High Courts01 Jan 1963Dismissed

Babaji Naik Vs The State

Orissa High Court · (1963) 29 CLT 602

Hindu Marriage Act, 1955 — Section 18Penal Code, 1860 (IPC) — Section 33, 361, 363, 366
High Courts20 Dec 1962

K.S. Vasudevan Vs State of Orissa

Orissa High Court · AIR 1963 Ori 107 : (1963) 14 STC 220

Constitution of India, 1950 — Article 14Orissa Sales Tax Act, 1947 — Section 4(1)Orissa Sales Tax Rules, 1947 — Rule 65