High Courts14 Apr 1954Allowed
Bhikari Behera and Another Vs Dharamananda Natia and Others
Orissa High Court · (1954) 20 CLT 462
Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 44
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 1,658 of 1,681
High Courts09 Apr 1954Allowed
Jagannath Jee Vs Mohan Maharana and Others
Orissa High Court · (1954) 20 CLT 614
Transfer of Property Act, 1882 — Section 53A
High Courts09 Apr 1954Allowed
Ashalata Panigrahiani Vs Anand Dal Behera
Orissa High Court · AIR 1955 Ori 16 : (1954) 20 CLT 444
Civil Procedure Code, 1908 (CPC) — Section 151, 47Criminal Procedure Code, 1898 (CrPC) — Section 47
High Courts06 Apr 1954
Bihari Charan Mohapatra and Others Vs Sri Radhagobind Jiew Thakur and Others
Orissa High Court · (1954) 20 CLT 667
Orissa Tenancy Act, 1913 — Section 5(1), 5(2)Transfer of Property Act, 1882 — Section 76
High Courts06 Apr 1954
Nanakram Das and Others Vs Nagarmal and Others
Orissa High Court · AIR 1956 Ori 95 : (1955) 21 CLT 231
Transfer of Property Act, 1882 — Section 106
High Courts30 Mar 1954Dismissed
Basu Behera Vs Dombaru Behera and Others
Orissa High Court · AIR 1954 Ori 223 : (1954) 20 CLT 440
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18, 2(12)
High Courts30 Mar 1954Dismissed
Mukunda Pradhan and Another Vs Krupasindhu Panda and Another
Orissa High Court · AIR 1954 Ori 202 : (1956) 22 CLT 126
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 20 Rule 12, 11
High Courts29 Mar 1954
H. Naik, Official Liquidator, Puri Bank Ltd. Vs Kanhu Charan Das
Orissa High Court · AIR 1954 Ori 186 : (1954) 20 CLT 417 : (1954) 24 CompCas 392
Banking Companies (Amendment) Act, 1953 — Section 45A, 45BConstitution of India, 1950 — Article 254(1), 254(2)Orissa Estates Abolition Act, 1951 — Section 18, 19, 20(2), 28(3), 33
High Courts26 Mar 1954
Sankirtan Gountia Vs Mst. Nura Dumaluni and Another
Orissa High Court · (1955) 21 CLT 143
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(5)
High Courts26 Mar 1954Allowed
V.V. Rama Rao and Others Vs Bhavan Narayan Rao
Orissa High Court · AIR 1954 Ori 204
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3, 2(11)
High Courts22 Mar 1954
Banamali Mohapatra and Others Vs Chirivuri Venkayamma and Others
Orissa High Court · (1954) 20 CLT 467
Deceased Wifes Sisters Marriage Act, 1907 — Section 1Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 57, 76, 77
High Courts22 Mar 1954Dismissed
Shyamananda Mohapatra Vs Gopal Sahu and Others
Orissa High Court · AIR 1954 Ori 222 : (1954) 20 CLT 436
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 38 Rule 6Evidence Act, 1872 — Section 114
High Courts22 Mar 1954Dismissed
Khatra Naika Vs Akhula Das and Others
Orissa High Court · (1955) 21 CLT 31
High Courts12 Mar 1954Allowed
Patto Padhanuni and Another Vs Bhikari Padhano
Orissa High Court · AIR 1954 Ori 211 : (1954) 20 CLT 633
Specific Relief Act, 1877 — Section 42
High Courts11 Mar 1954Dismissed
K. Venkataratnam Patro Vs Fatima Bibi and Others
Orissa High Court · AIR 1955 Ori 48 : (1954) 20 CLT 397
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103
High Courts09 Mar 1954
Smt. Subarna Sunami and Others Vs Kartika Kudei and Others
Orissa High Court · AIR 1954 Ori 183 : (1954) 20 CLT 400
Land Acquisition Act, 1894 — Section 23
High Courts05 Mar 1954Allowed
V. Gurumurty Raju Vs V. Narasimha Raju and Others
Orissa High Court · AIR 1954 Ori 234 : (1955) 21 CLT 347
Arbitration Act, 1940 — Section 21, 30, 31, 32, 35
High Courts04 Mar 1954Allowed
Manananda Mohanti Vs Gulbadani Mohanty and Others
Orissa High Court · (1954) 20 CLT 395
Registration Act, 1908 — Section 77
High Courts01 Mar 1954Dismissed
Iswar Das Vs Abhiram Mohanty and Others
Orissa High Court · AIR 1954 Ori 219 : (1954) 20 CLT 515
Civil Procedure Code, 1908 (CPC) — Section 100, 101Orissa General Clauses Act, 1937 — Section 29Orissa Tenancy Act, 1913 — Section 31B, 31B(2)
High Courts26 Feb 1954Dismissed
Jagannath Patnaik Vs Sri Pitambar Bhupati Harichandan Mohapatra
Orissa High Court · AIR 1954 Ori 241 : (1954) 20 CLT 505
Contract Act, 1872 — Section 201, 37, 40