COURT ARCHIVE

Orissa High Court judgments

32,420 judgments · page 1,432 of 1,621

High Courts07 Oct 1974

Dutia Sabato Vs Raghava Blssoyi and Another

Orissa High Court · (1974) 40 CLT 1264

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4Orissa Money Lenders Act, 1939 — Section 17

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High Courts07 Oct 1974Dismissed

Prafulla Kumar Misra and Another Vs Balram Sabu and Others

Orissa High Court · (1975) ACJ 29

Motor Vehicles Act, 1939 — Section 110A, 110BOrissa Motor Vehicles (Accidents Claims Tribunals) Rules, 1960 — Rule 6

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High Courts03 Oct 1974Dismissed

Sri Raghunath More Vs E.I.D. Parry and Co. Ltd. and Others

Orissa High Court · (1975) 41 CLT 64

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, Order 38 Rule 8

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High Courts01 Oct 1974Dismissed

Laxminarayan Patro Vs The State of Orissa and Others

Orissa High Court · (1975) 41 CLT 180

Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 25, 25(3)

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High Courts30 Sept 1974Dismissed

Sundar Sahu Vs Jogeswar Das

Orissa High Court · AIR 1975 Ori 175 : (1974) 40 CLT 1273

Civil Procedure Code, 1908 (CPC) — Section 52

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High Courts27 Sept 1974

State of Orissa Vs Chandrakant Jayantilal

Orissa High Court · (1974) 40 CLT 1285 : (1975) 36 STC 237

Orissa Sales Tax Act, 1947 — Section 24(1), 5(1)

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High Courts26 Sept 1974

Misrilal Dharamchand P. Ltd. Vs B. Patnaik Mines P. Ltd.

Orissa High Court · (1978) 48 CompCas 494

Companies Act, 1956 — Section 433

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High Courts26 Sept 1974

State of Orissa Vs New Orissa Paints and Dyes

Orissa High Court · (1976) 37 STC 475

Orissa Sales Tax Act, 1947 — Section 12(8), 24(1)

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High Courts20 Sept 1974

Orissa Fisheries Development Corporation Ltd. Vs Commissioner of Income Tax

Orissa High Court · (1978) 111 ITR 923

Income Tax Act, 1961 — Section 145, 256

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High Courts20 Sept 1974

ORISSA FISHERIES DEVELOPMENT CORPORATION LTD. Vs COMMISSIONER OF Income Tax, ORISSA.

Orissa High Court · (1978) 111 ITR 923

Income Tax Act, 1961 — Section 145, 256

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High Courts17 Sept 1974Dismissed

Smt. Ratnamani Dei Vs Jaganath Sahu and Others

Orissa High Court · (1974) 40 CLT 1229

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High Courts11 Sept 1974Allowed

Hadibandhu Behra Vs Smt. Kaushalya Devi and Others

Orissa High Court · AIR 1976 Ori 119

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63

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High Courts10 Sept 1974Allowed

Pathani Biswal Vs State of Orissa

Orissa High Court · (1974) 40 CLT 1235

Penal Code, 1860 (IPC) — Section 114, 302, 304

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High Courts10 Sept 1974Allowed

Michhu Rana (since deceased) after him Jogesh Rana and Others Vs Netrananda Rana and Others

Orissa High Court · (1974) 40 CLT 1319

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High Courts09 Sept 1974Dismissed

Natabar Samal Vs Bidulata Dei and Another

Orissa High Court · (1974) 40 CLT 1187

Criminal Procedure Code, 1973 (CrPC) — Section 144, 195, 195(1), 4, 417Penal Code, 1860 (IPC) — Section 186, 188Prevention of Food Adulteration Act, 1954 — Section 20

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High Courts05 Sept 1974Allowed