High Courts12 Mar 1975Dismissed
Abdul Yakub Vs State of Orissa and Others
Orissa High Court · AIR 1975 Ori 202
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Orissa High Court judgments
32,420 judgments · page 1,428 of 1,621
High Courts12 Mar 1975Allowed
Nimma Chitti Appayyamma Vs P.V. Narasimham
Orissa High Court · (1975) 41 CLT 506
Contract Act, 1872 — Section 2, 25(3)Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts12 Mar 1975Dismissed
SK. Abdul Yakub Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 493
High Courts10 Mar 1975Allowed
Construction India and Others Vs Mahindra Pal Singh Ahluwalia and Others
Orissa High Court · (1975) ACJ 177
Civil Procedure Code, 1908 (CPC) — Section 2(11)Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1939 — Section 110A, 92(2), 95(2), 96
High Courts06 Mar 1975
The State Vs Kastu Behera
Orissa High Court · (1975) 41 CLT 487 : (1975) CriLJ 1178
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 201, 202, 203Penal Code, 1860 (IPC) — Section 436
High Courts06 Mar 1975
State Vs Bigyan Mallik and Others
Orissa High Court · (1975) CriLJ 1937
Criminal Procedure Code, 1973 (CrPC) — Section 306, 307, 337, 338, 395Penal Code, 1860 (IPC) — Section 395, 412
High Courts03 Mar 1975Allowed
Brundaban Sahu Vs Chaitanya Sahu and Others
Orissa High Court · (1975) 41 CLT 597
Evidence Act, 1872 — Section 68
High Courts28 Feb 1975
Bikram Kishore Parida and Others Vs Benudhar Jena
Orissa High Court · AIR 1976 Ori 4
Contract Act, 1872 — Section 10Specific Relief Act, 1963 — Section 20
High Courts28 Feb 1975Allowed
Utkal Automobiles (P) Ltd. Vs Biraja Prasad Roy
Orissa High Court · AIR 1976 Ori 15
Contract Act, 1872 — Section 10, 73Evidence Act, 1872 — Section 114
High Courts28 Feb 1975
Management of Messrs Orissa Oil Industries Limited Vs Presiding Officer, Labour Court and Another
Orissa High Court · (1975) 2 LLJ 523
High Courts28 Feb 1975
State Vs Rama Chandra Mohapatra
Orissa High Court · (1975) 41 CLT 329
Contempt of Courts Act, 1971 — Section 10, 12, 12(1), 13, 2, 2Criminal Procedure Code, 1973 (CrPC) — Section 488, 488(5)Penal Code, 1860 (IPC) — Section 499, 52, 62
High Courts27 Feb 1975Dismissed
Sachidananda Misra Vs Executive Engineer, Earth Dam Division Balimela Dam Project and Another
Orissa High Court · AIR 1975 Ori 203 : (1975) 41 CLT 454
Arbitration Act, 1940 — Section 16, 30, 39(1)
High Courts26 Feb 1975Dismissed
Parbati Debi Vs Prahallad Tripathy and Another
Orissa High Court · (1975) 41 CLT 582
Civil Procedure Code, 1908 (CPC) — Section 100(1)
High Courts25 Feb 1975
Krushna Kumar Modi Vs District magistrate
Orissa High Court · (1975) CriLJ 1179
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 379, 411
High Courts24 Feb 1975Dismissed
Umesh Mahanta and Others Vs Kali Charan Mahanta and Others
Orissa High Court · (1975) 41 CLT 861
High Courts21 Feb 1975
Braja Sundar Das Vs Union of India (UOI)
Orissa High Court · (1976) 1 LLJ 362
Industrial Disputes Act, 1947 — Section 10, 12, 2
High Courts19 Feb 1975Allowed
Bauri bandhu Naik and Others Vs Radhamoni Mohanty
Orissa High Court · (1975) 41 CLT 383
Transfer of Property Act, 1882 — Section 54
High Courts19 Feb 1975Allowed
Kulsum Bibi Vs Ananta Prasad Rana
Orissa High Court · (1975) 41 CLT 447
High Courts18 Feb 1975Dismissed
Collector Vs Chandrama Das and Others
Orissa High Court · AIR 1975 Ori 205 : (1975) 41 CLT 480
High Courts17 Feb 1975Dismissed
Narayan Nanda Vs Sankar Sahu
Orissa High Court · (1975) 41 CLT 571
Limitation Act, 1963 — Article 55Transfer of Property Act, 1882 — Section 68(1)