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Orissa High Court judgments

32,420 judgments · page 1,430 of 1,621

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High Courts13 Jan 1975

Management of Cuttack Motor Association Vs Administrative Staff of Cuttack Motor Association and Others

Orissa High Court · (1975) 2 LLJ 265

Industrial Disputes Act, 1947 — Section 2
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High Courts10 Jan 1975

Prasant Kumar Pasayat Vs State of Orissa and Another

Orissa High Court · (1975) 41 CLT 971 : (1975) CriLJ 1188

Constitution of India, 1950 — Article 22Essential Commodities Act, 1955 — Section 2
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High Courts06 Jan 1975Allowed

Mohammed Ibrahim and Another Vs State of Orissa

Orissa High Court · (1975) 41 CLT 291

Land Acquisition Act, 1894 — Section 16, 17(1), 17(4), 18, 34
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High Courts06 Jan 1975Dismissed

Sailabala Baxi Vs Johanas Bissoi and Others

Orissa High Court · AIR 1975 Ori 216

Constitution of India, 1950 — Article 341Orissa Scheduled Areas Transfer of Immovable Property (by Scheduled Tribes) Regulations, 1956 — Section 2
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High Courts06 Jan 1975Allowed

Rangalal Rameshwar Lal and Others Vs Utkal Rastrabhasa Prachar Co-operative Press and Publishing Society Ltd. and Others

Orissa High Court · AIR 1975 Ori 137 : (1975) 41 CLT 809

Civil Procedure Code, 1908 (CPC) — Section 34, 35Sales of Goods Act, 1930 — Section 61(2)
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High Courts06 Jan 1975

Lalsaheb Nabin Chandra Bhani Deo and Another Vs The State of Orissa

Orissa High Court · AIR 1975 Ori 126 : (1975) 41 CLT 816

Land Acquisition Act, 1894 — Section 18, 23, 25(2), 28, 34
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High Courts06 Jan 1975Dismissed

Jaganath Panigrahi Vs Collector

Orissa High Court · (1975) 41 CLT 261

Constitution of India, 1950 — Article 31, 311, 311(2)Penal Code, 1860 (IPC) — Section 409
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High Courts06 Jan 1975Allowed

Suresh Chandra Bal and Others Vs Niranjan Bal

Orissa High Court · AIR 1975 Ori 161 : (1975) 41 CLT 644

Evidence Act, 1872 — Section 101, 102, 103, 104Succession Act, 1925 — Section 266
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High Courts20 Dec 1974

Padma Charan Behera and Others Vs Prafulla Chandra Naik and Others

Orissa High Court · (1975) 41 CLT 1001 : (1975) CriLJ 1190

Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 439
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High Courts18 Dec 1974Dismissed

State of Orissa and Others Vs Jagannath Jena

Orissa High Court · (1975) 41 CLT 363

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Evidence Act, 1872 — Section 121, 123, 124
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High Courts17 Dec 1974Allowed

Ajoy Kumar Moharana Vs Ghanashyam Moharana and Others

Orissa High Court · (1975) 41 CLT 438

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, Order 20 Rule 14(1), Order 20 Rule 3, 148 , 152Partition Act, 1893 — Section 4
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High Courts13 Dec 1974Allowed

Noro Kandalia Vs Suti Digapuria and Others

Orissa High Court · (1975) 41 CLT 177

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High Courts11 Dec 1974

B.K. Parida and Bros. Vs State of Orissa and Others

Orissa High Court · (1975) 41 CLT 154

Orissa Sales Tax Act, 1947 — Section 12(5), 23(3), 4Orissa Sales Tax Rules, 1947 — Rule 49
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High Courts10 Dec 1974

Saura Bauri and Others Vs Subudhi Laxminarayana and Others

Orissa High Court · AIR 1975 Ori 165

Limitation Act, 1963 — Article 64 , 65
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High Courts10 Dec 1974Allowed

Trinath Panigrahi Vs State of Orissa

Orissa High Court · (1975) 41 CLT 245

Penal Code, 1860 (IPC) — Section 279, 304A
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High Courts04 Dec 1974

Jadab Chandra Pradhan Vs Smt. Kausalya Pradhan

Orissa High Court · (1975) 41 CLT 353 : (1975) CriLJ 856

Criminal Procedure Code, 1973 (CrPC) — Section 488
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High Courts04 Dec 1974

Chunnilal Rathor Vs Presiding Officer, Industrial Tribunal and Another

Orissa High Court · (1976) 1 LLJ 153

Industrial Disputes Act, 1947 — Section 10, 33
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High Courts04 Dec 1974Dismissed

Pabitra Mohapatra alias Sundara Vs Rahasbehari Samantara

Orissa High Court · (1975) 41 CLT 1082

Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 323
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High Courts03 Dec 1974Dismissed

E. Kalluvedan Vs State of Orissa

Orissa High Court · (1975) 41 CLT 130

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 409
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High Courts03 Dec 1974Dismissed

Maheswar Kar Vs Paluni Dibya

Orissa High Court · (1975) 41 CLT 228

Penal Code, 1860 (IPC) — Section 425, 426
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