High Courts17 Jan 2024Disposed Of
Premier College of Nursing, Khordha Vs State Of Odisha & Ors
Orissa High Court · (2024) 01 OHC CK 0153
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 151 of 1,624
High Courts17 Jan 2024Disposed Of
Gramya Prava College Of Nursing, Puri Vs State Of Odisha & Ors
Orissa High Court · (2024) 01 OHC CK 0152
High Courts17 Jan 2024Disposed Of
M/s. Utkal Gyan Bharati Trust VsThe Central Board of Direct Taxes (CBDT) & Others
Orissa High Court · (2024) 01 OHC CK 0151
Income Tax Act, 1961 — Section 119(2)(b)
High Courts17 Jan 2024Disposed Of
GKF Nursing Institute, Khurda Vs State Of Odisha & Ors
Orissa High Court · (2024) 01 OHC CK 0150
High Courts17 Jan 2024Disposed Of
Dhanapati Meher Vs State Of Odisha And Others
Orissa High Court · (2024) 01 OHC CK 0149
High Courts17 Jan 2024Disposed Of
Priyajit Khatua Vs State Of Odisha And Others
Orissa High Court · (2024) 01 OHC CK 0148
High Courts17 Jan 2024Disposed Of
Prasanna Kumar Sahu Vs State Of Odisha And Others
Orissa High Court · (2024) 01 OHC CK 0147
Constitution of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 100, 104Odisha Civil Courts Act, 1984 — Section 2(c)
High Courts17 Jan 2024Disposed Of
Mamata Nayak Vs Narayan Nayak
Orissa High Court · (2024) 01 OHC CK 0146
High Courts17 Jan 2024Disposed Of
Debabrata @ Bicky Naik Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0145
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 365, 395, 397
High Courts17 Jan 2024Disposed Of
Manas Behera Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0144
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1B)(a), 25(6)
High Courts17 Jan 2024Disposed Of
Narayan Gouda Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0143
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 279, 304II, 308, 337, 338
High Courts17 Jan 2024Disposed Of
Annapurna Nayak @ Dash Vs Dillip Kumar Dash T
Orissa High Court · (2024) 01 OHC CK 0142
Hindu Marriage Act, 1955 — Section 13(ia)(i)
High Courts16 Jan 2024Disposed Of
Mithun Pradhan And Another Vs State Of Odisha T
Orissa High Court · (2024) 01 OHC CK 0141
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts16 Jan 2024Disposed Of
Jitendra Palei @ Jitu Vs State Of Odisha T
Orissa High Court · (2024) 01 OHC CK 0140
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 324Explosive Substances Act, 1908 — Section 3, 4
High Courts16 Jan 2024Disposed Of
Sudarshan Sethi Vs State Of Odisha T
Orissa High Court · (2024) 01 OHC CK 0139
Indian Penal Code, 1860 — Section 34, 201, 302, 364
High Courts16 Jan 2024Disposed Of
Akshaya Kumar Nath @ Kalia Vs State Of Odisha T
Orissa High Court · (2024) 01 OHC CK 0138
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C
High Courts16 Jan 2024Disposed Of
Suryakanta Maharana Vs State Of Odisha T
Orissa High Court · (2024) 01 OHC CK 0137
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 354(A), 394
High Courts16 Jan 2024Disposed Of
State Social Welfare Board, Khurda Vs Sanjubala Sahoo And Others T
Orissa High Court · (2024) 01 OHC CK 0136
Industrial Disputes Act, 1947 — Section 11(10), 17B, 33C(2)
High Courts16 Jan 2024Disposed Of
Manorama Pati Vs Suvendu Kar And Others T
Orissa High Court · (2024) 01 OHC CK 0135
High Courts16 Jan 2024Disposed Of
Anasuya Swain Vs Sujit Kumar Lenka T
Orissa High Court · (2024) 01 OHC CK 0134