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Orissa High Court judgments

32,472 judgments · page 150 of 1,624

High Courts31 Jan 2024Dismissed

Rameswar Mahudu Bavskar Vs State Of Odisha

Orissa High Court · (2024) 01 OHC CK 0176

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 27a, 29, 37(1)(b)(ii)
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High Courts18 Jan 2024Dismissed

Jafrudin Malik Vs State Of Odisha

Orissa High Court · (2024) 01 OHC CK 0162

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
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High Courts18 Jan 2024Disposed Of

Santosh Kumar Das Vs State Of Odisha

Orissa High Court · (2024) 01 OHC CK 0159

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b)(ii)(C), 37
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High Courts18 Jan 2024Dismissed

Ananta @ Bhima Dhal Vs State Of Odisha

Orissa High Court · (2024) 01 OHC CK 0157

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 325, 387, 506Arms Act, 1959 — Section 25, 27
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