High Courts11 Apr 1975
Satyananda Sahu Vs Keshab Sahu and Others
Orissa High Court · (1975) 41 CLT 826
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4, 151
COURT ARCHIVE
Orissa High Court judgments
32,420 judgments · page 1,427 of 1,621
High Courts11 Apr 1975
Krushna Chandra Samantarai Vs Santibala alias Santi Lata Dei
Orissa High Court · (1975) 41 CLT 874
Land Acquisition Act, 1894 — Section 18, 30, 31(2)
High Courts10 Apr 1975Allowed
Pnnia Sethi Vs Khetramohan Mohanty and Others
Orissa High Court · (1975) 41 CLT 1272
Evidence Act, 1872 — Section 67, 68, 69, 70, 71Registration Act, 1908 — Section 34
High Courts07 Apr 1975
Gundi Sahu and Others Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 607 : (1975) CriLJ 1392
Criminal Procedure Code, 1973 (CrPC) — Section 209, 323, 407, 408
High Courts07 Apr 1975Allowed
Lakshna Mohapatra Vs State of Orissa and Others
Orissa High Court · AIR 1975 Ori 201 : (1975) 41 CLT 465
Orissa Education Code — Article 347
High Courts04 Apr 1975Dismissed
H. Mohammad Sikandar Vs Badrunissa Bibi and Others
Orissa High Court · AIR 1975 Ori 130 : (1975) 41 CLT 460
Constitution of India, 1950 — Article 226, 227Orissa House Rent Control Act, 1968 — Section 7, 7(4)
High Courts03 Apr 1975
Commissioner of Income Tax Vs Ghewarchand Kamalkumar
Orissa High Court · (1977) 108 ITR 398
Income Tax Act, 1961 — Section 256
High Courts03 Apr 1975
Commissioner of Income Tax Vs Builders Union
Orissa High Court · (1975) 04 OHC CK 0016
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts02 Apr 1975
Commissioner of Income Tax Vs Gangaram Chapolia Gangaram Chapolia Vs Commissioner of Income Tax
Orissa High Court · (1976) 103 ITR 613
Income Tax Act, 1961 — Section 139(1), 139(4), 271(1)
High Courts31 Mar 1975Allowed
Life Insurance Corporation of India Vs Karthyani and Others
Orissa High Court · (1975) ACJ 226 : AIR 1976 Ori 21
Motor Vehicles Act, 1939 — Section 110, 110A, 2(24), 94(1), 95(1)
High Courts25 Mar 1975Allowed
Lala alias Lalbehari Meher Vs The State
Orissa High Court · (1975) 41 CLT 578
Penal Code, 1860 (IPC) — Section 302
High Courts25 Mar 1975Dismissed
Bhagaban Das Vs Radharaman Deb
Orissa High Court · (1975) 41 CLT 525
Civil Procedure Code, 1908 (CPC) — Section 47Orissa House Rent Control Act, 1967 — Section 13, 15, 2, 7Transfer of Property Act, 1882 — Section 106, 116
High Courts24 Mar 1975
Orissa Road Transport Co. Limited Vs Chandra Sekhar Patnaik and Others
Orissa High Court · (1975) 41 CLT 520 : (1976) 2 LLJ 144
Industrial Disputes Act, 1947 — Section 33
High Courts19 Mar 1975Dismissed
Vadapalli Satyanarayana and Another Vs Nadela Narasimha Rao
Orissa High Court · (1975) 41 CLT 740
Transfer of Property Act, 1882 — Section 54
High Courts18 Mar 1975
State Financial Corporation Ltd. Vs Satpathy Brothers and Nanda Co. (P.) Ltd. and Others
Orissa High Court · AIR 1975 Ori 132
Civil Procedure Code, 1908 (CPC) — Section 113Constitution of India, 1950 — Article 14State Financial Corporations Act, 1951 — Section 31, 32, 46B
High Courts17 Mar 1975
Basudev Sahu Vs Union of India (UOI) and Others
Orissa High Court · (1976) 102 ITR 572
Constitution of India, 1950 — Article 19(1), 19(5), 226, 31, 31CIncome Tax Act, 1961 — Section 269A, 269B, 269C, 269D, 269E
High Courts14 Mar 1975
Tara Dibya and Another Vs The General Manager, Orissa Road Transport Co. Ltd.
Orissa High Court · (1976) ACJ 178
Motor Vehicles Act, 1988 — Section 110A
High Courts12 Mar 1975Dismissed
Bhagbat Sahu Vs Kirtan Sahu and Others
Orissa High Court · (1975) 41 CLT 736
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts12 Mar 1975Allowed
Sofa alias Fatima Bibi Vs Sk. M.K.N. Mahamad Thibi and Others
Orissa High Court · (1975) 41 CLT 474
Transfer of Property Act, 1882 — Section 43, 53, 53A, 54