High Courts26 Apr 1973Partly Allowed
Nidhi Swain and Others Vs Khati Dibya and Others
Orissa High Court · AIR 1974 Ori 70 : (1973) 39 CLT 646
Hindu Succession Act, 1956 — Section 4
COURT ARCHIVE
Orissa High Court judgments
32,420 judgments · page 1,449 of 1,621
High Courts26 Apr 1973Allowed
Dr. Sarojini Pradhan Vs Union of India (UOI) and Others
Orissa High Court · AIR 1974 Ori 44 : (1973) 39 CLT 713
Mineral Concession Rules, 1960 — Rule 59, 60
High Courts26 Apr 1973Allowed
Chairman Notified Area Council and Another Vs Kudini Lingaraju Patra
Orissa High Court · AIR 1974 Ori 17 : (1973) 39 CLT 641
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151
High Courts24 Apr 1973
State Vs Hadibandhu Mati Hadibandhu Mati Vs State of Orissa
Orissa High Court · (1973) 39 CLT 619
Criminal Procedure Code, 1898 (CrPC) — Section 161, 288, 374Evidence Act, 1872 — Section 145, 32(1)Penal Code, 1860 (IPC) — Section 302
High Courts24 Apr 1973
State of Orissa Vs Orissa Forest Corporation Ltd. and Others
Orissa High Court · (1982) 51 STC 333
Orissa Sales Tax Act, 1947 — Section 24(1)
High Courts20 Apr 1973
Orissa Road Transport Company Ltd. Vs Krushna Chandra Sahu and Another
Orissa High Court · (1973) 39 CLT 701
Industrial Disputes Act, 1947 — Section 33(2)
High Courts20 Apr 1973Allowed
Jadunath Naik and Others Vs Bipra Charan Naik
Orissa High Court · AIR 1974 Ori 145 : (1973) 39 CLT 755
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
High Courts19 Apr 1973
Sankhi Bewa Vs Chandra Majhi
Orissa High Court · (1973) 39 CLT 635
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 50
High Courts17 Apr 1973
Polaki Sri Rangam and Sons Vs State of Orissa
Orissa High Court · (1973) 32 STC 549
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Orissa Sales Tax Act, 1947 — Section 24(2)(b)
High Courts17 Apr 1973
Adikanda Samal Vs Madhabananda Naik
Orissa High Court · (1973) 39 CLT 679 : (1973) CriLJ 1735
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 498
High Courts17 Apr 1973
Tulugu Soura Alias Tumbugu Soura Vs The State
Orissa High Court · (1973) 39 CLT 559 : (1973) CriLJ 1426
Penal Code, 1860 (IPC) — Section 201, 302, 342
High Courts17 Apr 1973
State of Orissa Vs Desraj Jagadish Prasad
Orissa High Court · (1974) 33 STC 576
Orissa sales Tax Act, 1947 — Section 12(5), 24(1)
High Courts16 Apr 1973
Lingaraju Maharana and Another Vs Motilal Brothra
Orissa High Court · (1973) 39 CLT 611
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, 151
High Courts16 Apr 1973Dismissed
Banchhanidhi Das Vs Bhanu Sahuani and Others
Orissa High Court · AIR 1974 Ori 143 : (1973) 39 CLT 731
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts12 Apr 1973Allowed
Laxmidhar Panigrahi Vs The State of Orissa and Others
Orissa High Court · AIR 1974 Ori 127
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 1Orissa Land Reforms (Amendment) Act, 1965 — Section 15
High Courts12 Apr 1973
State of Orissa Vs Chandra Kanta Moda
Orissa High Court · (1974) 33 STC 573
Orissa Sales Tax Act, 1947 — Section 12(8), 24(1)
High Courts11 Apr 1973
Gandharba Misra Vs Taramoni Dei and Others
Orissa High Court · AIR 1974 Ori 73 : (1973) 39 CLT 117
Constitution of India, 1950 — Article 133(1)Orissa House Rent Control Act, 1967 — Section 11, 7(1)
High Courts10 Apr 1973
State of Orissa Vs Durgadutta Moda
Orissa High Court · (1973) 39 CLT 864 : (1973) 32 STC 98
Orissa Sales Tax Act, 1947 — Section 11(1), 12(8), 24(1)
High Courts10 Apr 1973
State Vs Sheoprasad Satyanarayan
Orissa High Court · (1973) 32 STC 160
Orissa Sales Tax Act, 1947 — Section 12(4), 12(8), 24(1)
High Courts05 Apr 1973Dismissed
Union of India (UOI) and Others Vs B. Kameswar Subudhi
Orissa High Court · AIR 1974 Ori 18
Railways Act, 1890 — Section 77BRailways Act, 1989 — Section 75