)(6)
High Courts19 Aug 2026Allowed
Golak @ Golakha Sahu & Ors. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1581
BNSS, 2023-Section 483NDPS Act-Section 20(b)(ii)(C), 37
High Courts19 Aug 2026Disposed Of
Mohammed Iqbal @ Iqbal @ Raja Vs State of Orissa
Orissa High Court · (2026) 08 OHC CK 1938
BNSS, 2023-Section 483BNS-Ss. 331(3)/305(a)/61(2)/111(2)/3(5)Arms Act-Sec. 25(1A)/27
High Courts19 Aug 2026Disposed Of
Bachu @ Mrinalkanti Bhoi & Anr. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1940
BNSS, 2023-Section 483NDPS Act-Section 20(b)(ii)(C)/29, 20(b)(ii)(A), 20(b)(ii)(B), 37Bihar & Orissa Excise Act-Section 47(A)