High Courts11 Apr 1963

J. Choudhury Vs The State

Orissa High Court · AIR 1963 Ori 216 : (1963) CriLJ 659

Epidemic Diseases Act, 1897 — Section 2(1)Penal Code, 1860 (IPC) — Section 188
High Courts10 Apr 1963Dismissed

Nidhi Naik Vs Bhikari Naik and Another

Orissa High Court · (1964) 30 CLT 172

Constitution of India, 1950 — Article 226Orissa Grama Panchayat Act, 1964 — Section 50, 52Orissa Grama Panchayat Rules, 1968 — Rule 230(2), 249, 250, 250(1), 250(2)
High Courts09 Apr 1963Allowed

K.G. Anjaneyalu Vs Chairman, Puri Municipality

Orissa High Court · AIR 1963 Ori 158 : (1963) 29 CLT 325 : (1963) CriLJ 305

General Clauses Act, 1897 — Section 2(31)Orissa Municipal Act, 1950 — Section 96(1)Prevention of Food Adulteration Act, 1954 — Section 2, 20(1)
High Courts05 Apr 1963Allowed

Bamdeb Misra Vs Laxmi Malla

Orissa High Court · AIR 1963 Ori 179 : (1963) 29 CLT 442 : (1963) CriLJ 526

Criminal Procedure Code, 1898 (CrPC) — Section 476, 479APenal Code, 1860 (IPC) — Section 193