COURT ARCHIVE

Orissa High Court judgments

32,420 judgments · page 1,450 of 1,621

High Courts02 Apr 1973

State of Orissa Vs Rabindranath Dalai and Another

Orissa High Court · (1973) CriLJ 1686

Criminal Procedure Code, 1898 (CrPC) — Section 161, 172, 173, 342, 417Evidence Act, 1872 — Section 145, 157Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104

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High Courts02 Apr 1973Dismissed

Harish Chandra Sahu and Another Vs Basant Kumar Sahu and Others

Orissa High Court · AIR 1974 Ori 170 : (1973) 39 CLT 672

Evidence Act, 1872 — Section 68, 71Succession Act, 1925 — Section 63

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High Courts02 Apr 1973Allowed

Dilip Kumar Mohapatra Vs Subhadra and Others

Orissa High Court · AIR 1974 Ori 130

Succession Act, 1925 — Section 2, 222, 232, 61, 74

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High Courts02 Apr 1973Dismissed

Kuber Mohapatra and Others Vs Nilakantheswar Deb and Others

Orissa High Court · AIR 1974 Ori 21 : (1973) 39 CLT 720

Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts02 Apr 1973

K.C. Sahu, Executive Officer, Notified Area Council Vs Panamlal and Raghunath Sarma

Orissa High Court · (1973) 39 CLT 511

Criminal Procedure Code, 1898 (CrPC) — Section 197, 197(1), 20Orissa Municipal Act, 1950 — Section 255, 255(1), 255(2), 255(6), 376Penal Code, 1860 (IPC) — Section 34, 379, 399, 406, 427

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High Courts02 Apr 1973

Nidhi Padhi and Others Vs Bramhananda Padhi and Others

Orissa High Court · (1973) 39 CLT 693

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Orissa High Court Rules, 1948 — Rule 5

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High Courts02 Apr 1973

State of Orissa Vs Jagannath Jena

Orissa High Court · (1973) 39 CLT 877

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Constitution of India, 1950 — Article 166, 77(3)Evidence Act, 1872 — Section 123, 124, 162

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High Courts02 Apr 1973Dismissed

Narayan Chandra Bhanja Birabar Jagadev Vs State of Orissa

Orissa High Court · AIR 1974 Ori 152 : (1973) 39 CLT 764

Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts02 Apr 1973

Sadasib Rout and Others Vs Maguni Behera

Orissa High Court · (1973) 39 CLT 605

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92Orissa Money Lenders Act, 1939 — Section 13, 13(1), 8

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High Courts23 Mar 1973