High Courts18 Aug 1960Allowed
Sri Laxminarayan Deb and Another Vs Commissioner of Hindu Religious Endowments and Another
Orissa High Court · (1961) 27 CLT 302
Orissa Hindu Religious Endowments Act, 1939 — Section 64(2)
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 1,617 of 1,681
High Courts14 Aug 1960Dismissed
Sadhu Charan Mohanty and Others Vs Sri H. Naik, O.L., Puri Bank Ltd.
Orissa High Court · (1960) 26 CLT 615
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, Order 34 Rule 6Orissa Money Lenders Act, 1939 — Section 10, 11, 11(1), 11(2), 11(3)
High Courts12 Aug 1960Partly Allowed
Shaikh Safir Mahammad and Another Vs Basir Mahammad
Orissa High Court · AIR 1961 Ori 92
High Courts12 Aug 1960
State of Orissa Vs M.V. Apparao
Orissa High Court · (1960) 26 CLT 658 : (1961) CriLJ 518
Factories Act, 1948 — Section 92
High Courts11 Aug 1960
Maheswar Ram Vs The State
Orissa High Court · AIR 1961 Ori 44 : (1960) 26 CLT 549 : (1961) CriLJ 299
Essential Commodities Act, 1955 — Section 14, 7
High Courts11 Aug 1960Dismissed
Brajamohan Das and Others Vs Radhamohan Das and Others
Orissa High Court · AIR 1961 Ori 41
Registration Act, 1908 — Section 17
High Courts10 Aug 1960Allowed
The Chikiti Grama Panchayat Vs Lala Mangula and Others
Orissa High Court · (1960) 26 CLT 585
Criminal Procedure Code, 1898 (CrPC) — Section 245Orissa Grama Panchayat Act, 1948 — Section 17, 49A, 49A(1), 49B, 49COrissa Municipal Act, 1950 — Section 391
High Courts08 Aug 1960Allowed
Kanka Singh and Another Vs The State
Orissa High Court · (1960) 26 CLT 638
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts05 Aug 1960Dismissed
Ramprapanna Ramanuj Das Vs Sudarsan Ramanuj Das
Orissa High Court · AIR 1961 Ori 137
High Courts03 Aug 1960
Pitabash Panda Vs The State
Orissa High Court · AIR 1961 Ori 45 : (1961) 27 CLT 146 : (1961) CriLJ 300
Penal Code, 1860 (IPC) — Section 304A
High Courts28 Jul 1960
Kanduri Charan Swain and Others Vs Birabhadra Swain and Others
Orissa High Court · (1960) 26 CLT 519 : (1961) CriLJ 520
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts27 Jul 1960Dismissed
Pratap Kesari Deo Vs The State of Orissa and Others
Orissa High Court · AIR 1961 Ori 131 : (1960) 26 CLT 652
Constitution of India, 1950 — Article 14, 31Orissa Private Lands of Rulers (Assessment of Rent) Act, 1958 — Section 2
High Courts27 Jul 1960Partly Allowed
Collector of Puri Vs Hrushikesh Mitra and Others
Orissa High Court · AIR 1961 Ori 135 : (1960) 26 CLT 529
Land Acquisition Act, 1894 — Section 25, 31, 34, 4(1)
High Courts26 Jul 1960Allowed
State of Orissa Vs Jemabati Dei alias Bewa and Others
Orissa High Court · (1960) 26 CLT 559
Defence of India Act, 1971 — Section 19Defence of India Rules, 1962 — Rule 75AOrissa Requisitioned Land (Continuance of Powers) (Amendment) Act, 1952 — Section 24, 3, 5, 8(2), 9
High Courts22 Jul 1960Dismissed
Mohammad Umar Vs The State
Orissa High Court · AIR 1961 Ori 150 : (1960) 26 CLT 610 : (1961) CriLJ 353
Citizenship Act, 1955 — Section 4(1), 5(4), 8(2)Constitution of India, 1950 — Article 7Foreigners Act, 1946 — Section 14, 2, 3
High Courts22 Jul 1960
Bocha Krishna Rao Vs The State
Orissa High Court · AIR 1961 Ori 36 : (1960) 26 CLT 590 : (1961) CriLJ 298
Criminal Procedure Code, 1898 (CrPC) — Section 257, 344
High Courts22 Jul 1960Dismissed
Praful Kumar Dhal Vs Kali Panda and Another
Orissa High Court · (1961) 27 CLT 17
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Orissa Estates Abolition Act, 1951 — Section 5, 6, 6(1), 7, 8
High Courts20 Jul 1960
Krushna Mohan Mohanty Vs Govinda Chandra Sahu
Orissa High Court · AIR 1961 Ori 171
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69, Order 21 Rule 90, Order 21 Rule 90(1)
High Courts20 Jul 1960
Brijlal Malhotra Vs The State
Orissa High Court · AIR 1961 Ori 64 : (1960) 26 CLT 647 : (1961) CriLJ 539
Criminal Procedure Code, 1898 (CrPC) — Section 179, 190, 190(1), 207A, 251AOpium Act, 1878 — Section 20G, 9
High Courts18 Jul 1960
Fazl Bhai Dhala and Co. Vs Collector of Sales Tax
Orissa High Court · (1961) 12 STC 216
Constitution of India, 1950 — Article 286Partnership Act, 1932 — Section 17, 23