High Courts23 Jan 1979Allowed
Bishnu Ballab Panda Vs Food Corporation of India
Orissa High Court · (1979) 48 CLT 190
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15, Order 11 Rule 16, Order 11 Rule 18, Order 11 Rule 21, Order 7 Rule 14
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,385 of 1,622
High Courts23 Jan 1979Allowed
Rajkishore Prasad and Others Vs The State of Orissa and Others
Orissa High Court · AIR 1979 Ori 96 : (1979) 47 CLT 451
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12
High Courts19 Jan 1979Allowed
Hari Bhagat Agarwala Vs Food Corporation of India
Orissa High Court · (1979) 47 CLT 462
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 16, Order 11 Rule 21
High Courts18 Jan 1979Dismissed
Nagendranath Roy Vs Ramaprasad Panda
Orissa High Court · (1979) 47 CLT 303
Civil Procedure Code Amendment Act, 1976 — Order 26 Rule 10, Order 26 Rule 10(3), 115 , 115(2)
High Courts16 Jan 1979Dismissed
State of Orissa Vs Amitava Prasad Das
Orissa High Court · (1979) 47 CLT 298
Criminal Procedure Code, 1973 (CrPC) — Section 164, 164(1)Penal Code, 1860 (IPC) — Section 366
High Courts15 Jan 1979Dismissed
Rajkishore Baral Vs Commissioner of Endowment and Others
Orissa High Court · AIR 1979 Ori 169 : (1979) 47 CLT 341
Orissa Hindu Religious Endowments Act, 1951 — Section 27
High Courts12 Jan 1979Allowed
Paramananda Fateshingh and Others Vs Labanya Bewa and Others
Orissa High Court · AIR 1979 Ori 132
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts12 Jan 1979Dismissed
Surajbali Ram and Another Vs Dhani Ram and Others
Orissa High Court · AIR 1979 Ori 101
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 116Orissa House Rent Control Act, 1968 — Section 12, 2(4), 7
High Courts12 Jan 1979Dismissed
Artabandhu Mohapatra and Others Vs Bisweswar Bhutia and Others
Orissa High Court · AIR 1979 Ori 110 : (1979) 47 CLT 420
Limitation Act, 1963 — Article 65
High Courts11 Jan 1979Dismissed
Sabitri Debi and Another Vs Baikuntha Das and Another
Orissa High Court · AIR 1979 Ori 140 : (1979) 47 CLT 266
Civil Procedure Code, 1908 (CPC) — Section 105(1), 115
High Courts10 Jan 1979Allowed
Ramachandra Misra and Another Vs Additional Director of Public Instruction (Schools) and Another
Orissa High Court · AIR 1979 Ori 141 : (1979) 47 CLT 306
Orissa Education Act, 1969 — Section 11(1)
High Courts10 Jan 1979Allowed
Registrar of Companies Vs Subimal Chandra Mallick and Another
Orissa High Court · (1979) 01 OHC CK 0013
Companies Act, 1956 — Section 166, 168, 210, 210(5), 220
High Courts10 Jan 1979Dismissed
Jadunath Das Vs State of Orissa
Orissa High Court · (1979) 47 CLT 349
Penal Code, 1860 (IPC) — Section 107, 108, 114, 115, 116
High Courts10 Jan 1979Dismissed
State of Orissa Vs Basudev Das and Another
Orissa High Court · (1982) 49 STC 143
Orissa Sales Tax Act, 1947 — Section 24(2)(b), 5(2)(A)(a)(ii)
High Courts09 Jan 1979Dismissed
Managing Committee, Orissa Police High School Vs Rasbehari Patnaik and Others
Orissa High Court · (1979) 47 CLT 517
Industrial Disputes Act, 1947 — Section 33C(2)Limitation Act, 1963 — Article 137, 10, 11, 12, 13Orissa Education Act, 1969 — Section 10A, 10A(3), 27(4), 3B
High Courts05 Jan 1979Dismissed
Chintamani Mahasuar and Others Vs Kasinath Mahasuar
Orissa High Court · (1979) 47 CLT 365
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8(3)
High Courts03 Jan 1979Allowed
Bhaja Govinda Maikap and Another Vs Janaki Dei and Others
Orissa High Court · AIR 1980 Ori 108 : (1979) 47 CLT 290
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts20 Dec 1978Allowed
Damharu alias Chamari Bhoi and Others Vs Kapurchand Patra and Another
Orissa High Court · (1979) 48 CLT 193
High Courts20 Dec 1978Allowed
Nayanasundari Bewa Vs Subash Ch. Behera and Others
Orissa High Court · (1979) 47 CLT 488
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3(1), 4(4), 41, 5(1), 7
High Courts20 Dec 1978Allowed
Puni Bewa and Another Vs Ananta Sahoo and Others
Orissa High Court · (1979) 47 CLT 494
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3, 3(1), 31, 4, 4(4)Orissa Land Reforms Act, 1960 — Section 36A