High Courts13 Mar 1963Dismissed

State of Orissa Vs V.V. Apparao

Orissa High Court · AIR 1963 Ori 181

Local Board Provident Fund Rules — Rule 22Orissa Local Funds Audit Act, 1948 — Section 9Provident Funds Act, 1925 — Section 6, 7, 8
High Courts25 Feb 1963Dismissed

Naban Bewa Vs Nabakishore Samal

Orissa High Court · AIR 1964 Ori 16 : (1963) 29 CLT 428

Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17(1), 49Transfer of Property Act, 1882 — Section 117