High Courts19 Dec 1978Dismissed
Bhikari Majhi Vs Baidyanath Batik and Another
Orissa High Court · (1979) 47 CLT 433
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,386 of 1,622
High Courts18 Dec 1978Allowed
State of Orissa Vs Kartika Naik and Others Bijaya Malik Vs State of Orissa
Orissa High Court · (1979) 47 CLT 466
Criminal Procedure Code, 1973 (CrPC) — Section 209, 306(4), 306(5), 337, 337(2)Penal Code, 1860 (IPC) — Section 395
High Courts18 Dec 1978Dismissed
Digambar Padhy and Others Vs Jagannatha Mohanty and Others
Orissa High Court · (1979) 47 CLT 544
Orissa Hindu Religious Endowments Act, 1951 — Section 41, 44(2)
High Courts14 Dec 1978Dismissed
Oriental Fire and General Insurance Company Vs Ankurada Mahalaxmi and Others
Orissa High Court · (1978) 45 CLT 623
Motor Vehicles Act, 1988 — Section 110A, 110D
High Courts14 Dec 1978Dismissed
Durjodhan Jena and Another Vs Mati Dei and Others
Orissa High Court · (1979) 47 CLT 529
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Limitation Act, 1963 — Section 5
High Courts13 Dec 1978Allowed
Sri. Bansidhar Jena Vs Trilochan Jena and Another
Orissa High Court · (1979) 47 CLT 539
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 9 Rule 13, 27Limitation Act, 1963 — Article 123
High Courts13 Dec 1978Allowed
Trinath Mohanty Vs Lakhan Napak and Another
Orissa High Court · (1979) 47 CLT 600
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(8), 146(1)Orissa Land Reforms Act, 1960 — Section 36A
High Courts12 Dec 1978Allowed
Khetramohan Nayak Vs State of Orissa
Orissa High Court · (1979) 47 CLT 113
Bihar and Orissa Excise Act, 1915 — Section 47
High Courts08 Dec 1978Dismissed
State of Orissa Vs Chintai Reddy and Others
Orissa High Court · (1979) 47 CLT 293
Penal Code, 1860 (IPC) — Section 201, 304
High Courts08 Dec 1978Allowed
Mohanlal Agarwalla Vs Bidyadhar Puruseth and Others
Orissa High Court · (1979) 47 CLT 286
Orissa House Rent Control Act, 1967 — Section 7(2)
High Courts06 Dec 1978Dismissed
Daitari Sahu Vs Pegal Panda and Another
Orissa High Court · (1979) 47 CLT 346
Orissa Money Lenders Act, 1939 — Section 18B, 18B(1), 18B(2), 18B(8)Provincial Small Cause Courts Act, 1887 — Section 25
High Courts06 Dec 1978Allowed
Bolangir Wholesale Consumers Co-operative Store Employees' Union Vs Sub-divisional Officer and Others
Orissa High Court · (1979) 47 CLT 295
High Courts06 Dec 1978Dismissed
Ramkumar Gupta and Another Vs State of Orissa and Others
Orissa High Court · (1979) 47 CLT 237
Bihar and Orissa General Clauses Act, 1917 — Section 24Orissa General Clauses Act, 1937 — Section 21, 22Orissa Municipal Act, 1950 — Section 14, 18A, 18A1, 417B
High Courts05 Dec 1978Dismissed
Rabindranath Barik Vs Smt. Pramila Bala Barik
Orissa High Court · AIR 1979 Ori 85 : (1979) 47 CLT 182
Civil Procedure Code, 1908 (CPC) — Section 21Hindu Marriage Act, 1955 — Section 3, 9
High Courts04 Dec 1978Allowed
Jadu ' Ghanashyam Patel and Others Vs State of Orissa
Orissa High Court · (1979) 47 CLT 330
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 300, 302, 304, 323
High Courts04 Dec 1978Allowed
Bhubaneswari Bewa and Others Vs State of Orissa and Another
Orissa High Court · AIR 1979 Ori 171 : (1979) 47 CLT 322
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Article 120, 121, 5
High Courts04 Dec 1978
Jagannath Dash Vs State Bank of India and Others
Orissa High Court · (1979) 2 LLJ 131
Constitution of India, 1950 — Article 12, 226State Bank of India Act, 1955 — Section 43, 50
High Courts01 Dec 1978Dismissed
Anil Kumar Das Vs Orissa Cement Ltd.
Orissa High Court · (1979) 47 CLT 277
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 26 Rule 15, Order 26 Rule 4, Order 26 Rule 4(1)
High Courts01 Dec 1978Allowed
Gokulananda Mohanty and Others Vs Muralidhar Mallik
Orissa High Court · (1979) 47 CLT 244
Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(3), 192, 192(2), 20(1)Penal Code, 1860 (IPC) — Section 147, 323, 379, 395, 436
High Courts30 Nov 1978Allowed
Orissa Road Transport Co. Ltd. Vs Sibananda Patnaik and Others
Orissa High Court · (1979) ACJ 45
Motor Vehicles Act, 1988 — Section 110D