High Courts14 Sept 1954Dismissed
Sankari Narasingulu Vs The State
Orissa High Court · AIR 1955 Ori 145 : (1955) 21 CLT 24 : (1955) CriLJ 1371
Penal Code, 1860 (IPC) — Section 405, 406
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 1,656 of 1,681
High Courts14 Sept 1954Allowed
Ram Chandra Banshidhar Vs Commissioner of Income Tax
Orissa High Court · (1955) 21 CLT 166
Excess Profits Tax Act, 1940 — Section 15, 21, 7, 8Income Tax Act, 1922 — Section 26, 66(2)
High Courts14 Sept 1954Dismissed
Balaram Jena and Another Vs Rasananda Sahani and Others and Bhagaban Das and Others
Orissa High Court · (1955) 21 CLT 226
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 21 Rule 22, Order 21 Rule 22(1), Order 21 Rule 22(2), Order 21 Rule 22(3)
High Courts13 Sept 1954Allowed
Karini Raja Rao Vs Karini Chiranjeevulu, since dead and Others
Orissa High Court · AIR 1955 Ori 17
Transfer of Property Act, 1882 — Section 38
High Courts13 Sept 1954
Shrilal Sagarmull Vs Commissioner of Income Tax
Orissa High Court · AIR 1956 Ori 33 : (1955) 21 CLT 317 : (1955) 28 ITR 837
Income Tax Act, 1922 — Section 28(3)
High Courts10 Sept 1954
Gopasundar Sabatho and Another Vs Chunilal and Another
Orissa High Court · AIR 1955 Ori 6 : (1955) CriLJ 162
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 8 Rule 6Evidence Act, 1872 — Section 34Hoarding and Profiteering Prevention Ordinance, 1943 — Section 5
High Courts10 Sept 1954Allowed
Bansidhar Onkarmall Vs The President, Income Tax Appellate Tribunal and Others
Orissa High Court · (1954) 20 CLT 612
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 5A(7)
High Courts10 Sept 1954Allowed
Babrak Khan Vs A. Shakoor Mohammad
Orissa High Court · (1954) 20 CLT 643
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(2), Order 47 Rule 1, 151
High Courts08 Sept 1954Dismissed
Sk. Hyder Ali Vs Rajkishore Sahu and Others
Orissa High Court · (1954) 20 CLT 605
Transfer of Property Act, 1882 — Section 106
High Courts08 Sept 1954Dismissed
Ganesh Prasad Samal Vs The State
Orissa High Court · (1954) 20 CLT 646
Criminal Procedure Code, 1898 (CrPC) — Section 238Penal Code, 1860 (IPC) — Section 361, 363, 366
High Courts08 Sept 1954Dismissed
Nitya Matari and Others Vs Bhutanath Misra and Others
Orissa High Court · (1955) 21 CLT 239
High Courts07 Sept 1954
Jagannath Behera and Others Vs Raja Hari Hara Singh Mardaraj Bhramarabara Roy
Orissa High Court · (1955) 21 CLT 102
Constitution of India, 1950 — Article 133, 226, 291, 362, 363Government of India Act, 1935 — Section 290A, 290BOrissa Merged States (Laws) Act, 1950 — Section 7, 8
High Courts06 Sept 1954Allowed
Mangal Chandra Dan Vs The State
Orissa High Court · AIR 1954 Ori 251 : (1954) 20 CLT 558
Criminal Procedure Code, 1898 (CrPC) — Section 222, 233, 234, 235, 236Penal Code, 1860 (IPC) — Section 409, 467, 471
High Courts06 Sept 1954
Damodar Mohanty Vs Utkal University
Orissa High Court · AIR 1955 Ori 151
Constitution of India, 1950 — Article 226
High Courts06 Sept 1954Dismissed
Chairman, Balasore Municipality Vs Khitindranath Ghose
Orissa High Court · (1954) 20 CLT 637
Bihar and Orissa Municipal Act, 1922 — Section 19, 82, 82(1)
High Courts03 Sept 1954
Abdul Zikar Abal Haji Musa Vs The Commissioner of Income Tax
Orissa High Court · (1954) 20 CLT 621
Income Tax Act, 1961 — Section 26A, 66(1), 66(2)
High Courts02 Sept 1954Dismissed
Bhagaban alias Jatadhari Pratiharioo Vs Jagannath Pratihari and Others
Orissa High Court · (1955) 21 CLT 240
Limitation Act, 1963 — Article 148
High Courts31 Aug 1954Allowed
Sadai Dalai, Banamali Dalai Vs The Commissioner of Income Tax
Orissa High Court · (1955) 21 CLT 262
Income Tax Act, 1961 — Section 25(3), 25(4), 25(5), 25(8), 25A
High Courts30 Aug 1954Allowed
Jagatguru Sankaracharya Bharati Tirtha Krishna Swamy Vs Bhagabat Disoi
Orissa High Court · AIR 1955 Ori 64 : (1955) 21 CLT 72
Civil Procedure Code, 1908 (CPC) — Section 9Transfer of Property Act, 1882 — Section 105
High Courts27 Aug 1954Dismissed
Ramdhan Das Ram Kissan Firm Vs Kishori Chand Geor Firm
Orissa High Court · AIR 1954 Ori 254 : (1956) 22 CLT 81
Contract Act, 1872 — Section 73Sales of Goods Act, 1930 — Section 11