High Courts15 Nov 1960Allowed
Nityananda Bakshy and Another Vs Banamali Bakshy and Others
Orissa High Court · AIR 1962 Ori 1
Contract Act, 1872 — Section 69, 70
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 1,615 of 1,681
High Courts15 Nov 1960Allowed
Somanath Dani and Others Vs Shri Gopal Jew Mohaparvu and Another
Orissa High Court · AIR 1961 Ori 105
High Courts09 Nov 1960Allowed
Kanduri Maharana Vs Banchhu Maharana and Others
Orissa High Court · AIR 1961 Ori 203
Partition Act, 1893 — Section 4, 4(1)Transfer of Property Act, 1882 — Section 44
High Courts08 Nov 1960Dismissed
State of Orissa Vs Netrananda Mohapatra
Orissa High Court · AIR 1962 Ori 4
Trusts Act, 1882 — Section 3, 63
High Courts05 Nov 1960Dismissed
Indian Chemical Products Vs State of Orissa and Another
Orissa High Court · AIR 1961 Ori 188 : (1962) 32 CompCas 908
Companies Act, 1913 — Section 38 , 39Government of India Act, 1935 — Section 290AStates Merger (Governors Provinces) Order, 1949 — Article 5
High Courts04 Nov 1960Dismissed
State of Orissa Vs Gelli Dei and Another
Orissa High Court · (1961) 27 CLT 59
Criminal Procedure Code, 1898 (CrPC) — Section 342Opium Act, 1878 — Section 9Opium Laws (Amendment) Act, 1957 — Section 3, 9
High Courts04 Nov 1960
M.A. Tullock and Co. Ltd. Vs The State of Orissa
Orissa High Court · (1961) 12 STC 278
Orissa Sales Tax Act, 1947 — Section 23(3)(a)(b), 5(2)(a)(ii)
High Courts04 Nov 1960Allowed
Jagannath Samantra Vs Sudarsan Das and Others
Orissa High Court · AIR 1961 Ori 140
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 26 Rule 13, Order 26 Rule 14
High Courts04 Nov 1960Dismissed
State of Orissa Vs Chandan Tola
Orissa High Court · (1961) 27 CLT 74
Bihar and Orissa Excise Act, 1915 — Section 55Criminal Procedure Code, 1898 (CrPC) — Section 103, 367Opium Act, 1878 — Section 9
High Courts03 Nov 1960Dismissed
Udekar Vs Chandra Sekhar Sahu and Others
Orissa High Court · AIR 1961 Ori 111 : (1961) 27 CLT 43
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 4, Order 20 Rule 12, Order 20 Rule 18, 11
High Courts28 Oct 1960Dismissed
Banchhanidhi Giri and Others Vs Mst. Jema and Others
Orissa High Court · AIR 1962 Ori 48
High Courts28 Oct 1960Dismissed
Ladi Jagannadham Vs Sm. Padmabati Baurani
Orissa High Court · AIR 1962 Ori 7
Evidence Act, 1872 — Section 114Workmens Compensation Act, 1923 — Section 2(1)
High Courts27 Oct 1960Allowed
Suryamani Sahu and Others Vs Darsani Sahu and Others
Orissa High Court · AIR 1962 Ori 47
High Courts27 Oct 1960
Nityananda Panigrahi Vs Smt. Lakhmipriya Panigrahi and Others
Orissa High Court · AIR 1962 Ori 46 : (1961) 27 CLT 107
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Oct 1960Dismissed
Union of India (UOI) Vs Keshari Chand Geurchand Firm
Orissa High Court · AIR 1962 Ori 49
Railways Act, 1890 — Section 54
High Courts21 Oct 1960Dismissed
Shyamsundar Panda Vs Shantamani Debi
Orissa High Court · AIR 1962 Ori 50
Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2
High Courts21 Oct 1960Dismissed
Chintamani Khuntia and Others Vs Manilal Madanlal Firm and Others
Orissa High Court · (1961) 27 CLT 316
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72(1), Order 21 Rule 72(2), 64 , 73
High Courts20 Oct 1960Allowed
Harekrushna Behera Vs Mukunda Charan Mohanty
Orissa High Court · (1961) 27 CLT 72
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts10 Oct 1960Dismissed
Padma Charan Sahu Vs Kashinath Sahu and Another
Orissa High Court · (1961) 27 CLT 81
Orissa House Rent Control Act, 1951 — Section 10, 13, 5
High Courts05 Oct 1960Dismissed
Mawji Ramji and Others Vs Premji Kumbhabhai Chanda
Orissa High Court · (1967) 33 CLT 193
Contract Act, 1872 — Section 25(3), 43Negotiable Instruments Act, 1881 (NI) — Section 118