Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92, Order 21 Rule 92(3)Orissa Tenancy (Amendment) Act, 1948 — Section 228 , 228A, 228A(4)

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High Courts06 Aug 1968Dismissed

Sanyasi Behera Vs Onarasi alias Varanasi Kantamma and Others

Orissa High Court · AIR 1969 Ori 16 : (1968) 34 CLT 1246

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 58, Order 21 Rule 63, 11

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High Courts02 Aug 1968Dismissed

The State of Orissa and Another Vs Indupalli Babaji

Orissa High Court · (1969) 35 CLT 60

Civil Procedure Code, 1908 (CPC) — Section 80Evidence Act, 1872 — Section 115, 41Orissa Education Code — Article 235, 235(1)

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High Courts02 Aug 1968Partly Allowed

Narasingo Maharana and Others Vs Chaitanya Sahu

Orissa High Court · AIR 1969 Ori 59 : (1969) CriLJ 432

Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 379

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High Courts02 Aug 1968Allowed

Gadam Narasamma Vs Dandasi Naya and Others

Orissa High Court · (1968) 34 CLT 1169

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High Courts01 Aug 1968Allowed

Manoranjan Samanta Kumar Vs Brundabati Veergam

Orissa High Court · AIR 1969 Ori 52

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 11(2), Order 9 Rule 13(1), 115

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High Courts31 Jul 1968Dismissed

Dinamani Dass and Others Vs Bimbadhar Padhan and Others

Orissa High Court · AIR 1969 Ori 28

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts31 Jul 1968Dismissed

Laduram Choudhury and Another Vs Jambeswar Patnaik and Another

Orissa High Court · (1968) 34 CLT 1126

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High Courts30 Jul 1968Dismissed

Chintamani Pati Vs Krishna Chaudra Panda and Others

Orissa High Court · (1968) 34 CLT 1111

Evidence Act, 1872 — Section 114Orissa Hindu Religious Endowments Act, 1951 — Section 3, 41

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High Courts24 Jul 1968Dismissed

Narasingh Singh Lal Another Vs Sri Rama Krishna Deo

Orissa High Court · (1968) 34 CLT 1364

Civil Procedure Code, 1908 (CPC) — Section 47Orissa Estates Abolition Act, 1951 — Section 18, 18(1), 18(4), 3, 3A

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High Courts23 Jul 1968Dismissed

Smt. Brajabala Das Vs Radha Kamal Das and Others

Orissa High Court · AIR 1969 Ori 63 : (1968) 34 CLT 1258

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 6 Rule 4, Order 7 Rule 6, 115Limitation Act, 1908 — Section 18Limitation Act, 1963 — Section 17

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High Courts19 Jul 1968Dismissed