High Courts24 Jun 1968Allowed
Director of Industries Vs Janardan Nanda
Orissa High Court · AIR 1969 Ori 58
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 43(3)Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,554 of 1,681
High Courts24 Jun 1968Dismissed
Khetrabasi Parida Vs Chaturbhuja Parida and Others
Orissa High Court · AIR 1968 Ori 236 : (1968) 34 CLT 911
Limitation Act, 1908 — Article 141, 142, 144, 28Transfer of Property Act, 1882 — Section 44
High Courts21 Jun 1968Dismissed
Sri Sita Ramachandra Mahaprabhu Vs Madano Maharana
Orissa High Court · AIR 1968 Ori 217 : (1968) 34 CLT 993
Evidence Act, 1872 — Section 45, 47, 64, 67Orissa Tenants Relief Act, 1955 — Section 10, 11, 2
High Courts20 Jun 1968
Bali Kisan and Others Vs The State
Orissa High Court · (1968) 34 CLT 975
Criminal Procedure Code, 1898 (CrPC) — Section 367Penal Code, 1860 (IPC) — Section 34, 441, 447
High Courts19 Jun 1968Allowed
Sujaya Misalo and Others Vs State of Orissa
Orissa High Court · (1968) 34 CLT 1004
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 32, 340, 342, 354
High Courts19 Jun 1968Allowed
Burundu @ Brundaban Bej and Others Vs Umesh Chandra Baral.
Orissa High Court · (1968) 34 CLT 924
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 427
High Courts18 Jun 1968Allowed
Musmat Khuduna Bibi alias Khatun Bibi Vs State of Orissa State of Orissa Vs Mat. Khuduna Bibi alias Khatun Bibi
Orissa High Court · (1968) 34 CLT 1043
Land Acquisition Act, 1894 — Section 18, 23, 4(1)
High Courts18 Jun 1968Dismissed
Hari Charan Das Vs Nityananda Swain and Others
Orissa High Court · (1968) 34 CLT 981
Orissa Hindu Religious Endowments Act, 1939 — Section 64Orissa Hindu Religious Endowments Act, 1951 — Section 3(15), 41, 79(2)
High Courts18 Jun 1968Allowed
Bimbadhar Misra Vs State of Orissa
Orissa High Court · (1968) 34 CLT 898
High Courts18 Jun 1968Dismissed
Krishna Kanta Misra Vs Banamali Babu
Orissa High Court · (1968) 06 OHC CK 0006
Evidence Act, 1872 — Section 101, 102, 103, 104Representation of the People Act, 1951 — Section 123(7), 79, 80, 83(1), 90(1)
High Courts18 Jun 1968Dismissed
Gouranga Panjgrahi and Another Vs Sahadeb Panigrahi and Others
Orissa High Court · (1968) 34 CLT 890
High Courts18 Jun 1968Dismissed
Pakula Majhi and Others Vs Subhadra Bhotruni
Orissa High Court · AIR 1969 Ori 3 : (1968) 34 CLT 1021
High Courts05 Jun 1968Allowed
Dandapani Gouda Vs State of Orissa and Another
Orissa High Court · (1968) 34 CLT 842
Criminal Procedure Code, 1898 (CrPC) — Section 190, 195, 195(1), 202Penal Code, 1860 (IPC) — Section 163, 34, 463, 465, 466
High Courts10 May 1968Allowed
Orissa Cement Limited Vs State of Orissa and Others State of Orissa Vs Mohammad Suleman and Another
Orissa High Court · (1968) 34 CLT 817
Land Acquisition Act, 1894 — Section 11, 18, 20, 21, 23
High Courts10 May 1968Allowed
Gobinda Chandra Mohapatra Vs Gouranga Chandra Lenka
Orissa High Court · (1968) 34 CLT 1347
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 20 Rule 11(1), Order 20 Rule 11(2), Order 20 Rule 2(2)Limitation Act, 1908 — Article 175
High Courts09 May 1968Allowed
Sankar Behera and Another Vs State of Orissa
Orissa High Court · AIR 1969 Ori 73 : (1968) 34 CLT 766 : (1969) CriLJ 502
Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 3
High Courts08 May 1968Dismissed
Rasbihari Panda and Others Vs State of Orissa
Orissa High Court · AIR 1968 Ori 182 : (1968) 34 CLT 606 : (1968) 34 CLT 605
Constitution of India, 1950 — Article 14, 19, 19(6)Orissa Kendu Leaves (Control of Trade) Act, 1961 — Section 10
High Courts08 May 1968Dismissed
Indal Employees' Co-Operative Society Ltd. Vs State of Orissa and Others
Orissa High Court · (1968) 34 CLT 745 : (1968) 22 STC 460
Orissa Co-operative Societies Act, 1962 — Section 133, 9
High Courts06 May 1968
Gobinda Das Panda Vs State of Orissa
Orissa High Court · (1968) 34 CLT 884 : (1969) 1 LLJ 433
Constitution of India, 1950 — Article 226, 311, 32
High Courts03 May 1968Dismissed
Niranjan Das and Others Vs Liquidator Puri Bank Ltd.
Orissa High Court · AIR 1968 Ori 183(1) : (1968) 34 CLT 863 : (1968) 34 CLT 758 : (1969) 39 CompCas 650
Banking Companies Act, 1949 — Section 45A, 45N, 45UCivil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 11 , 47Evidence Act, 1872 — Section 101 , 102, 103, 104