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Orissa High Court judgments

32,420 judgments · page 1,425 of 1,621

High Courts05 Jun 1975Dismissed

Pitambar Pujari Vs Bhikari Mehera and Others

Orissa High Court · (1975) 41 CLT 894

Chota Nagpur Encumbered Estates Act, 1876 — Section 12ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 64, Order 21 Rule 65, Order 21 Rule 72(2), Order 21 Rule 89Orissa Land Reforms Act, 1960 — Section 22, 22(3)
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High Courts05 Jun 1975

State Vs Bhubaneswar Nayak

Orissa High Court · (1975) 41 CLT 841

Bihar and Orissa Excise Act, 1915 — Section 47Criminal Procedure Code, 1973 (CrPC) — Section 476, 479A(5)Penal Code, 1860 (IPC) — Section 191, 192, 193
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High Courts16 May 1975

Bhima Naik and Others Vs State of Orissa

Orissa High Court · (1975) 41 CLT 674 : (1975) CriLJ 1923

Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 133, 134, 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 112, 116, 145, 203
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