High Courts01 Nov 1954
Sitaram Kamal Prasad Vs The Collector of Sales Tax
Orissa High Court · (1955) 21 CLT 161
Income Tax Act, 1961 — Section 22(1), 22(2), 3, 4Orissa Sales Tax Act, 1947 — Section 12, 12(2), 12(4), 12(5), 24
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 1,655 of 1,681
High Courts28 Oct 1954Dismissed
Konchada Purusottam and Others Vs Gobinda Chandra Mohapatra
Orissa High Court · (1955) 21 CLT 459
Orissa Money Lenders Act, 1939 — Section 17Transfer of Property Act, 1882 — Section 62
High Courts28 Oct 1954
Panchanan Das Vs Province of Orissa and Others
Orissa High Court · AIR 1955 Ori 57 : (1955) 21 CLT 389
Defence of India Act, 1939 — Section 17(2)Defence of India Rules, 1939 — Rule 75A(5)Limitation Act, 1908 — Article 120, 2
High Courts24 Oct 1954
Mahammad Khan Vs Dukhulal Das and Another
Orissa High Court · (1955) 21 CLT 99
High Courts19 Oct 1954Dismissed
Balkrishna Praharaj and Others Vs Priya Nath Praharaj and Others
Orissa High Court · AIR 1955 Ori 149 : (1955) 21 CLT 82
Registration Act, 1908 — Section 17, 49
High Courts19 Oct 1954Allowed
Ridhikaran Ramadhin Vs French Motor Car Company Ltd. and Others
Orissa High Court · AIR 1955 Ori 60 : (1955) 21 CLT 322
Evidence Act, 1872 — Section 114
High Courts19 Oct 1954
Shaikh Diljan and Others Vs Mahendra Naik and Others
Orissa High Court · (1955) 21 CLT 235
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Criminal Procedure Code, 1898 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 275, 298
High Courts19 Oct 1954Dismissed
Narasingha alias Arjun Patnaik and Another Vs Nityananda Mandhata Patnaik
Orissa High Court · (1955) 21 CLT 75
High Courts19 Oct 1954
Mirza Yusuf Baig Vs The State of Orissa and Others
Orissa High Court · (1954) 20 CLT 729
Bihar and Orissa Co-operative Societies Act, 1935 — Section 32, 44, 44(3), 44(5), 56Constitution of India, 1950 — Article 227
High Courts30 Sept 1954Allowed
Nur Khan and Others Vs Chhaku Khan and Others
Orissa High Court · (1955) 21 CLT 311
High Courts29 Sept 1954
P. Ramamnrti and Others Vs Dhuba and Others Etc. Etc.
Orissa High Court · (1954) 20 CLT 706
Agency Tracts Interest and Land Transfer Act, 1917 — Section 3, 4, 4(1), 4(2), 4(3)Civil Procedure Code, 1908 (CPC) — Section 2(2), 26Constitution of India, 1950 — Article 19, 226, 227, 31
High Courts24 Sept 1954Dismissed
Gangadhar Rout and Another Vs Subhashini Bewa and Others
Orissa High Court · AIR 1955 Ori 135
Hindu Womens Right to Property Act, 1937 — Section 3, 3(2)
High Courts23 Sept 1954Allowed
T. Ranganayakamma Vs S.R. Subudhi and Others
Orissa High Court · AIR 1955 Ori 20 : (1954) 20 CLT 672
Contract Act, 1872 — Section 39, 64, 74Transfer of Property Act, 1882 — Section 55
High Courts23 Sept 1954
The State (at the instance of the S.D.M. Titiagarh) Vs The Editor, Printer and Publisher of Matrubhumi and Others
Orissa High Court · AIR 1955 Ori 36 : (1955) CriLJ 547
Constitution of India, 1950 — Article 19(1), 19(2), 215Contempt of Courts Act, 1971 — Section 1, 3
High Courts22 Sept 1954Dismissed
A. Krishna Rao Vs State of Orissa
Orissa High Court · AIR 1955 Ori 65 : (1955) CriLJ 823
Civil Procedure Code, 1908 (CPC) — Section 151, 35Legal Practitioners Act, 1879 — Section 14
High Courts21 Sept 1954Allowed
Upendranath Das Vs Atal Behari Das
Orissa High Court · (1954) 20 CLT 651
High Courts20 Sept 1954
Bansidhar Mohanti Vs Commr. of Income Tax
Orissa High Court · AIR 1955 Ori 1 : (1954) 20 CLT 686 : (1955) 28 ITR 625
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 30(2), 31, 33A, 66(1)
High Courts15 Sept 1954
Banshidhar Naik Vs Ananta Padhan and Others
Orissa High Court · (1954) 20 CLT 630
Constitution of India, 1950 — Article 227Orissa Tenants Protection Act, 1948 — Section 10, 2, 3, 3(2), 6
High Courts15 Sept 1954
Lachminarayan Modi Vs Commissioner of Income Tax
Orissa High Court · AIR 1955 Ori 3 : (1956) 22 CLT 25 : (1955) 28 ITR 322
Income Tax Act, 1922 — Section 10(2), 66, 66(4)
High Courts14 Sept 1954Allowed
Raghubir Prasad Vs The State
Orissa High Court · (1954) 20 CLT 721
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161