High Courts23 Aug 1968Allowed
Smt. Bela Dibya Vs Ramkishore Mohanty
Orissa High Court · AIR 1969 Ori 114 : (1968) 34 CLT 1296
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 100, 52
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,551 of 1,681
High Courts23 Aug 1968
Bhaskar Mallik and Another Vs State of Orissa
Orissa High Court · (1970) CriLJ 1196
Penal Code, 1860 (IPC) — Section 302, 304, 324
High Courts22 Aug 1968Allowed
Mahadeb Patnaik and Another Vs Dula Dei
Orissa High Court · (1968) 34 CLT 1360
High Courts22 Aug 1968Allowed
M.A. Jalil Vs Sayed Iqubal Ali
Orissa High Court · AIR 1969 Ori 204 : (1968) 34 CLT 1233 : (1968) 34 CLT 1223 : (1969) CriLJ 1000
Criminal Procedure Code, 1898 (CrPC) — Section 198, 238Penal Code, 1860 (IPC) — Section 500
High Courts21 Aug 1968Allowed
Lakshman Jena Vs Sudhakar Paltasingh
Orissa High Court · AIR 1969 Ori 149 : (1968) 34 CLT 1237 : (1969) CriLJ 926
Criminal Procedure Code, 1898 (CrPC) — Section 156, 169, 173, 190(1), 200
High Courts20 Aug 1968Allowed
Kishore Chandra Jagdeb Roy Vs The State of Orissa
Orissa High Court · (1968) 34 CLT 1313
Civil Procedure Code, 1908 (CPC) — Section 9Orissa Estates Abolition Act, 1951 — Section 3(1), 39, 4, 5
High Courts20 Aug 1968Allowed
Sribatsa Misra Vs State of Orissa and Another
Orissa High Court · AIR 1969 Ori 13 : (1968) 34 CLT 1099 : (1970) 1 LLJ 333
Constitution of India, 1950 — Article 309
High Courts19 Aug 1968Allowed
Raj Kishore Mahapatra and Others Vs Narasingh Mishra
Orissa High Court · AIR 1969 Ori 56 : (1968) 34 CLT 1286 : (1968) 34 CLT 1268 : (1969) CriLJ 430
Criminal Procedure Code, 1898 (CrPC) — Section 517Penal Code, 1860 (IPC) — Section 406
High Courts19 Aug 1968Allowed
Ananta Misra Vs Utama Dibya
Orissa High Court · AIR 1969 Ori 183
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts19 Aug 1968Dismissed
Mohanto Bissoi Vs Bontilo Bissoi and Khalli Bissoi
Orissa High Court · (1968) 34 CLT 1155
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 23, 23(2)Specific Relief Act, 1963 — Section 2, 3, 42
High Courts19 Aug 1968Dismissed
Prahlad Dora Vs The State of Orissa and Others
Orissa High Court · AIR 1969 Ori 21 : (1968) 34 CLT 1175
Civil Procedure Code, 1908 (CPC) — Section 11, 47, 9
High Courts16 Aug 1968Dismissed
B. Jagannath Swamy Vs Jeypore Municipality
Orissa High Court · (1968) 34 CLT 1318
Orissa Municipal Act, 1950 — Section 156, 156(1)
High Courts14 Aug 1968Dismissed
Kuna Kandi Vs The State
Orissa High Court · (1968) 34 CLT 1077
Criminal Procedure Code, 1898 (CrPC) — Section 162, 342Evidence Act, 1872 — Section 114, 30Penal Code, 1860 (IPC) — Section 395, 412, 457
High Courts14 Aug 1968Dismissed
Damodar Mahapatra and Another Vs State of Orissa and Others
Orissa High Court · (1968) 34 CLT 956
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 8, 115, 9Vires of Orissa Prevention of Land Encroachment Act, 1954 — Section 10, 14, 3, 4, 5
High Courts14 Aug 1968
Anand Sahu Vs State of Orissa and Others
Orissa High Court · (1968) 34 CLT 1118 : (1970) 1 LLJ 565
High Courts14 Aug 1968
Bhaskar Chandra Sahu Vs State of Orissa
Orissa High Court · (1969) CriLJ 578
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 456, 457
High Courts14 Aug 1968Allowed
Municipal Council Vs Ghanasbyam Das
Orissa High Court · (1968) 34 CLT 1067
Orissa Municipal Act, 1950 — Section 207, 26, 264, 266, 267
High Courts13 Aug 1968Dismissed
Anadi Sahu and Others Vs Narendra Naik
Orissa High Court · AIR 1969 Ori 70 : (1969) CriLJ 499
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 379
High Courts13 Aug 1968Dismissed
Paramananda Ash Vs Bhagabati Dei
Orissa High Court · AIR 1969 Ori 32 : (1968) 34 CLT 1121
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47
High Courts13 Aug 1968Allowed
Sri Gopinath Deb and Others Vs Jagannath Baral and Others
Orissa High Court · AIR 1969 Ori 18
Civil Procedure Code, 1908 (CPC) — Section 100, 100(1), 101, 103Evidence Act, 1872 — Section 32(3)