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Orissa High Court judgments

32,472 judgments · page 149 of 1,624

High Courts02 Feb 2024Disposed Of

Suraj Kispotta Vs State Of Odisha

Orissa High Court · (2024) 02 OHC CK 0010

Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
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High Courts02 Feb 2024Dismissed

Deepak Kumar Gouda Vs State Of Odisha

Orissa High Court · (2024) 02 OHC CK 0009

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29, 37(1)(b)(ii)
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High Courts02 Feb 2024Disposed Of

Neheru Pahan Vs State Of Odisha

Orissa High Court · (2024) 02 OHC CK 0008

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 387, 506, 507Arms Act, 1959 — Section 25(1B)(a), 25(6)
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High Courts02 Feb 2024Disposed Of

Jagannath Behera Vs State Of Odisha

Orissa High Court · (2024) 02 OHC CK 0007

Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 326, 506Arms Act, 1959 — Section 25(1B)(a)(b), 27(1)
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High Courts02 Feb 2024Disposed Of

Mohan Patra Vs State Of Odisha

Orissa High Court · (2024) 02 OHC CK 0004

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)(ii)
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High Courts02 Feb 2024Disposed Of

Karan Palka Vs State Of Odisha

Orissa High Court · (2024) 02 OHC CK 0002

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29
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High Courts02 Feb 2024Disposed Of

Baji Gamango Vs State Of Odisha

Orissa High Court · (2024) 02 OHC CK 0001

Code of Criminal Procedure, 1973 — Section 317, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29
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