High Courts20 Feb 1973
Jadu Behera and Another Vs The State
Orissa High Court · (1973) 39 CLT 453
Penal Code, 1860 (IPC) — Section 147, 149, 302, 324, 332
COURT ARCHIVE
Orissa High Court judgments
32,420 judgments · page 1,452 of 1,621
High Courts20 Feb 1973
Radhu Kandi and Another Vs The State
Orissa High Court · (1973) 39 CLT 337
Penal Code, 1860 (IPC) — Section 148, 149, 212, 302, 323
High Courts16 Feb 1973
Gangadhar Mohapatra and Others Vs Commissioner of Hindu Religious Endowments and Others
Orissa High Court · (1973) 39 CLT 283
Orissa Hindu Religious Endowments Act, 1951 — Section 41, 44
High Courts14 Feb 1973
State Vs Dinu Santa and Another
Orissa High Court · (1973) 39 CLT 291
Constitution of India, 1950 — Article 20, 20(3)Criminal Procedure Code, 1898 (CrPC) — Section 417(1)Evidence Act, 1872 — Section 24, 26, 27
High Courts14 Feb 1973
Sukru Sa Vs The State of Orissa
Orissa High Court · (1973) 39 CLT 322 : (1973) CriLJ 1323
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 299, 302, 84
High Courts13 Feb 1973Dismissed
B.K. Misra Vs Chief Justice, Orissa H.C.
Orissa High Court · AIR 1974 Ori 1
Constitution of India, 1950 — Article 235, 311Contempt of Courts Act, 1971 — Section 15, 15(1), 2
High Courts12 Feb 1973Allowed
Puja Ramakrishna Panda Samant (decd) and Others Vs Gangadhar Sahu and Others
Orissa High Court · AIR 1973 Ori 210
Orissa Estates Abolition Act, 1951 — Section 7(1)
High Courts09 Feb 1973Allowed
In Re: Orissa Trunks and Enamel Works Ltd.
Orissa High Court · (1973) 43 CompCas 503
Companies Act, 1956 — Section 433, 439
High Courts08 Feb 1973
Smt. Bimala Devi and Others Vs Patitapaban Dev and Others
Orissa High Court · AIR 1973 Ori 169
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Article 122, 137, 5
High Courts06 Feb 1973Allowed
Chaitram Vs Superintendent of Excise and Others
Orissa High Court · AIR 1974 Ori 31 : (1973) 39 CLT 271
Bihar and Orissa Excise Act, 1915 — Section 22(2), 42(1)
High Courts06 Feb 1973Allowed
Balaram Tripathy and Another Vs Lokanath Tripathy
Orissa High Court · AIR 1973 Ori 112
Registration Act, 1908 — Section 49Succession Act, 1925 — Section 213(2), 57
High Courts05 Feb 1973
Registrar of the Orissa High Court Vs Baradakanta Misra and Another
Orissa High Court · AIR 1973 Ori 244 : (1976) CriLJ 405
Constitution of India, 1950 — Article 154, 214, 215, 216, 233Contempt of Courts Act, 1971 — Section 13, 17, 19, 2(1)General Clauses Act, 1897 — Section 16
High Courts05 Feb 1973
Suna Bewa and Others Vs Kanduru Sahu
Orissa High Court · (1973) 39 CLT 509
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(2), Order 23 Rule 1(3)
High Courts31 Jan 1973Dismissed
Choudhury Prafulla Chandra Routrai and Others Vs Indramani Baral and Others
Orissa High Court · AIR 1973 Ori 212
Limitation Act, 1908 — Article 142, 144
High Courts30 Jan 1973
K.S. Modi Vs Bichitrananda Swain
Orissa High Court · (1973) 39 CLT 299
Workmens Compensation Act, 1923 — Section 2, 25, 30Workmens Compensation Rules, 1924 — Rule 20, 21, 22, 23, 23(1)
High Courts29 Jan 1973
Gopinath Deba Bije Vs Biswanath Misra
Orissa High Court · (1973) 39 CLT 428
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)
High Courts25 Jan 1973
Madhusudan Misra and Others Vs Baidyanath Mohanty and Others
Orissa High Court · (1973) 39 CLT 253 : (1973) CriLJ 1439
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts25 Jan 1973Dismissed
Haraprasad Das and Others Vs Jagamohan Das and Others
Orissa High Court · AIR 1973 Ori 227
High Courts25 Jan 1973
The Management of J.K. Paper Mills Vs Workmen and Others
Orissa High Court · (1973) 1 LLJ 518
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 22Payment of Bonus Act, 1965 — Section 10, 11, 15, 17, 19