High Courts14 Jul 1960
Mahamad Issaque Vs State of Orissa
Orissa High Court · (1960) 26 CLT 593
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3Constitution of India, 1950 — Article 13, 19, 31
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 1,618 of 1,681
High Courts14 Jul 1960Dismissed
Sankarlal Agarwalla Vs The State
Orissa High Court · (1961) 27 CLT 159
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 411
High Courts13 Jul 1960
Member, Sales Tax Tribunal Vs S. Lal and Co.
Orissa High Court · (1961) 12 STC 25
Orissa Sales Tax Act, 1947 — Section 24(1)
High Courts13 Jul 1960
Netrananda Vs Commissioner of Sales Tax
Orissa High Court · (1961) 12 STC 169
Orissa Sales Tax Act, 1947 — Section 24(1), 5(2)(a)(ii)
High Courts12 Jul 1960
The State of Orissa Vs Lakhoo Varjang
Orissa High Court · (1961) 12 STC 162
Orissa Sales Tax Act, 1947 — Section 23(3), 24(1)
High Courts11 Jul 1960Dismissed
Commissioner of Hindu Religious Endowments Vs Babaji Govinda Charan Das
Orissa High Court · (1960) 26 CLT 502
High Courts10 Jul 1960Dismissed
Prushottam Hota Vs Jayaram Rota and Others
Orissa High Court · (1961) 27 CLT 40
Central Provinces Land Revenue Act, 1881 — Section 137, 138, 139, 149, 2Central Provinces Land Revenue Rules — Rule 1(2)
High Courts08 Jul 1960Allowed
Chintada Kasiviswanadham Vs Sub-Collector and Another
Orissa High Court · AIR 1961 Ori 39 : (1960) 26 CLT 552
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18
High Courts07 Jul 1960Dismissed
Rasabati Bewa and Another Vs Union of India (UOI) and Another
Orissa High Court · AIR 1961 Ori 113
Railways Act, 1890 — Section 72, 74A, 74B, 74C, 74C
High Courts07 Jul 1960Dismissed
Bandura Ramamurty Vs Koppula Vajram and Others
Orissa High Court · AIR 1961 Ori 49
Succession Act, 1925 — Section 95
High Courts06 Jul 1960
P.S.V. Iyer Vs Commissioner of Sales Tax
Orissa High Court · AIR 1960 Ori 221 : (1960) 26 CLT 446 : (1960) 11 STC 608
High Courts05 Jul 1960Dismissed
Dandapani Panigrahi Vs The State and Another
Orissa High Court · (1960) 26 CLT 571
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 174
High Courts05 Jul 1960Allowed
Vijoy K. Rathor and Others Vs Jharipara Grama Panchayat Hansraj K. Rathor and Another Vs Balugan Grama Panchayat
Orissa High Court · (1960) 26 CLT 483
Constitution of India, 1950 — Article 221, 226, 227Orissa Grama Panchayat Act, 1948 — Section 49A, 49A(1), 49B, 49C, 49D
High Courts06 May 1960Allowed
Nath Mallik Vs Achutananda Behera
Orissa High Court · (1960) 26 CLT 583
Orissa Money Lenders Act, 1939 — Section 7Orissa Money Lenders Rules, 1939 — Rule 11, 12
High Courts06 May 1960Allowed
Sonya Muduli Vs State of Orissa
Orissa High Court · (1960) 26 CLT 491
Criminal Procedure Code, 1898 (CrPC) — Section 312, 34, 342Penal Code, 1860 (IPC) — Section 302
High Courts06 May 1960Allowed
The Secretary Vs Lucky Bidi Company
Orissa High Court · (1960) 26 CLT 541
Central Provinces Land Revenue Act, 1881 — Section 114, 152Income Tax Act, 1961 — Section 26A, 45, 67Orissa Sales Tax Act, 1947 — Section 20, 21, 22
High Courts05 May 1960Allowed
Chiman Ram Bhatar and Others Vs Ganga Saha and Another
Orissa High Court · AIR 1961 Ori 94
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, Order 8 Rule 2, 100Partnership Act, 1932 — Section 69
High Courts03 May 1960Allowed
Jagannath Brahmachari Vs Jogi Sahu and Others
Orissa High Court · (1960) 26 CLT 437
Orissa Tenants Protection Act, 1948 — Section 4, 7, 8
High Courts03 May 1960Allowed
Nabhi Brothers Vs Commissioner of Sales Tax
Orissa High Court · (1960) 11 STC 605
Orissa Sales Tax Act, 1947 — Section 2(h), 24(2)